Gangadhar Barman vs The State Of Assam And 5 Ors
2024 Latest Caselaw 3325 Gua

Gauhati High Court

Gangadhar Barman vs The State Of Assam And 5 Ors on 15 May, 2024

                                                                        Page No.# 1/3

GAHC010091902020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2776/2020

         GANGADHAR BARMAN
         S/O- LT. THIRO RAM BARMAN, R/O- VILL- KAIHATI, P.O. AND P.S.
         SOLMARA, DIST.- NALBARI, PIN- 781338, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, EDUCATION
         (SECONDARY) DEPTT., DISPUR, GHY-06

         2:THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
          KAHILIPARA
          GHY-19

         3:THE INSPECTOR OF SCHOOLS
          NALBARI DISTRICT CIRCLE
          NALBARI
          PIN- 781314
         ASSAM

         4:THE STATE SELECTION BOARD
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
          EDUCATION (SECONDARY) DEPTT. AS CHAIRMAN
          DISPUR
          GHY-06

         5:THE SCHOOL SELECTION COMMITTEE OF BELSOR HIGHER
         SECONDARY SCHOOL
          REP. BY
          REP. BY THE MEMBER SECY. OF BELSOR HIGHER SECONDARY SCHOOL
          P.O. BELSOR
                                                                Page No.# 2/3

             DIST.- NALBARI
             PIN- 781304
             ASSAM

            6:JAYANTA KUMAR BARMAN
             PRINCIPAL
             BELSOR HIGHER SECONDARY SCHOOL
             P.O. BELSOR
             DIST.- NALBARI
             PIN- 781304
            ASSA

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : SC, SEC. EDU.




             Linked Case : WP(C)/6004/2022

            GANGADHAR BARMAN
            S/O- LATE THIRO RAM BARMAN

            R/O- KAIHATI

            P.O.- SOLMARA

            P.S.- BELSORE

            DIST.- NALBARI
            ASSAM.


             VERSUS

            THE STATE OF ASSAM AND 4 ORS.
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
            EDUCATION (SECONDARY) DEPARTMENT
            SACHIVALAYA
            DISPUR
            GUWAHATI-6.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
             SECONDARY EDUCATION DEPARTMENT
                                                                Page No.# 3/3


           SACHIVALAYA
           DISPUR
           GUWAHATI-6.
           3:THE STATE SELECTION BOARD
           REPRESENTED HEREIN BY THE CHAIRMAN CUM COMMISSIONER AND
           SECRETARY TO THE GOVERNMENT OF ASSAM
           SECONDARY EDUCATION DEPARTMENT
           SACHIVALAYA
           DISPUR
           GUWAHATI-6.
           4:THE DIRECTOR OF SECONDARY EDUCATION
           ASSAM
           KAHILIPARA
           GUWAHATI-19.
           5:THE INSPECTOR OF SCHOOLS
           NALBARI DISTRICT CIRCLE
           NALBARI
           DIST.- NALBARI
           ASSAM.
           ------------
           Advocate for : MR S BORTHAKUR
           Advocate for : SC
           SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.



                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                           ORDER

Date : 15.05.2024

Heard the parties at length.

The matters are reserved for judgment.

JUDGE

Comparing Assistant