M/S Kundanmal Chaudhary vs The Union Of India And Anr
2024 Latest Caselaw 7909 Gua

Gauhati High Court

M/S Kundanmal Chaudhary vs The Union Of India And Anr on 29 October, 2024

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GAHC010182422023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/70/2023

            M/S KUNDANMAL CHAUDHARY
            M.S ROAD, CHAWAL PATTY, FANCY BAZAR, GUWAHATI- 781001.



            VERSUS

            THE UNION OF INDIA AND ANR.
            REP. BY THE GENERAL MANAGER, N.F. RAILWAYS, MALIGAON,
            GUWAHATI ASSAM 781011.

            2:UNION OF INDIA
             REP. BY THE GENERAL MANAGER
             CENTRAL RAILWAY
             MUMBAI- 400001

Advocate for the Petitioner   : MR. K P MAHESWARI, MS. M SHARMA

Advocate for the Respondent : DY.S.G.I., MR. B CHAKRAVARTY




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

29.10.2024

Heard Ms. M. Sharma, learned counsel for the appellant and also heard Mr. B. Chakravarty, learned CGC appearing for the respondents.

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Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant