New India Insurance Co. Ltd vs Khudeja Begum And 3 Ors
2024 Latest Caselaw 3319 Gua

Gauhati High Court

New India Insurance Co. Ltd vs Khudeja Begum And 3 Ors on 15 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/3

GAHC010089692024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            I.A.(Civil)/1391/2024

         NEW INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 87
         M.G. ROAD
         FORT
         MUMBAI- 400001 AND ONE OF THE NORTH EASTERN REGIONAL OFFICE AT
         LACHIT NAGAR
         G.S. ROAD
         GUWAHATI
         ASSAM- 781007.


          VERSUS

         KHUDEJA BEGUM AND 3 ORS.
         W/O MD. YUSUF @ ESAB @ EUSUF ALI
         R/O PHALIHAMARI PAM
         P.S.- BHURAGAON
         DIST.- MORIGAON
         ASSAM
         PIN- 782127.

         2:MD. YUSUF @ ESAB @ EUSUF ALI
         S/O LATE JAINUL UDDIN

         FATHER OF LATE BILLAL HUSSAIN

         R/O PHALIHAMARI PAM
         P.S.- BHURAGAON
         DIST.- MORIGAON
         ASSAM
         PIN- 782127.
         3:MD. MOHIDUL ISLAM
         R/O VILLAGE NO. 3
         RAJA PUKHURI
         P.S.- SARUPATHAR
                                                         Page No.# 2/3

P.O.- DHUPAGURI
DIST.- GOLAGHAT
ASSAM
PIN- 785699.
4:MD. NIJAM UDDIN
S/O LATE ABDUL HOQUE
VILL.- DAKHIN KALIKAJARI
P.S. AND P.O.- MIKIRBHETA
DIST.- MORIGAON
ASSAM
PIN- 782108.
------------
Advocate for : MR. R K BHATRA
Advocate for : appearing for KHUDEJA BEGUM AND 3 ORS.



                In Case No. : MACApp./205/2024

NEW INDIA INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 87, M.G. ROAD, FORT, MUMBAI-
400001 AND ONE OF THE NORTH EASTERN REGIONAL OFFICE AT LACHIT
NAGAR, G.S. ROAD, GUWAHATI, ASSAM- 781007.



VERSUS

KHUDEJA BEGUM AND 3 ORS.
W/O MD. YUSUF @ ESAB @ EUSUF ALI,
R/O PHALIHAMARI PAM, P.S.- BHURAGAON, DIST.- MORIGAON, ASSAM,
PIN- 782127.

2:MD. YUSUF @ ESAB @ EUSUF ALI
 S/O LATE JAINUL UDDIN

FATHER OF LATE BILLAL HUSSAIN

R/O PHALIHAMARI PAM
P.S.- BHURAGAON
DIST.- MORIGAON
ASSAM
PIN- 782127.

3:MD. MOHIDUL ISLAM
 R/O VILLAGE NO. 3
 RAJA PUKHURI
 P.S.- SARUPATHAR
                                                                       Page No.# 3/3

             P.O.- DHUPAGURI
             DIST.- GOLAGHAT
             ASSAM
             PIN- 785699.

            4:MD. NIJAM UDDIN
             S/O LATE ABDUL HOQUE

            VILL.- DAKHIN KALIKAJARI

            P.S. AND P.O.- MIKIRBHETA
             DIST.- MORIGAON
            ASSAM
             PIN- 782108

Advocate for the Petitioner   : MR. R K BHATRA

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 15.05.2024 Heard Ms. A. Biyani, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the impugned judgment and award dated 05.02.2024 passed by the learned MACT No. 3, Kamrup(M), Guwahati in MAC Case. No.1893/2019 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the registry of this Court within next four weeks.

The IA stands disposed of.

JUDGE

Comparing Assistant