Page No.# 1/3 vs Union Of India And 2 Ors
2024 Latest Caselaw 6443 Gua

Gauhati High Court

Page No.# 1/3 vs Union Of India And 2 Ors on 30 September, 2024

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                               Page No.# 1/3

GAHC010132202020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3871/2020

         JATIN RAJKONWAR AND 6 ORS.
         S/O LT PHUKAN RAJKONWAR, R/O KACHUPATHAR, P.O. MORAN JAN VIA
         SEPON, P.S. SEPON, DIST- SIVASAGAR

         2: ASHWINI BORTHAKUR
          S/O LT. TULSHI NATH BORTHAKUR
          R/O BORPATRADOL
          KALOOGAON
          P.O. KALOOGAON
          P.S. JOYSGAR
          DIST- SIVASAGAR

         3: MD. SYED ABDUR RAHMAN
          S/O LT. NAZERU RAHAMAN
          R/O RJUUNGURI VIA SIVASAGAR
          P.S. AND DIST- SIVASAGAR

         4: NILAMONI DUTTA
          S/O LT. HIMADHAR DUTTA
          R/O BORPATRADOL KALOOGAON
          P.O. KALOOGAON
          P.S. JOYSAGAR
          DIST- SIVASAGAR

         5: BHABANI GOGOI
          S/O LT. PURNA KANTA GOGOI
          R/O KATAKI PAPONG
          P.O. PATSAKU
          P.S. MORANHAT
          DIST- SIVASAGAR

         6: ANIL CHANDRA BORAH
          S/O LT. TIPESWAR BORAH
          R/O DHULIAPAR
                                                                              Page No.# 2/3

             P.O. DHULIAPAR
             P.S. SIVASAGAR
             DIST- SIVASAGAR

            7: RANJANN BORAH
             S/O LT. BHUBAN CHANDRA BORAH
             R/O RUDRASAGAR
             P.O. RUDRASAGAR
             SIVASAGAR
             P.O. AND P.S. JOYSAGAR
             DIST- SIVASAGA

            VERSUS

            UNION OF INDIA AND 2 ORS.
            REP. BY SECRETARY MINISTRY OF PETROLEUM, ONGC, NEW DELHI

            2:OIL AND NATURAL GAS CORPORATION LTD
             REP. BY REGIONAL DIRECTOR OIL AND NATURAL GAS CORPORATION
            LTD.
             NAZIRA
            ASSAM
             SIVASAGAR

            3:GENERAL MANAGER
             DIRECTOR OIL AND NATURAL GAS CORPORATION LTD.
             ERBC
             CENTRAL STORE
             SIVASAGAR

            4:RESP. NO. 4 ISSTRUCK OUT
            AS PER ORDER DATED 06.10.2020

Advocate for the Petitioner   : MR. A D GUPTA, MR A DASGUPTA,0,0,MS. B DAS

Advocate for the Respondent : ASSTT.S.G.I., MS T J SAHEWALLA, (R-2,R-3),MR M
SAHEWALLA, (R-2,R-3),MR H K SARMA, (R-2,R-3),MR G N SAHEWALLA, (R-2,R-3),MR. A K
DUTTA




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                         ORDER

30.09.2024 Page No.# 3/3

Heard Mr. A. Dasgupta, learned Sr. Counsel for the petitioner assisted by Mr. B. Das. Also heard Mr. G.N Sahewalla, learned Sr. Counsel assisted by Mr. M. Sahewalla.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant