United India Insurance Company Ltd vs Raju Ali
2025 Latest Caselaw 9044 Gua

Gauhati High Court

United India Insurance Company Ltd vs Raju Ali on 1 December, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/2

GAHC010061882025




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                      I.A.(Civil)/893/2025

         UNITED INDIA INSURANCE COMPANY LTD
         UNITED INDIA INSURANCE COMPANY LTD. HAVING ITS REGISTERED
         OFFICE AND HEAD OFFICE AT 24
         WHITES ROAD
         CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
         DISPUR
         GUWAHATI.


          VERSUS

         RAJU ALI
         S/O ESHAHOK ALI
         R/O VILL-BELBARI P.S.SARTHEBARI DIST BARPETA
         ASSAM. PINCODE 781307

         2:AJMAIN KHANDAKAR
         S/O RUMEJ UDDIN KHANDAKAR R/O-VI I LAGE-JOSHODARPAM P.O.
         GARARTARI
          P.S.SARTHEBARI DIST ARPETA
         ASSAM
          PINCODE 781307.
          ------------
         Advocate for : MONDAKINI SAIKIA
         Advocate for : appearing for RAJU ALI



          Linked Case : MFA/12/2025

         UNITED INDIA INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24
         WHITES ROAD
         CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
                                                                         Page No.# 2/2

            DISPUR
            GUWAHATI.


            VERSUS

            RAJU ALI AND ANR
            S/O ESHAHOK ALI
            R/O. VIIL-BETBARI P.S.SARTHEBARI
            DIST. BARPETA
            ASSAM. PIN 791307

            2:AJMAIN KHANDAKAR
            S/O. RUMEJ UDDIN KHANDAKAR
             R/O. VILL.- JOSHODARPAM
             P/O.- GARARTARI
             P.S.SARTHEBARI
             DIST BARPETA
            ASSAM
             PINCODE 781307
             ------------
            Advocate for : MS. M SAIKIA
            Advocate for : appearing for RAJU ALI AND ANR


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 01.12.2025

Heard Mr. R. Goswami, the learned Standing counsel appearing for the applicant.

2. Since the connected Miscellaneous First Appeal has been admitted for hearing, the judgment and order dated 17.12.2024 passed by the Commissioner Employee's Compensation, Barpeta in W.C. Case No.107/2024 shall remain stayed till disposal of the connected appeal.

3. The IA stands disposed of accordingly.

JUDGE Comparing Assistant