Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 7468 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 1 October, 2024

                                                                          Page No.# 1/2

GAHC010051892024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./276/2024

            AYNUL HAQUE LASKAR AND 2 ORS
            S/O LATE ABDUL SARKAR LASKAR, R/O VILL- BHATISANGJURAI, P.S.-
            ALGAPUR, DIST- HAILAKANDI, ASSAM

            2: NAZRUL ISLAM LASKAR @ NAJRUL HAQUE LASKAR
             S/O LATE ABDUL SARKAR LASKAR
             R/O VILL- BHATISANGJURAI
             P.S.-ALGAPUR
             DIST- HAILAKANDI
            ASSAM

            3: ABDUS SUFFAN LASKAR
             S/O LATE HARI MIA LASKAR
             R/O VILL- NABINSANANPUR
             P.S.-ALGAPUR
             DIST- HAILAKANDI
            ASSA

            VERSUS

            THE STATE OF ASSAM AND ANR
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

            2:FORIZ UDDIN LASKAR
             S/O LATE NIMAR ALI LASKAR
             R/O VILL- BHATISANGJURAI
             P.S.-ALGAPUR
             DIST- HAILAKANDI
            ASSAM
             PIN-78815

Advocate for the Petitioner   : MR. M KHAN, MR. N J DUTTA,MS J AKTAR

Advocate for the Respondent : PP, ASSAM, MR. M PHUKAN, LD, PP, ASSAM,S. M. ZINNA (R-
                                                                      Page No.# 2/2

2),MS. S R MAZARBHUIYA (R-2),MS. A BEGUM (R-2),MR. A M BARBHUIYA (R-2)




                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                    ORDER

Date : 01.10.2024

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant