Citation : 2024 Latest Caselaw 7852 Gua
Judgement Date : 28 October, 2024
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GAHC010217682024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/365/2024
1.SELF DEPENDENT MOTOR DRIVER UNION AND 12 ORS
ONGC, ASSAM ASSET, NAZIRA, SIVASAGAR, A UNION, REGISTERED
UNDER THE PROVISION OF TRADE UNIONS ACT, 1926 HAVING ITS HEAD
OFFICE AT AMULAPATTI, NAZIRA, SIVASAGAR, ASSAM, REPRESENTED
BY ITS PRESIDENT SRI TARUN BORGOHAIN, S/O- LATE PARESH
BORGOHAIN, R/O- VILL.- MOTHIACHIGA GOHAIN GAON, P.O. RAJMOW,
DIST. SIVASAGAR, ASSAM, PIN- 785685.
2: NABAJIT BORPATRA GOHAIN
SELF DEPENDENT MOTOR DRIVER UNION
ONGC ASSAM ASSET NAZIRA SIVASAGAR
S/O- SRI BADAN BORPATRA GOHAIN
R/O- VILL.- BETBARI BORPATRA GAON P.O. MITHAPUKHURI
DIST. SIVASAGAR ASSAM PIN- 785697.
3: ASSAN HUSSAIN
JOINT SECRETARY SELF DEPENDENT MOTOR DRIVER UNION
ONGC ASSAM ASSET NAZIRA SIVASAGAR
S/O- ARMAN HUSSAIN
R/O- NAZIRA AMULAPATTY WARD NO. 6 P.O. NAZIRA
DIST. SIVASAGAR ASSAM PIN- 785685.
4: AJOY BORGOHAIN
S/O- LATE CHANDRA NATH BORGOHAIN
R/O- KONWARPUR DIST. SIVASAGAR ASSAM PIN- 785667.
5: ABHIJIT GOGOI
S/O- MUNINDRA NATH GOGOI
R/O- BORKOLA MANIPURI GAON P.O. SIMALUGURI DIST. SIVASAGAR
ASSAM PIN- 785686.
6: BABU ALI
C/O- ABDUL MAZID
R/O- DUI ALI MAZ JENGONI KOTIA
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P.O. P.S. AND DIST. SIVASAGAR.
7: TRILUCHAN DUTTA
S/O- BANI DUTTA
R/O- BILUDAS ROAD NEAR MADHABDEV NAMGHAR
PHUKAN NAGAR P.O. P.S. AND DIST. SIVASAGAR ASSAM PIN- 785640.
8: RATAN GOGOI
C/O- THANESWAR GOGOI
R/O- HATIMURIA GAON P.O. AND P.S. CHEREKAPER
DIST. SIVASAGAR ASSAM PIN- 785701.
9: HEMANTA PHUKAN
C/O- MON PHUKAN
R/O- HAHCHARA LABANG GAON SIVASAGAR P.O. HAHCHARA
P.S. CHEREKAPER DIST. SIVASAGAR ASSAM PIN- 785701.
10: AJIJ KHAN
C/O- MOJID KHAN
R/O- TAXI ALI BYE LANE-1 JENGONIKOTIA
P.O. P.S. AND DIST. SIVASAGAR ASSAM PIN- 785640.
11: BHUPEN BURAGOHAIN
S/O- PUNA BURAGOHAIN
R/O- STATION ROAD SIMALUGURI
SIMOLU GURI TOWN SIVASAGAR SIVASAGAR
P.O. AND P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN- 785686.
12: NIRAN TAMULI
S/O- DURGESWAR TAMULI
R/O- 1 NO. CHOULKARA GAON CHAUL KORA NO. 1
P.O. CHOULKARA DIST. SIVASAGAR ASSAM PIN- 785667.
13: ROYAL SAIKIA
S/O- PUTUKON SAIKIA
R/O- VILL.- MOTHIASIGA GOHAIN GAON
P.O. RAJMOW DIST. SIVASAGAR ASSAM PIN- 785685
VERSUS
1.THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY
OF PETROLEUM AND NATURAL GAS, NEW DELHI.
2:THE OIL AND NATURAL GAS CORPORATION LTD.
EASTERN REGION REPRESENTED BY THE EXECUTIVE DIRECTOR (E.D.)
ASSET MANAGER P.O. NAZIRA DIST. SIVASAGAR ASSAM
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3:THE CHIEF GENERAL MANAGER
HEAD MM ASSAM ASSET ONGC (L) NAZIRA ROB-II ASSAM
4:THE HEAD MM
MATERIAL MANAGEMENT DEPARTMENT CONTRACT CELL ASSAM
ASSET EASTERN REGION ROB-II FIRST FLOOR
NAZIRA ASSAM PIN- 785685.
5:THE DEPUTY COMMISSIONER SIVASAGAR
DIST. SIVASAGAR ASSAM
For the Appellant(s) : Mr. K.N. Choudhury, Senior Advocate assisted by Mr. L.N.
Dihingia, Advocate.
For the Respondent(s) : Mr. P.S. Bhattacharyya, Central Government Counsel for
respondent No.1.
: Mr. I. Chowdhury, Senior Advocate assisted by Mr. M.K. Das, Advocate for respondent Nos.2 to 4. : Mr. N. Das, Government Advocate for respondent No.5.
- BEFORE -
HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
28.10.2024 (Vijay Bishnoi, CJ)
With the consent of the learned counsel appearing for the parties, the matter is heard finally at the admission stage itself.
Arguments concluded.
Judgment reserved.
JUDGE CHIEF JUSTICE Comparing Assistant
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