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Musstt Aheda Khatun @ Musstt Aheda ... vs The Union Of India And 6 Ors
2025 Latest Caselaw 2700 Gua

Citation : 2025 Latest Caselaw 2700 Gua
Judgement Date : 12 August, 2025

Gauhati High Court

Musstt Aheda Khatun @ Musstt Aheda ... vs The Union Of India And 6 Ors on 12 August, 2025

Author: K.R. Surana
Bench: Kalyan Rai Surana
                                                                Page No.# 1/3

GAHC010125452025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3266/2025

         MUSSTT AHEDA KHATUN @ MUSSTT AHEDA KHATOON
         W/O LATE ATABUDDIN @ LATE ATAUR RAHMAN, R/O VILL- BAGARIGURI,
         P.O.- JURIA, MOUZA AND P.S.- JURIA, DIST- NAGAON (ASSAM)



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
         MINISTRY OF HOME AFFAIRS, NEW DELHI

         2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM
          HOME DEPARTMENT
          DISPUR
          GUWAHATI-6

         3:THE CHIEF ELECTION OFFICER OF THE ELECTION COMMISSION OF
         INDIA
          NIRVACHAN SADAN
          ASHOKA ROAD
          NEW DELHI-110001

         4:THE OFFICE OF THE STATE COORDINATOR OF NATIONAL
         REGISTRATION (NRC)
         ASSAM
          1ST FLOOR
         ACHYUT PLAZA
          BHANGAGARH
          GUWAHATI
                                                                              Page No.# 2/3

             ASSAM-781005

            5:THE DISTRICT COMMISSIONER
             DISTRICT- NAGAON
             (ASSAM)
             PIN-782140

            6:THE SUPERINTENDENT OF POLICE (BORDER)
             NAGAON
             DIST- NAGAON
            ASSAM
             PIN-782002

            7:THE OFFICER-IN-CHARGE
             JURIA POLICE STATION
             DIST- NAGAON
            ASSAM
             PIN-78212

Advocate for the Petitioner   : G UDDIN, MR A K AZAD,P ADHIKARI

Advocate for the Respondent : DY.S.G.I., SC, NRC,SC, F.T,SC, ECI,GA, ASSAM




                                  BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                         ORDER

Date : 12.08.2025 (K.R. Surana, J)

Heard Mr. G. Uddin, learned counsel for the petitioner. Also heard Mr. M.R. Adhikari, learned CGC; Ms. A. Verma, learned standing counsel for the FT matters and NRC; Ms. S.T. Khan, learned counsel appearing on behalf of Ms. P. Barua, learned standing counsel for the ECI; and Mr. P. Sarmah, learned Additional Senior Govt. Advocate for the State respondent.

Argument is concluded.

Page No.# 3/3

Judgment reserved.

JUDGE JUDGE

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