Gauhati High Court
Page No.# 1/4 vs Bijoy Krishna Das And Ors on 8 August, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/4
GAHC010171052025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2525/2025
MONOJ @ MONTU RAM DAS AND 2 ORS
S/O. LT. MOHENDRA DAS
2: SUDHA RANI DAS
D/O. LT. MOHENDRA DAS
3: SHANKAR LAL DEY
S/O. LT. DHIRENDRA DEY
ALL ARE R/O. VILL.- KALINAGAR PART-II
P/O. KALINAGAR
DIST. HAILAKANDI
ASSAM
PIN-788801.
VERSUS
BIJOY KRISHNA DAS AND ORS
S/O. LT. SUNIL RANJAN DAS R/O. BIRAJ MADHAB SARANI
TARAPUR
DIST. CACHAR
SILCHAR
ASSAM
PIN-788003.
2:ON THE DEATH OF HASI DAS LASKAR HER HEIRS AND LEGAL
REPRESENTATIVES NAMELY
LENIN DAS
R/O. VIL KALINAGAR PART-II
P/O. KALINAGAR
DIST. HAILAKANDI
ASSAM
PIN-788801.
3:RITA RANI DAS
W/O. SRI SAJAL KUMAR DAS
Page No.# 2/4
R/O. MORIANI
P/S. JORHAT
DIST. JORHAT
ASSAM
PIN-785634.
4:SANTA RANI DAS
W/O. SRI BIMAL DAS
R/O. SILCHAR KARIMGANJ ROAD
BADARPUR TOWN
P/O. BADARPUR
DIST. SHIBHUMI
ASSAM
PIN-788806.
5:THE DISTRICT COMMISSIONER HAILAKANDI
P/O. AND DIST. HAILAKANDI
PIN-788151
6:THE COMMISSIONER AND SECRETARY
DEPT. OF REVENUE
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
7:THE SETTLEMENT OFFICER
P/O. SILCHAR
DIST. CACHAR
PIN-788001
8:THE ASSISTANT SETTLEMENT OFFICER
ALGAPUR
P/O. AND DIST. HAILAKANDI
ASSAM
PIN-788150
------------
Advocate for : MR B DEORI
Advocate for : appearing for BIJOY KRISHNA DAS AND ORS
Linked Case : Case No. : RSA/124/2025
MONOJ @ MONTU RAM DAS AND 2 ORS
S/O. LT. MOHENDRA DAS
2: SUDHA RANI DAS
D/O. LT. MOHENDRA DAS
3: SHANKAR LAL DEY
Page No.# 3/4
S/O. LT. DHIRENDRA DEY
ALL ARE R/O. VILL.- KALINAGAR PART-II
P/O. KALINAGAR
DIST. HAILAKANDI
ASSAM
PIN-788801
VERSUS
BIJOY KRISHNA DAS AND ORS
S/O. LT. SUNIL RANJAN DAS
R/O. BIRAJ MADHAB SARANI, TARAPUR, DIST. CACHAR, SILCHAR,
ASSAM, PIN-788003.
2:ON THE DEATH OF HASI DAS LASKAR HER HEIRS AND LEGAL
REPRESENTATIVES NAMELY
LENIN DAS
R/O. VIL KALINAGAR PART-II
P/O. KALINAGAR
DIST. HAILAKANDI
ASSAM
PIN-788801.
3:RITA RANI DAS
W/O. SRI SAJAL KUMAR DAS
R/O. MORIANI
P/S. JORHAT
DIST. JORHAT
ASSAM
PIN-785634.
4:SANTA RANI DAS
W/O. SRI BIMAL DAS
R/O. SILCHAR KARIMGANJ ROAD
BADARPUR TOWN
P/O. BADARPUR
DIST. SHIBHUMI
ASSAM
PIN-788806.
5:THE DISTRICT COMMISSIONER HAILAKANDI
P/O. AND DIST. HAILAKANDI
PIN-788151
6:THE COMMISSIONER AND SECRETARY
DEPT. OF REVENUE
GOVT. OF ASSAM
Page No.# 4/4
DISPUR
GUWAHATI-781006
7:THE SETTLEMENT OFFICER
P/O. SILCHAR
DIST. CACHAR
PIN-788001
8:THE ASSISTANT SETTLEMENT OFFICER
ALGAPUR
P/O. AND DIST. HAILAKANDI
ASSAM
PIN-78815
Advocate for the Petitioner : MR B DEORI, MR G BHARADWAJ
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 08.08.2025
Heard Mr. G Bharadwaj, the learned counsel appearing for the applicants.
2. Since the connected Regular Second Appeal has been admitted for hearing, the
judgment and decree passed by the learned Civil Judge (Senior Division), Hailakandi in Title
Appeal No. 17/2024 reversing the judgment and decree passed by the learned Civil Judge
(Junior Division) No. 1, Hailakandi in Title Suit No.94/2014 shall remain stayed.
3. The IA is accordingly disposed of.
JUDGE
Comparing Assistant
