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Cholamandalam Ms General Insurance ... vs Sabed Ali 5 Ors
2024 Latest Caselaw 3827 Gua

Citation : 2024 Latest Caselaw 3827 Gua
Judgement Date : 31 May, 2024

Gauhati High Court

Cholamandalam Ms General Insurance ... vs Sabed Ali 5 Ors on 31 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/3

GAHC010107262024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                               I.A.(Civil)/1609/2024

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
         2ND FLOOR
         NO. 2 N.S.C. BOSE ROAD
         CHENNAI- 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
         4TH FLOOR
         OPPOSITE TO S.B. DEORAH COLLEGE
         G.S. ROAD
         GUWAHATI.


          VERSUS

         SABED ALI 5 ORS.
         S/O LATE HURMUJ ALI
         VILL.- NO. 1
         CHASRA GAON
         P.S.- BAGHBAR
         DIST.- BARPETA
         ASSAM
         PIN- 781308.

         2:KULSAN NESSA
         W/O SABED ALI

         VILL.- NO. 1
         CHASRA GAON
         P.S.- BAGHBAR
         DIST.- BARPETA
         ASSAM
         PIN- 781308.
                                                 Page No.# 2/3

3:KASIM NESSA
W/O LATE HURMUJ ALI

VILL.- NO. 1
CHASRA GAON
P.S.- BAGHBAR
DIST.- BARPETA
ASSAM
PIN- 781308.
4:SARJAN NESSA
W/O LATE HURMUJ ALI

VILL.- NO. 1
CHASRA GAON
P.S.- BAGHBAR
DIST.- BARPETA
ASSAM
PIN- 781308.
5:SHAHIL UDDIN
S/O IMAN ALI

VILL.- NO. 1
CHASRA GAON
P.S.- BAGHBAR
DIST.- BARPETA
ASSAM
PIN- 781308.
6:SHARIFUL ISLAM
S/O IMAN ALI

VILL.- NO. 1
CHASRA GAON
P.S.- BAGHBAR
DIST.- BARPETA
ASSAM
PIN- 781308.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SABED ALI 5 ORS.
                                                                                   Page No.# 3/3




                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

31.05.2024

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 29.02.2024 passed by the learned Member, MACT, Barpeta in MAC Case No. 464/2022 shall remain stayed, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks. The IA(C) stands disposed of.

JUDGE

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