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Page No.# 1/2 vs Debasish Dutta And Anr
2025 Latest Caselaw 34 Gua

Citation : 2025 Latest Caselaw 34 Gua
Judgement Date : 1 April, 2025

Gauhati High Court

Page No.# 1/2 vs Debasish Dutta And Anr on 1 April, 2025

                                                                        Page No.# 1/2

GAHC010010222017




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./36/2017

            NIZAME UDDIN BARBHUIYA and 2 ORS.
            S/O NURUL ISLAM BARBHUIYA

            2: SHAIN UDDIN BARBHUIYA
             S/O NURUL ISLAM BARBHUIYA

            3: NURUL ISLAM BARBHUIYA
             LT. FAYZUR RAHMAN BARBHUIYA ALL ARE RESIDENT OF CHERAGI
            KATIGORAH
             PART-III
             P.S. KATIGORAH DIST. CACHAR
            ASSAM

            VERSUS

            DEBASISH DUTTA and ANR.
            S/O SRI NIKHIL RANJAN DUTTA R/O KALAIN P.O. and P.S. KATIGORAH
            DIST. CACHAR, ASSAM PIN - 788805.

            2:THE STATE OF ASSA

Advocate for the Petitioner   : MR.P P DUTTA, MR.A BHATTACHARJEE,MR.A BARUA

Advocate for the Respondent : PP, ASSAM, MR. A K BHUYAN (AMICUS CURIAE),MR. D
CHAKRABARTY(R-1),MS. S HAZARIKA(R-1)




                                          BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

01.04.2025 Page No.# 2/2

Hearing concluded. Judgment is reserved.

JUDGE

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