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Page No.# 1/2 vs Chakrapani Patgiri
2024 Latest Caselaw 7472 Gua

Citation : 2024 Latest Caselaw 7472 Gua
Judgement Date : 1 October, 2024

Gauhati High Court

Page No.# 1/2 vs Chakrapani Patgiri on 1 October, 2024

                                                                          Page No.# 1/2

GAHC010021832024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRP/18/2024

            DEBANANDA PATGIRI AND 2 ORS.
            S/O- LATE MADAN PATGIRI, R/O- VILL.- BAMAKHATA, P.S.
            PATACHARKUCHI, DIST. BARPETA, ASSAM

            2: SUKUMAR CHOUDHURY
             S/O- LATE RAJANI CHOUDHURY
             R/O- VILL.- BAMAKHATA
             P.S. PATACHARKUCHI
             DIST. BARPETA
            ASSAM

            3: DILIP CHOUDHURY
             S/O- LATE RAJANI CHOUDHURY
             R/O- VILL.- BAMAKHATA
             P.S. PATACHARKUCHI
             DIST. BARPETA
            ASSA

            VERSUS

            CHAKRAPANI PATGIRI
            S/O- LATE NARESWAR PATGIRI, R/O- VILL.- BAR- BAMAKHATA, P.S.
            PATACHARKUCHI, DIST. BARPETA, ASSAM



Advocate for the Petitioner   : MR. K D CHETRI, MR J KAKATI,MS R BARUAH

Advocate for the Respondent : MR H DAS ,
                                                                                  Page No.# 2/2


                                          BEFORE
                 HON'BLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

01-10-2024 Heard Mr. K.D. Chetri, learned counsel for the petitioners and Mr. H. Das, learned counsel for the respondents.

Both the learned counsels for the parties have submitted their written gist of arguments.

Hearing concluded.

Judgment reserved.

JUDGE

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