Bongaigaon Refinery Employees' Union vs The Union Of India And Anr
2024 Latest Caselaw 6453 Gua

Gauhati High Court

Bongaigaon Refinery Employees' Union vs The Union Of India And Anr on 30 September, 2024

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GAHC010124692015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/7429/2015

            BONGAIGAON REFINERY EMPLOYEES' UNION
            REP. BY THE GENERAL SECRETARY, DHALIGAON, P.O.- DHALIGAON,
            ASSAM, PIN- 783385.



            VERSUS

            THE UNION OF INDIA and ANR
            REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF LABOUR AND
            EMPLOYMENT, NEW DELHI.

            2:THE MANAGEMENT OF M/S INDIAN OIL CORPORATION LTD.
             BONGAIGAON REFINERY
             P.O.- DHALIGAON
             PIN- 783385
             DIST.- CHIRANG
            ASSAM

Advocate for the Petitioner   : MR.B DAS, MS.B DAS,MR.S CHAKRABORTY,MR.A
DASGUPTA

Advocate for the Respondent : ASSTT.S.G.I., MR.H SARMA(R-2),MR.K N CHOUDHURY(R-
2),MR.A D CHOUDHURY(R-2),SC, BRPL
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                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                     ORDER

Date : 30.09.2024

Heard the learned counsels appearing for the parties at length.

Judgment is reserved.

JUDGE

Comparing Assistant