Sanjay Kumar Baruah vs M/S Reeti Drugs And Surgicals And Anr
2024 Latest Caselaw 7896 Gua

Gauhati High Court

Sanjay Kumar Baruah vs M/S Reeti Drugs And Surgicals And Anr on 29 October, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                        Page No.# 1/3

GAHC010184452019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Rev.P./324/2019

            SANJAY KUMAR BARUAH
            S/O LATE BIRENDRA KR. BARUAH, R/O S.C. GOSWAMI ROAD, PANBAZAR,
            GUWAHATI-781001, P.S.-PANBAZAR, DIST-KAMRUP(M), ASSAM



            VERSUS

            M/S REETI DRUGS AND SURGICALS AND ANR.
            REPRESENTED BY ITS ONE OF THE PARTNER, SRI JAYANTA KR. DAS, S/O
            LATE THANU RAM DAS, R/O M.G. ROAD, CHRISTIAN BASTI, H.NO.6,
            GUWAHATI-781005, DIST-KAMRUP(M), ASSAM

            2:THE STATE OF ASSAM
             REPRESENTED BY THE PUBLIC PROSECUTOR
            ASSA

Advocate for the Petitioner   : MR. B CHAKRABORTY, MR. N BHARALI,MR S HUSSAIN

Advocate for the Respondent : PP, ASSAM (R2), MR P DAS,MR. D K KOTHARI,MR. B DEKA




             Linked Case : I.A.(Crl.)/639/2019

            SANJAY KUMAR BARUAH
            S/O LATE BIRENDRA KR. BARUAH
            R/O S.C. GOSWAMI ROAD
            PANBAZAR
            GUWAHATI-781001
            P.S.-PANBAZAR
            DIST-KAMRUP(M)
                                                                      Page No.# 2/3

          ASSAM


          VERSUS

          M/S REETI DRUGS AND SURGICALS AND ANR. (H)
          REPRESENTED BY ITS ONE OF THE PARTNER
          SRI JAYANTA KR. DAS
          S/O LATE THANU RAM DAS
          R/O M.G. ROAD
          CHRISTIAN BASTI
          H.NO.6
          GUWAHATI-781005
          DIST-KAMRUP(M)
          ASSAM

          2:THE STATE OF ASSAM
          REPRESENTED BY THE PUBLIC PROSECUTOR
          ASSAM
           ------------
          Advocate for : MR. B CHAKRABORTY
          Advocate for : PP
          ASSAM (R2) appearing for M/S REETI DRUGS AND SURGICALS AND ANR. (H)



                                BEFORE
                  HONOURABLE MRS. JUSTICE MALASRI NANDI

                                    ORDER

Date : 29.10.2024

Heard Mr. B. Chakraborty, learned counsel for the petitioner. Also heard Mr. Y. Kothari, learned counsel for the respondent No. 1 and Mr. D.P. Goswami, learned Additional Public Prosecutor for the State.

The learned counsel for the petitioner submits that the petitioner has to pay the remaining amount i.e. Rs. 5,50,000/- to the respondent No. 1 as per judgment of the learned trial court. As such, he has prayed some more time to pay the remaining amount to the respondent No. 1.

The learned counsel for the respondent No. 1 has objected against Page No.# 3/3

the prayer of the petitioner.

In view of the above, the petitioner has given an opportunity to pay the remaining amount to the respondent No. 1 before 03.12.2024.

List on 03.12.2024.

JUDGE

Comparing Assistant