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Om Prakash Agarwalla vs The State Of Assam And 3 Ors. (G)
2025 Latest Caselaw 6344 Gua

Citation : 2025 Latest Caselaw 6344 Gua
Judgement Date : 26 August, 2025

Gauhati High Court

Om Prakash Agarwalla vs The State Of Assam And 3 Ors. (G) on 26 August, 2025

                                                                 Page No.# 1/2

GAHC010266832024




                                                          undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6791/2024

         OM PRAKASH AGARWALLA
         S/O- LATE CHANDMAL AGARWALLA,
         R/O- H.NO-12,
         MONALISA PATH, ZOO- NARENGI ROAD, P.S- GEETANAGAR, DIST-
         KAMRUP (M), ASSAM, PIN-781024



         VERSUS

         THE STATE OF ASSAM AND 3 ORS. (G)
         REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM,
         INDUSTRIES AND COMMERCE DEPARTMENT, ASSAM, GUWAHATI-781006

         2:ASSAM INDUSTRIAL DEVELOPMENT CORPORATION
          REPRESENTED BY ITS MANAGING DIRECTOR

         OFFICE ADDRESS- R.G BARUAH ROAD
         GUWAHATI
         ASSAM. POST OFFICE- ZOO ROAD PIN - 781024.

         3:THE MANAGING DIRECTOR
         ASSAM INDUSTRIAL DEVELOPMENT CORPORATION

         WITH ITS OFFICE AT R.G BARUAH ROAD
         GUWAHATI
         ASSAM. POST OFFICE- ZOO ROAD PIN - 781024.

         4:THE ENQUIRY OFFICER CUM DEPUTY GENERAL MANAGER (TECH.)
         ASSAM INDUSTRIAL DEVELOPMENT CORPORATION

         WITH ITS OFFICE AT R.G BARUAH ROAD
         GUWAHATI
         ASSAM. POST OFFICE- ZOO ROAD PIN - 781024
                                                                          Page No.# 2/2


Advocate for the Petitioner : MR. T DEURI, MRS. R S DEURI,MR. T DEURI,MS A DAS,MS. L
WANGSA,MR A ATREYA,MR D S DEKA,MR. K N CHOUDHURY

Advocate for the Respondent : SC, INDUSTRIES AND COMMERCE, MS P DEVI(R-2,3,4),MR P
R SARMA (R-2,3,4),NISHANT DAS(R-2,3,4),SC, AIDC




                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                      ORDER

Date : 26.08.2025

Heard Mr. K.N. Choudhury, learned Senior Counsel for the petitioner assisted by Mr. A. Atreya, learned counsel. Also heard Ms. A. Bhuyan appearing on behalf of Mr. N. Das, learned counsel for respondent Nos. 2, 3 & 4 and Mr. J.K. Goswami, learned Addl. Senior Government Advocate for respondent No. 1.

Matter reserved for judgment.

JUDGE

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