Page No.# 1/4 vs The Union Of India And 4 Ors
2024 Latest Caselaw 7453 Gua

Gauhati High Court

Page No.# 1/4 vs The Union Of India And 4 Ors on 1 October, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                    Page No.# 1/4

GAHC010045272022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/1831/2022

         HASMAT ALI AND 8 ORS.
         S/O- REFAZ UDDIN, R/O- AMGURI, P.O. KALGACHIA, P.S. KALGACHIA,
         DIST. BARPETA, ASSAM, PIN- 781319. (LICENSE NO. BSM/185/88/43).

         2: JANARDAN OJAH
          S/O- LATE HARINDRA NATH OJAH
          R/O- PUB PALANGDIHATI
          P.O. BARPETA
          BARPETA
          PIN- 781301. (LICENSE NO. BSM/17/91/106).

         3: DHANJIT KUMAR DAS
          S/O- LATE ANIL CHANDRA DAS
          R/O- METUKUCHI
          GAJIA ROAD
          P.S. AND DIST. BARPETA
         ASSAM
          PIN- 781301. (LICENSE NO. BSM-40/99/38-KA/2).

         4: MAHENDRA NATH DAS
          S/O- SRI GAJENDRA NATH DAS
          R/O- BARPETA TOWN
         WARD NO. 5
          P.S. AND DIST. BARPETA
         ASSAM
          PIN- 781301. (LICENSE NO. BSM-17/91/130/97).

         5: MAHENDRA DAS
          S/O- LATE PUSPA DAS
          R/O- BARPETA TOWN
         WARD NO. 5
          P.S. AND DIST. BARPETA
         ASSAM
          PIN- 781301. (LICENSE NO. BST/30/84).
                                                     Page No.# 2/4


6: DELSAD ALI ALIAS DELSAD
 S/O- ANTAJ ALI
 R/O- PATHAR CHALI
 P.S. KALGACHIA
 DIST. BARPETA
ASSAM
 PIN- 781321. (LICENSE NO. BSM-26/2002/22).

7: MANORANJAN DAS
 S/O- PADDU DAS
 R/O- BARPETA
 P.S. AND DIST. BARPETA
ASSAM
 PIN- 781301. (LICENSE NO. BSL-123/85/72).

8: KABITA DAS
W/O- HARMOHAN DAS
 R/O- DAKSHIN HATI
 P.S. AND DIST. BARPETA
ASSAM
 PIN- 781301. (LICENSE NO. BSM-17/91/103).

9: TARALI DAS
W/O- LATE SURENDRA NATH DAS
 R/O- 1 NO GALIYAHATI
WARD NO. 9
 P.S. AND DIST. BARPETA
ASSAM
 PIN- 781301. (LICENSE NO. BST/123/85/69)

VERSUS

THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE SECRETARY, DEPARTMENT OF FOOD AND PUBLIC
DISTRIBUTION, KRISHI BHAWAN, NEW DELHI-110001.

2:THE STATE OF ASSAM
 REPRESENTED BY THE SECRETARY
 GOVT. OF ASSAM
 DEPARTMENT OF FOOD
 CIVIL SUPPLIES AND CONSUMER AFFAIRS
ASSAM SECRETARIAT
 DISPUR
ASSAM

3:THE DIRECTOR
                                                                       Page No.# 3/4

             FOOD
             CIVIL SUPPLIES AND CONSUMER AFFAIRS
             BHANGAGARH
             GUWAHATI
             ASSAM
             PIN- 781005.

             4:THE DEPUTY COMMISSIONER
              BARPETA
             ASSAM
              PIN- 781301.

             5:THE DEPUTY DIRECTOR
              FOOD
              CIVIL SUPPLIES AND CONSUMER AFFAIRS
              BARPETA
             ASSA




Advocate for the petitioner(s): X X


Advocate for the respondent(s): Mr. J Handique



                                  BEFORE
                  HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                      ORDER

01.10.2024

None appears on behalf of the petitioner on call.

2. The issue involved in the instant writ petition is covered by the judgment of this Court rendered in Bijay Borah and Anr. Vs. State of Assam & Ors., reported in 2022 SCC Online Gau 2004, wherein similar writ petition has already been dismissed.

Page No.# 4/4

3. Taking into account the above, the writ petition stands dismissed.

JUDGE

Comparing Assistant