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Icici Lombard General Insurance ... vs Purabi Gogoi And 3 Ors
2024 Latest Caselaw 3800 Gua

Citation : 2024 Latest Caselaw 3800 Gua
Judgement Date : 31 May, 2024

Gauhati High Court

Icici Lombard General Insurance ... vs Purabi Gogoi And 3 Ors on 31 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                Page No.# 1/4

GAHC010106062024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                I.A.(Civil)/1590/2024

         ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
         MANDIR
          ICICI LAMBARD HOUSE 414
          P. BALU MARG
          SVS ROAD
          PRABHADEVI
          MUMBAI- 400025
          ITS ZONAL OFFICE AT 7TH FLOOR
          APEEJAY HOUSE # 15
          PARK STREET
          KOLKATA- 700016 AND ITS BRANCH OFFICE AT 3RD FLOOR
          KAMAKHYA TOWER
          G.S. ROAD
          CHRISTIAN BASTI
          GUWAHATI- 781005
          REP. BY THE LEGAL MANAGER.

          VERSUS

         PURABI GOGOI AND 3 ORS.
         W/O LATE DILIP GOGOI
         R/O VILLAGE NO. 2
         BHARALICHAK
         WARD NO. 5
         P.S.- DHEMAJI
         DIST.- DHEMAJI
         ASSAM
         PIN- 787057.

         2:MINTU GOGOI
         S/O LATE DILIP GOGOI

         R/O VILLAGE NO. 2
         BHARALICHAK
                                                            Page No.# 2/4

WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
3:SHYAMANTA GOGOI
S/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
4:BITUL BORGOHAIN
S/O BHUBON BORGOHAIN
VILL.- BARAJAN GOHAINPAM
P.O.- SUBAHI
P.S.- DHEMAJI
ASSAM
PIN- 787057.
------------
Advocate for : MR T KALITA
Advocate for : appearing for PURABI GOGOI AND 3 ORS.


                 In Case No. : MACApp./234/2024

ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR, ICICI LAMBARD HOUSE 414, P. BALU MARG, SVS ROAD,
PRABHADEVI, MUMBAI- 400025, ITS ZONAL OFFICE AT 7TH FLOOR,
APEEJAY HOUSE, 15, PARK STREET, KOLKATA- 700016 AND ITS BRANCH
OFFICE AT 3RD FLOOR, KAMAKHYA TOWER, G.S. ROAD, CHRISTIAN
BASTI, GUWAHATI- 781005,
REP. BY THE LEGAL MANAGER.

VERSUS

PURABI GOGOI AND 3 ORS.
W/O LATE DILIP GOGOI,
R/O VILLAGE NO. 2, BHARALICHAK, WARD NO. 5, P.S.- DHEMAJI, DIST.-
DHEMAJI, ASSAM, PIN- 787057.

2:MINTU GOGOI
 S/O LATE DILIP GOGOI
 R/O VILLAGE NO. 2
 BHARALICHAK
                                                                           Page No.# 3/4

             WARD NO. 5
             P.S.- DHEMAJI
             DIST.- DHEMAJI
             ASSAM
             PIN- 787057.

            3:SHYAMANTA GOGOI
             S/O LATE DILIP GOGOI
             R/O VILLAGE NO. 2
             BHARALICHAK
            WARD NO. 5
             P.S.- DHEMAJI
             DIST.- DHEMAJI
            ASSAM
             PIN- 787057.

            4:BITUL BORGOHAIN
             S/O BHUBON BORGOHAIN
            VILL.- BARAJAN GOHAINPAM
             P.O.- SUBAHI
             P.S.- DHEMAJI
            ASSAM
             PIN- 787057

Advocate for the Petitioner   : MR T KALITA

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 31.05.2024

Heard Mr.T. Kalita, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 01.03.2024 passed by the learned MACT No.2, Kamrup(M), Guwahati in MAC Case. No.2232 of 2018 shall remain stayed till disposal of the appeal subject to deposit of 20% of the awarded amount in the registry of this Page No.# 4/4

Court within next four weeks.

The IA stands disposed of.

JUDGE

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