United India Insurance Co. Ltd vs Md. Rajib Hussain And 2 Ors
2025 Latest Caselaw 2804 Gua

Gauhati High Court

United India Insurance Co. Ltd vs Md. Rajib Hussain And 2 Ors on 14 August, 2025

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GAHC010005312016




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./465/2018

            UNITED INDIA INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24 WHITES
            ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD, DISPUR,
            GUWAHATI AND REPRESENTED BY CHIEF REGIONAL MANAGER,
            GUWAHATI REGIONAL OFFICE, G.S. ROAD, DISPUR, GUWAHATI.



            VERSUS

            MD. RAJIB HUSSAIN and 2 ORS,
            S/O MD. HABIBUR RAHMAN, R/O GUDAMGHAT, P.S. RANGAPARA, DIST.
            SONITPUR, ASSAM.

            2:MADHAB MOHORI

             S/O SRI SADHAN MOHORI
             R/O KHANAMUKH
             RANGAJAN
             P.S. RANGAPARA
             DIST. SONITPUR
             ASSAM.

            3:MD. RAFIQUE HUSSAIN

             S/O MD. JAINALUDDIN
             R/O KHANAMUKH
             RANGAJAN
             P.S. RANGAPARA
             DIST. SONITPUR
             ASSAM

Advocate for the Petitioner   : MS. P BORTHAKUR, MR.R GOSWAMI,MR.S BHUYAN,MS.M
SAIKIA
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Advocate for the Respondent : MR. K SARMA R- 2 and 3, MR.B J TALUKDAR(R- 2&3),MR.D
BANERJEE(R-1),MR.K BHATTACHARJEE(R-1),MR.K C DEKA(R-1),MR.S DEY(R-1),MR.S
KHAN(R-1),MS.K M SARMA(R- 2&3),MR.D DAS(R- 2&3),MR.J C BARMAN(R-1)




                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                        ORDER

14.08.2025

Heard Mr. R. Goswami, learned counsel for the appellant and also heard Mr. K. Bhattacharjee, learned counsel for the respondents.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant