Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 1 April, 2025

                                                                        Page No.# 1/2

GAHC010005592012




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                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./251/2012

            NRIPEN DAS and 2 ORS
            S/O LT. KISTA MOHAN DAS VILL- GANAKPARA, P.S. TARABARI, DIST.
            BARPETA, ASSAM,

            2: BIREN DAS
             S/O LT. KISTA MOHAN DAS VILL- GANAKPARA
             P.S. TARABARI
             DIST. BARPETA
            ASSAM


            3: PARESH DAS
             S/O LT. KISTA MOHAN DAS VILL- GANAKPARA
             P.S. TARABARI
             DIST. BARPETA
            ASSA

            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner : MD.A MALEQUE, MR UJJAL CHOUDHURY, Amicus Curiae,MS.S
AHMED,MRM H AHMED,MS. N N AHMED,MR.I H SAIKIA,MISSS KANUNGOE,MR I
HUSSAIN

Advocate for the Respondent : , ,,PP, ASSAM,,,
                                                                      Page No.# 2/2

                                  BEFORE
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                       ORDER

Date : --01.04.2025

Mr. Ujjal Choudhury, learned Amicus Curiae submits that though the copies of the judgment of both the appellate Court as well as the trial Court has been furnished to him by the Registry, however copies of case record has not been given.

Let Registry furnish the photo copy of the case record to Mr. Ujjal Choudhury, learned Amicus Curiae.

Re-list the matter on 01.05.2025.

JUDGE

Comparing Assistant