Md. Abu Shahid vs The State Of Assam And 4 Ors
2024 Latest Caselaw 6452 Gua

Gauhati High Court

Md. Abu Shahid vs The State Of Assam And 4 Ors on 30 September, 2024

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GAHC010015492022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/644/2022

         MD. ABU SHAHID
         S/O- HABIBUR RAHAMAN, VILL.- BHAJAKHAITI PATHAR, P.O.
         DOLOIGAON, P.S. BHEHUGURI, DIST.- MORIGAON, ASSAM, PIN- 782126.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM, PANCHAYAT
         AND RURAL DEVELOPMENT DEPARTMENT, DISPUR, GUWAHATI-6.

         2:THE COMMISSIONER OF PANCHAYAT AND RURAL DEVELOPMENT
         ASSAM
          JURIPAR
          SIXMILE
          GUWAHATI
          PIN- 781022.

         3:THE DEPUTY COMMISSIONER AND DSITRICT PROGRAM COORDINATOR
         (MGNREGA)
          MORIGAON
          VILL
          P.O. AND DIST.- MORIGAON
          ASSAM
          PIN- 782105.

         4:THE PROJECT DIRECTOR
          DRDA
          MORIGAON
         ASSAM
         VILL.
          P.O. AND DIST.- MORIGAON
         ASSAM
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             PIN- 782105.

            5:THE B.D.O.

             MOIRABARI DEVELOPMENT BLOCK
             MOIRABARI
             P.O. MOIRABARI
             DIST.- MORIGAON
             ASSAM
             PIN- 782126

Advocate for the Petitioner   : MR. I H SAIKIA, MR. K KALITA,MS L HMAR,R K HAJONG

Advocate for the Respondent : SC, P AND R.D., GA, ASSAM




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         ORDER

Date : 30.09.2024

Heard the learned counsels appearing for the parties at length.

Judgment is reserved.

JUDGE

Comparing Assistant