Page No.# 1/2 vs Dayanand Prasad
2024 Latest Caselaw 7950 Gua

Gauhati High Court

Page No.# 1/2 vs Dayanand Prasad on 30 October, 2024

                                                               Page No.# 1/2

GAHC010057902023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : CRP(IO)/97/2023

         SMTI. GOURI GOWALA AND 3 ORS
         W/O LATE DHANPAL GOWALA, R/O ASEB ROAD, WARD NO. 6, NEAR OLD
         POWER HOUSE, P.O.-TEZPUR, DIST-SONITPUR (ASSAM), PIN-784001

         2: MANOJ GOWALA
          S/O LATE DHANPAL GOWALA
          R/O ASEB ROAD
         WARD NO. 6
          NEAR OLD POWER HOUSE
          P.O.-TEZPUR
          DIST-SONITPUR (ASSAM)
          PIN-784001

         3: SUBODH GOWALA
          S/O LATE DHANPAL GOWALA
          R/O ASEB ROAD
         WARD NO. 6
          NEAR OLD POWER HOUSE
          P.O.-TEZPUR
          DIST-SONITPUR (ASSAM)
          PIN-784001

         4: DEEPAK GOWALA
          S/O LATE DHANPAL GOWALA
          R/O ASEB ROAD
         WARD NO. 6
          NEAR OLD POWER HOUSE
          P.O.-TEZPUR
          DIST-SONITPUR (ASSAM)
          PIN-78400

         VERSUS

         DAYANAND PRASAD
                                                                          Page No.# 2/2

            S/O SHRI RAMESHWAR PRASAD, R/O TEZPUR TOWN, MAIN ROAD, NEAR
            GOPAL CYCLE STORE, P.O.-TEZPUR, DIST-SONITPUR (ASSAM), PIN-784001



Advocate for the Petitioner   : MR. S SAHU, MS A ROY,MR. R B SAH

Advocate for the Respondent : MR. S BISWAS, MS D DEVI,MR. H BURAGOHAIN




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

Date : 30.10.2024

Heard Mr. S. Sahu, learned counsel for the petitioners and Mr. S. Biswas, learned counsel for the respondent.

Argument completed.

Judgment reserved.

JUDGE

Comparing Assistant