Md. Anizul Haque vs The State Of Assam
2024 Latest Caselaw 7906 Gua

Citation : 2024 Latest Caselaw 7906 Gua
Judgement Date : 29 October, 2024

Gauhati High Court

Md. Anizul Haque vs The State Of Assam on 29 October, 2024

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GAHC010003222011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.M.C./573/2012




             MD. ANIZUL HAQUE


             VERSUS

             THE STATE OF ASSAM



             ------------

             Advocate for : Mr. J. Ahmed

             Advocate for : Mr. D. Das, Addl. PP, Assam



                                     BEFORE
                      HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                      ORDER

29.10.2024

In light of the Judgment and Order passed in the connected matter, i.e., Crl.Rev.P./18/2011, this petition is hereby disposed of.

JUDGE Comparing Assistant

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