Page No.# 1/3 vs Sri Pulin Mikir And2 Ors
2024 Latest Caselaw 7455 Gua

Gauhati High Court

Page No.# 1/3 vs Sri Pulin Mikir And2 Ors on 1 October, 2024

                                                                Page No.# 1/3

GAHC010134222018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RFA/82/2018

         SRI NALIN MIKIR AND 7 ORS
         S/O LATE BOLO RAM MIKIR, R/O VILL. KHEPANNIJAL (BETKUCHI) UNDER
         P.S. GORCHUK, GUWAHATI-34, DIST. KAMRUP (M), ASSAM.

         2: SRI MUNINDRA MIKIR
          S/O LATE BOLO RAM MIKIR
          R/O VILL. KHEPANIJAL (BETKUCHI)
          UNDER P.S. GORCHUK
          GUWAHATI-34
          DIST. KAMRUP (M)
         ASSAM.

         3: SMTI RANGMILI MIKIR
          S/O LATE BOLO RAM MIKIR
          R/O VILL. KHEPANIJAL (BETKUCHI)
          UNDER P.S. GORCHUK
          GUWAHATI-34
          DIST. KAMRUP (M)
         ASSAM.

         4: THE KHEPANIJAL GAON UNNAYAN SAMITTEE
         VILL. KHEPANIJAL
          UNDER P.S. GORCHUK
          GUWAHATI-34
          DIST. KAMRUP (M)
         ASSAM.

         5: JOGEN BEY
          S/O DEBARAM BEY
          SECY.
          KHEPANIJAL GAON UNNAYAN SAMITTEE
         VILL.KHEPANIJAL
          UNDER P.S. GORCHUK
          GUWAHATI-34
                                                           Page No.# 2/3

DIST. KAMRUP (M)
ASSAM.

6: SRI DHARMESWAR TUMUNG
 S/O LATE HANSHA TUMUNG
 EX-PRESIDENT OF KHEPANIJAL GAON UNNAYAN SAMITTEE
VILL. KHEPANIJAL
 UNDER P.S. GORCHUK
 GUWAHATI-34
 DIST. KAMRUP (M)
ASSAM.

7: SRI GAJEN BEY
 S/O PUTI RAM BEY
 EX-SECYD. OF KHEPANIJAL GAON UNNAYAN SAMITTEE
VILL. KHEPANIJAL
 UNDER P.S. GORCHUK
 GUWAHATI-34
 DIST. KAMRUP (M)
ASSAM.

8: SRI AMRIT KELENG
 S/O LATE SUKUNA KELENG
 PRESIDENT OF KHEPANIJAL GAON UNNAYAN SAMITTEE
VILL. KHEPANIJAL
 UNDER P.S. GORCHUK
 GUWAHATI-34
 DIST. KAMRUP (M)
ASSAM
 (SINCE DECEASED

VERSUS

SRI PULIN MIKIR AND2 ORS
S/O LATE JON MIKIR, R/O VILL. KHEPANIJAL, UNDER P.S. GORCHUK,
GUWAHATI 34, DIST. KAMRUP (M), ASSAM.

2:SRI INDRA MIKIR
 S/O LATE SUTI RAM MIKIR
 R/O VILL. KHEPANIJAL
 UNDER P.S. GORCHUK
 GUWAHATI-34
 DIST. KAMRUP (M)
ASSAM.

3:SMTI BENU MIKIR
 D/O LATE SUTI RAM MIKIR
 R/O VILL. KHEPANIJAL
                                                                         Page No.# 3/3

             UNDER P.S. GORCHUK
             GUWAHATI-34
             DIST. KAMRUP (M)
             ASSAM

Advocate for the Petitioner   : MR D TALUKDAR, MR K K BARUAH

Advocate for the Respondent : MR. R SHARMA, MR. H C SARMA (r-1 to 3),MR. S K GOSWAMI
(r-1 to 3),MR H DEKA,FOR CAVEATOR,MD A S ALI (R1-R3),MR. J OJAH (R1-R3),MS F BEGUM
(R1-R3)




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                        ORDER

01.10.2024

Heard Mr. P. Choudhury, learned counsel for the appellants. Also head Mr. S.K. Goswami, learned counsel for the respondent Nos.1--3 and Mr. A. Khanikar, learned counsel for the respondent Nos.4--6.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant