Magma Hdi General Insurance Company Ltd vs Samiran Chkraborty And 4 Ors
2024 Latest Caselaw 3826 Gua

Gauhati High Court

Magma Hdi General Insurance Company Ltd vs Samiran Chkraborty And 4 Ors on 31 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/2

GAHC010080542024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                              I.A.(Civil)/1593/2024

         MAGMA HDI GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT MAGMA HOUSE NO. 24
         PARK STREET
         KOLKATA- 700016 AND BRANCH OFFICE AT 2ND FLOOR
         F-FORT
         SOUTH SARANAI
         ULUBARI
         G.S. ROAD
         GUWAHATI
         ASSAM- 781007.


          VERSUS

         SAMIRAN CHKRABORTY AND 4 ORS.
         S/O LT. RADHAGOBINDA CHAKRABORTY
         VILL.- GANDHI NAGAR
         P.O.- NETAJI NAGAR
         P.S.- RAM KRISHNA NAGAR
         DIST.- KARIMGANJ (ASSAM)
         PIN- 788166.

         2:BURHAN UDDIN BARBHUIYA
         S/O ABDUR RAHMAN BARBHUIYA

         VILL.- CHANDPUR
         (MORZATKANDI)
         P.O.- CHANDPUR
         P.S. AND DIST.- HAILAKANDI
         PIN- 788152.
         3:JAYANTA DEB
         S/O JAGDISH DEB
                                                                                   Page No.# 2/2

             VILL.- GAMARIA NEAR LIARBOND KALI MANDIR
             P.O.- GAMARIA
             P.S.- RAM KRISHNA NAGAR
             DIST.- KARIMGANJ
             PIN- 788156.
             4:KAMRUL ISLAM BARBHUIYA
             S/O ATAUR RAHMAN BARBHUIYA

             VILL.- CHANDPUR
             P.S. AND DIST.- HAILAKANDI
             ASSAM
             PIN- 788152.
             5:SHRIRAM GENERAL INSURANCE CO LTD
             REP. BY THE LEGAL MANAGER SHRIRAM GENERAL INSURANCE CO LTD
             NEAR ULUBARI FLY OVER
             SOUTH SARANIA ULUBARI GUWAHATI
             PIN- 781007.
             ------------
             Advocate for : MR. R GOSWAMI
             Advocate for : appearing for SAMIRAN CHKRABORTY AND 4 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

31.05.2024

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 01.03.2024 passed by the learned Member, MACT, Cachar in MAC Case No. 132/2019 shall remain stayed, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks. The IA(C) stands disposed of.

JUDGE

Comparing Assistant