Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 11 Ors on 1 April, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                  Page No.# 1/4

GAHC010051632024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1000/2024

         DR. DIPANJALI SAIKIA AND ANR
         W/O DHYAN JYOTI HAZARIKA, B.SC IN ZOOLOGY(MAJOR) M.SC IN
         BIOTECHNOLOGY, PH.D, GATE, SLET, RESIDENT OF VILLAGE
         HAAHCHARA, BORALIGAON, DIST NAGAON, ASSAM 782140

         2: DR. MANJUSHA DASGUPTA
         W/O DR. ASHIM PAUL
          PH.D
          B.ED. M.SC IN BOTANY
          BIOTECHNOLOGY
          B.SC WITH BOTANY MAJOR
         RESIDENT OF PANIGAON DURGABARI
          PO PANIGAON
          ITACHALI
          DIST NAGAON
         ASSAM 78200

         VERSUS

         THE STATE OF ASSAM AND 11 ORS
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER
         EDUCATION DEPTT., DISPUR, GUWAHATI-781006.

         2:THE DIRECTOR OF HIGHER EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-781019.

         3:THE NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
         (NCERT)
          REP. BY THE DIRECTOR
          NCERT
          SRI AURBINDO MARG
          NEW DELHI- PIN-110016.
                                                    Page No.# 2/4


4:THE UNIVERSITY GRANTS COMMISSION (UGC)
 REP. BY ITS SECRETARY
 BAHADUR SHAH ZAFAR MARG
 NEW DELHI-110002.

5:THE GAUHATI UNIVERSITY
 REP. BY ITS REGISTRAR
 JALUKBARI
 P.O. JALUKBARI
 PIN-781014
 KAMRUP (M)
ASSAM.

6:THE DIBRUGARH UNIVERSITY
 REP. BY ITS REGISTRAR
 DIBRUGARH
 P.O. DIBRUGARH
 PIN-786004
 DIBRUGARH
ASSAM.

7:THE ASSAM UNIVERSITY
 REP. BY ITS REGISTRAR CACHAR
 SILCHAR
ASSAM
 PIN-788011.

8:THE TEZPUR UNIVERSITY
 REP. BY ITS REGISTRAR TEZPUR
ASSAM
 P.O. TEZPUR
 PIN-784028.

9:THE SELECTION COMMITTEE
 D.K.D. COLLEGE
 DERGAON
 REP. BY THE CHAIRMAN OF THE SELECTION COMMITTEE
 P.O. DERGAON
 PIN-785614
 DIST. GOLAGHAT
ASSAM.

10:THE SELECTION COMMITTEE
 NABAJYOTI COLLEGE
 KALGACHIA
 REP. BY THE CHAIRMAN OF THE SELECTION COMMITTEE
 P.O. KALGACHIA
                                                                           Page No.# 3/4

              PIN-781319
              DIST. BARPETA
              ASSAM.

            11:THE SELECTION COMMITTEE
             HANDIQUE CIRLS COLLEGE
             PANBAZAR
             REP. BY THE CHAIRMAN OF THE SELECTION COMMITTEE
             P.O. PANBAZAR
             PIN-781001
             DIST. KAMRUP (M)
            ASSAM.

            12:AMAJ AHMED LASKAR
             S/O LATE RAJAB ALI LASKAR
            RESIDENT OF VILLAGE NITAINAGAR PART III
             PO NITAINAGAR
             788155
             PS AND DIST HAILAKANDI
            ASSAM

Advocate for the Petitioner   : MR. B PURKAYASTHA, MR. S SUTRADHAR

Advocate for the Respondent : SC, HIGHER EDU, MR. D P CHALIHA (r-11),MS M ROY (r-
11),MR. U P CHALIHA (r-11),MS P SARMA(R-10),K U AHMED(R-10),DY.S.G.I.,SC, ASSAM
UNIVERSITY,SC, DIB. UNIVERSITY,SC, G U,SC, T U,SC, U G C




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                           ORDER

Date : 01-04-2025

Mr. B Purkayastha, learned counsel for the applicants prays that the applicants, who are M.Sc in Biotechnology should be granted leave/permission to prefer the instant review petition against the order dated 22.02.2021 and judgment and order dated 22.02.2022 passed in WP(C) 1034/2021.

2. Mr. K Googi, learned State respondents; Mr. PJ Phukan, learned counsel for Page No.# 4/4

the Gauhati University; Mr. KU Ahmed, learned counsel for the respondent No. 10; Mr. K Bhuyan, learned counsel appearing on behalf of Mr. A Chamuah, learned counsel for the UGC; Ms. M Roy, learned counsel for the respondent No. 11 and Ms. T Wangfla, learned counsel for the respondent No. 6 submit that they have no objection if the application is allowed.

3. In view of the submissions made by the learned counsels for the parties, the applicants are given leave to prefer review petition for review of the order dated 22.02.2021 and judgment and order dated 22.02.2022 passed in WP(C) 1034/2021.

4. Registry to register the review petition, which has been given Filing Number 2974/2024 and list the same.

5. Copies of the review petition be furnished to the counsels for the respondents by Mr. B Purkayastha, learned counsel for the applicants within 2 (two) days.

6. Interlocutory application stands disposed of.

JUDGE

Comparing Assistant