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2025 Latest Caselaw 32 Gua

Gauhati High Court

Page No.# 1/3 vs Page No.# 2/3 on 1 April, 2025

                                                                     Page No.# 1/3

GAHC010138272022




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./362/2022

         RATNA GHOSH AND 3 ORS
         W/O LT. TAPAN KUMAR GHOSH,
         R/O VILL.- KACHUA TINIALI, P.O. AND P.S.- KACHUA, DIST.- NAGAON,
         ASSAM, PIN- 782426.

         2: ROHIT GHOSH
          S/O LT. TAPAN KUMAR GHOSH

         R/O VILL.- KACHUA TINIALI
         P.O. AND P.S.- KACHUA
         DIST.- NAGAON
         ASSAM
         PIN- 782426.

         3: RAJ KUMAR GHSOH
          REP. BY APPELLANT NO. 1.
         S/O LT. TAPAN KUMAR GHOSH

         R/O VILL.- KACHUA TINIALI
         P.O. AND P.S.- KACHUA
         DIST.- NAGAON
         ASSAM
         PIN- 782426.

         4: USHA RANI GHOSH
         W/O LT. PREMANANDA GHOSH

         R/O VILL.- KACHUA TINIALI
         P.O. AND P.S.- KACHUA
         DIST.- NAGAON
         ASSAM
         PIN- 782426

         VERSUS
                                                                            Page No.# 2/3


            AMARJIT SINGH AND 4 ORS
            S/O MAHENDRA SINGH, R/O BEHARBARI, BELTOLA, P.O.- BELTOLA, P.S.-
            BASISTHA,
            DIST.- KAMRUP(M), ASSAM, PIN- 781029.

            2:SUBHASH KUMAR
             S/O LATE CHAMAN LAL

            VILL.- GURDASPR (PUNJAB)

            PIN- 143521.

            3:THE NEW INDIA ASSURANCE CO. LTD.
             REGIONAL OFFICE
             ULUBARI
             G.S ROAD
             GUWAHATI- 781007.

            4:MD. JAKIR HUSSAIN
             S/O NUR MAHAMAD

            VILL.- AZARA
            NATH KHOWAPARA
            P.O. AND P.S.- AZARA

            DIST.- KAMRUP
            ASSAM
            PIN- 781017.

            5:M/S ORIENTAL INSURANCE COMPANY LTD.
             REP. BY THE REGIONAL MANAGER
             G.S. ROAD
             P.O.- ULUBARI
             GUWAHATI- 781007

Advocate for the Petitioner   : MR. S CHAUHAN, MR. P MAZUMDER,MR. A R SHOME

Advocate for the Respondent : MS. R D MOZUMDAR (r-3,5), MR. S P SHARMA (r-3,5),MS. C
MOZUMDAR (r-3,5)
                                                                  Page No.# 3/3

                                  BEFORE

                HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                  ORDER

01.04.2025

1. Heard Mr. S. Chauhan, the learned counsel for the appellants. Also heard Ms. R.D. Mozumdar, the learned counsel appearing for the respondent Nos. 3 and 5.

2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant