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Gateway Paradise Assam Private Limited vs The State Of Assam And 2 Ors
2024 Latest Caselaw 8599 Gua

Citation : 2024 Latest Caselaw 8599 Gua
Judgement Date : 22 November, 2024

Gauhati High Court

Gateway Paradise Assam Private Limited vs The State Of Assam And 2 Ors on 22 November, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                         Page No.# 1/2

GAHC010232952024




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5709/2024

            GATEWAY PARADISE ASSAM PRIVATE LIMITED
            A PRIVATE LIMITED COMPANY INCORPORATED UNDER COMPANIES ACT
            1956, HAVING ITS REGISTERED OFFICE AT 194, MRD ROAD, SILPUKHURI,
            GUWAHATI, KAMRUP (M), ASSAM-781003.
            REPRESENTED BY ITS MANAGING DIRECTOR SRI SRIMANTA KUMAR
            BEZBARUAH AGED 74 YEARS, SON OF LATE JATINDRA NATH
            BEZBARUAH
            R/O HOUSE NO.9, 2ND BYE LANE, PUB SARANIA, CHANDMARI,
            GUWAHATI, KAMRUP (M), ASSAM



            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REPRESENTED BY THE COMMISSIONER SECRETARY TO THE
            GOVERNMENT OF ASSAM, FINANCE AND TAXATION DEPARTMENT,
            DISPUR-06, ASSAM

            2:THE PRINCIPAL COMMISSIONER OF STATE TAX

             KAR BHAWAN
             DISPUR
             GUWAHATI-6

            3:THE ASSISTANT COMMISSIONER OF STATE TAX

             GUWAHATI ZONE A-7

            KAR BHAWAN
            DISPUR
            GUWAHATI-

Advocate for the Petitioner   : MR. A K GUPTA, MR. R K MAHANTA,MR. R S MISHRA
                                                                     Page No.# 2/2


Advocate for the Respondent : SC, FINANCE AND TAXATION,




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

22.11.2024 Heard Ms. N. Hawelia, learned counsel for the petitioner. Also heard Mr.

B. Choudhury, learned Standing Counsel, Finance & Taxation Department for

the respondent nos. 1 - 3.

Let the matter be listed on 29.11.2024 at the request of Mr. B.

Choudhury, learned Standing Counsel, Finance & Taxation Department, to

apprise this Court whether the matter is covered by the judgment rendered on

26.09.2024 in WP(C) No.3912/2024 and other connected writ petitions.

JUDGE

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