Page No.# 1/4 vs Papari Barman And 2 Ors
2024 Latest Caselaw 3791 Gua

Gauhati High Court

Page No.# 1/4 vs Papari Barman And 2 Ors on 31 May, 2024

                                                                     Page No.# 1/4

GAHC010087642024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1350/2024

            DIRECTOR OF EMPLOYMENT AND CRAFTSMAN TRAINING AND ANR
            GUWAHATI-08, REHABARI, ASSAM

            2: SUPERINTENDENT SKILL AND EMPLOYMENT AND ENTERPREUNOR
            DEPARTMENT
             INDUSTRIAL TRAINING INSTITUTE
             BARPETA-781301

            VERSUS

            PAPARI BARMAN AND 2 ORS
            W/O- LATE PRAFULLA BARMAN, R/O- NARUWA, VILL.- BALIJAN
            CHARIALI, P.S. AND P.O. MUKALMUA, DIST. NALBARI, ASSAM

            2:THE STATE OF ASSAM

             REP. BY CHIEF SECRETARY OF GOVERNMENT OF ASSAM
             DISPUR-06.

            3:THE ACCOUNTANT GENERAL
             MAIDAMGAON
             BELTOLA
             GUWAHATI-781029
            ASSA

Advocate for the Petitioner   : MR S P DAS

Advocate for the Respondent :




             Linked Case : Cont.Cas(C)/769/2023
                                                    Page No.# 2/4


PAPARI BARMAN
W/O- LATE PRAFULLA BARMAN

R/O- BALIJAN CHARIALI
NARUWA

P.S.- MUKALMUA

P.O.- MUKALMUA

DISTRICT- NALBARI
ASSAM.


VERSUS

PABAN KR BORTHAKUR
 I.A.S. AND 3 ORS
CHIEF SECRETARY TO THE GOVT. OF ASSAM

DISPUR. 781006.

2:K S GOPINATH NARAYAN
THE ACCOUNTANT GENERAL

MAIDAMGAON
BELTOLA

GUWAHATI
GUWAHATI- 781029

ASSAM.
3:KASTURI BHARALI
A.C.S.
DIRECTOR OF EMPLOYMENT AND CRAFTSMAN TRAINING

GUWAHATI-08
REHABARI
ASSAM.
4:PRANGSHUMAN DAS
SUPERINTENDENT

SKILL AND EMPLOYMENT AND ENTREPREUNOR DEPARTMENT
INDUSTRIAL TRAINING INSTITUTE

BARPETA- 781301.
------------

Page No.# 3/4

Advocate for : MR MINTU SAIKIA Advocate for : appearing for PABAN KR BORTHAKUR I.A.S. AND 3 ORS

Linked Case : WP(C)/714/2022

PAPARI BARMAN W/O- LATE PRAFULLA BARMAN R/O- NARUWA VILL.- BALIJAN CHARIALI P.S. AND P.O. MUKALMUA DIST. NALBARI ASSAM

VERSUS

THE STATE OF ASSAM AND 3 ORS REP. BY CHIEF SECRETARY OF GOVERNMENT OF ASSAM DISPUR-06.

2:THE ACCOUNTANT GENERAL MAIDAMGAON BELTOLA GUWAHATI-781029 ASSAM 3:DIRECTOR OF EMPLOYMENT AND CRAFTSMAN TRAINING GUWAHATI-08 REHABARI ASSAM 4:SUPERINTENDENT SKILL AND EMPLOYMENT AND ENTERPREUNOR DEPARTMENT INDUSTRIAL TRAINING INSTITUTE BARPETA-781301.

------------

Advocate for : MR MINTU SAIKIA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS Page No.# 4/4

BEFORE HON'BLE MR. JUSTICE KARDAK ETE

31.05.2024

Heard Mr. M. Saikia, learned counsel for the petitioner. Also heard Mr. S.P. Das, learned counsel for the respondent nos. 3 and 4, Ms. Tinglung, learned counsel for the respondent no. 2 and Mr. C.S. Hazarika, learned counsel for the respondent no. 1.

It is submitted by Mr. M. Saikia, learned counsel for the petitioner that the Hon'ble Division Bench of this Court has directed for consideration of the matter by the learned Single Judge on an appeal filed against the judgment and order dated 21.05.2023, therefore, he prays that matter may be placed before the appropriate Bench.

Registry is directed to verify as to whether the matter to be taken up by the same bench or not.

List this matter after 3(three) weeks.

JUDGE

Comparing Assistant