Cholamandalam Ms General Insurance ... vs Raldokung Hmar And 5 Ors. H
2024 Latest Caselaw 7435 Gua

Gauhati High Court

Cholamandalam Ms General Insurance ... vs Raldokung Hmar And 5 Ors. H on 1 October, 2024

                                                                      Page No.# 1/4

GAHC010245282023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./482/2024

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT SHAW WALLACE
         BUILDING NEW NO. 319, OLD NO. 154, 2ND FLOOR, THAMBU CHETTY,
         CHENNAI, PIN- 600001, INDIA, ITS ZONAL OFFICE AT OFFICE NO. 201 AND
         202 L AND T CHAMBERS, 2ND FLOOR, 16 CAMAC STREET, KOLKATA-
         700017 AND ITS GUWAHATI REGIONAL OFFICE AT 4TH FLOOR, AASTHA
         PLAZA, BORA SERVICE, G.S. ROAD, GUWAHATI, KAMRUP (M), ASSAM-
         781007 REPRESENTED BY THE DEPUTY MANAGER LEGAL CLAIMS OF
         GUWAHATI REGIONAL OFFICE.



         VERSUS

         RALDOKUNG HMAR AND 5 ORS. H
         S/O LATE KHULA HMAR, VILL.- CHUR PUNJEE, BEITE, P.O.- JIRIGHAT, P.S.-
         JIRIGHAT, DIST.- CACHAR, ASSAM, PIN- 788104.

         2:LALREM KIM HMAR
         W/O MR. RALDOKUNG HMAR

         VILL.- CHUR PUNJEE
         BEITE
         P.O.- JIRIGHAT
         P.S.- JIRIGHAT
         DIST.- CACHAR
         ASSAM
         PIN- 788104.

         3:MASTER LALZAUM
          S/O RALDOKUNG HMAR

         VILL.- CHUR PUNJEE
         BEITE
                                                             Page No.# 2/4

             P.O.- JIRIGHAT
             P.S.- JIRIGHAT
             DIST.- CACHAR
             ASSAM
             PIN- 788104.
            (BEING MINOR
             REP. BY THE RESPONDENT NO. 1).

            4:LALRUOTFEL
             D/O RALDOKUNG HMAR

            VILL.- CHUR PUNJEE
             BEITE
             P.O.- JIRIGHAT
             P.S.- JIRIGHAT
             DIST.- CACHAR
             ASSAM
             PIN- 788104.
            (BEING MINOR
             REP. BY THE RESPONDENT NO. 1).

            5:SUMAI RAJA LASKAR
             S/O ABDUL KALAM LASKAR

            VILL.- SATRAYDAYAL

            P.O.- KANAKPUR EAST
             P.O.- JAYPUR
             DIST.- CACHAR
            ASSAM
             PIN- 788107.

            6:ANJAN BARMAN
             S/O SRI KANANTA BARMAN

            VILL.- KUMCHERRA

            P.O.- KANAKPUR EAST
             P.O.- JAYPUR
             DIST.- CACHAR
            ASSAM
             PIN- 788107

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : ,
                                                                      Page No.# 3/4




                                      BEFORE

              HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

01.10.2024

1. Heard Mr. T. Kalita, learned counsel for the appellant.

2. This appeal has been filed under Section 173 of the Motor Vehicles Act, 1988 has been filed by the appellant/Insurance Company, impugning the Judgment and Award dated 04.03.2023, passed by the learned Member MACT, Cachar, Silchar, in MAC Case No. 612/2020.

3. Mr. M.K. Neog, who is appearing for claimant/respondent (respondent Nos. 1 to 4). He submits that the name of the engaged counsel for the respondent Nos. 1 to 4 is not shown in the cause-list and therefore, prays that name of Mr.S.K. Singha and M.K. Neog be shown in the cause-list as engaged counsel for respondent Nos. 1 to 4.

4. The prayer is allowed.

5. The Registry to do so.

6. This appeal is admitted.

7. Issue notice to the respondents.

8. Since Mr. Neog has already appeared for respondent Nos. 1 to 4, no formal notice need to be issued to the said respondents, as regards other respondents, the appellant shall take steps for issuance of notice on the said respondents by registered post with A/D as well as through usual mode within

7(seven) days from the date of this order, returnable on 13 th November, 2024.

Page No.# 4/4

9. List accordingly.

JUDGE

Comparing Assistant