Gauhati High Court
Mustt Phul Begum vs On The Demise Of Abdur Rahman on 5 August, 2025
Page No.# 1/5
GAHC010204902017
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/376/2017
MUSTT PHUL BEGUM
W/O LATE NURUDDIN AHMED, R/O RED CROSS ROAD, NEAR D.H.S.K.
LAW COLLEGE, P.O. DIBRUGARH, P.S. DIBRUGARH, DIST. DIBRUGARH,
ASSAM, PIN 786001
VERSUS
ON THE DEMISE OF ABDUR RAHMAN, SMTI SAIFUR NAHAR BEGUM and
ORS,
RESPONDENT NO. 1 A IS STRICKEN OUT VIDE ORDER DATED 24.06.2016
2:ASZADUR RAHMAN
3:SMTI NURSHID BEGUM
1A IS THE WIFE ABDUR RAHMAN 1B and 1 C ARE THE SON AND
DAUGHTER OF LATE ABDUR RAHMAN R/O NALIAPOOL
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 78600
Advocate for the Petitioner : MRS.S SARMA, MS.N M DEKA
Advocate for the Respondent : MR N N UPADHYAYA (R2), MR. B B KAKATI (R2),MR D
BORUAH (R2)
Page No.# 2/5
Linked Case : RSA/144/2018
MD NURUL ISLAMand 10 ORS
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
2: MD. TAZAL ISLAM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
3: MD. SAMSUL ISLAM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
4: (b) MISS TASNIM KAUSER
D/O HARUN ISLAM
GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
4: (c) AFTABUL ISLAM
S/O HARUN ISLAM
GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
Page No.# 3/5
PIN 786001
4: ON THE DEATH OF MD. HARUN ISLAM HIS LEGAL HEIRS (a) SMT
FIROZA KHATUN
W/O HARUN ISLAM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
5: MD. ABDUL ISLAM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
6: MD. KHALED SAFIUL ISLAM
SONS OF LATE ABDUL RAHIM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
7: MS. SALEHA KHATUN
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
8: RAMIZA KHATUN
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
Page No.# 4/5
PIN 786001
9: MS. MABIYA KHATUN
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
10: MS. ANIMA KHATUN
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
11: MS. GULENUR BEGUM
D/O LATE ABDUL RAHIM
RESIDING AT GRAHAM BAZAR
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
VERSUS
ON THE DEMISE OF ABDUR RAHMAN SMT. SAIFUR NAHAR BEGUM AND
ORS
RESPONDENT NO. 1(A) IS STRICKEN OUT VIDE ORDER DATED 24.06.2016
R/O NALIAPOOL
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
2:SRI ASZADUR RAHMAN
S/O LATE ABDUR RAHMAN
R/O NALIAPOOL
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
Page No.# 5/5
DIST. DIBRUGARH
ASSAM
PIN 786001
3:SMTI NURSHID BEGUM
D/O LATE ABDUR RAHMAN
R/O NALIAPOOL
P.O. DIBRUGARH
P.S. DIBRUGARH
PIN 786001
DIST. DIBRUGARH
ASSAM
PIN 786001
------------
Advocate for : MRS. S SARMA
Advocate for : MR N N UPADHYAYA (R2) appearing for ON THE DEMISE OF
ABDUR RAHMAN SMT. SAIFUR NAHAR BEGUM AND ORS
BEFORE
HON'BLE MR. JUSTICE ROBIN PHUKAN
ORDER
05.08.2025
Heard Ms. S. Sarma, learned counsel for the appellants and also heard Mr. R.P.
Sarmah, learned Senior counsel assisted by Mr. N.N. Upadhyaya, learned counsel for the
respondents.
Argument concluded.
Judgment reserved.
Sd/- Robin Phukan
JUDGE
Comparing Assistant
