Gauhati High Court
Page No.# 1/63 vs The Boroland Territorial Area ... on 14 May, 2024
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/63
GAHC010092482018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3200/2018
SMT. KRISHNA BORO AND 12 ORS.
W/O- SRI DHARMENDRA MUSHAHARY, R/O- VILL- GOSSAIGAON WARD
NO.3, P.O- GOSSAIGAON, P.S- GOSSAIGAON, DIST- KOKRAJHAR, BTAD,
ASSAM
2: PURNIMA NARZARY
W/O- SRI BIDHAN BASUMATARY
R/O- VILL RAIMONA
P.O- RAIMONA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
3: SABITA PAUL
W/O- SRI NIMAI CHANDRA KUNDU
R/O- VILL- GOSSAIGAON
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
4: GEETA GAUTAM
W/O- SRI REBATI CHETRY
R/O- VILL- PADMABIL
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
5: RUPMONI MOSHAHARY
D/O- LATE MARKUSH MOSHAHARY
Page No.# 2/63
R/O- VILL NO. 2 BAJUGAON
P.O- GOLADANGI
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
6: GITIKA RAJBONGSHI
W/O- SRI BISHNU CHAKRABORTY
R/O- VILL- KACHUGAON
P.O- KACHUGAON
P.S- KACHUGAON
DIST- KOKRAJHAR
BTAD
ASSAM
7: ROSELINA MAMU
W/O- SRI DILIP KARMAKAR
R/O- VILL- BATHANPARA(ANTHAIBARI)
P.O- SERFANGURI
P.S- SERFANGURI
DIST- KOKRAJHAR
BTAD
ASSAM
8: SUKHILA JUDU
D/O- SRI ANDREAS JUDU
R/O- VILL- BORSONPUR (THAKURPAR)
P.O- DINGDINGA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
9: MIRA BALA BASUMATARY
W/O- SRI RAJU BARGOYARY
R/O- VILL- BANGALDOBA
P.O- HALOADOL
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSAM
10: PROMODINI SOREN
D/O- LATE JOWEL SOREN
R/O- VILL- MORNAI TEA ESTATE
P.O- DINGDINGA
P.S- GOSSAIGAON
Page No.# 3/63
DIST- KOKRAJHAR
BTAD
ASSAM
11: PREMIKA BARLA
D/O- JOHAN BARLA
R/O- VILL- MORNAI TEA ESTATE
P.O- DING DINGA
P.S- JAMARHAT
DIST- KOKRAJHAR
BTAD
ASSAM
12: THANGJAM MAMTA DEVI
W/O- SRI SUJAL SARKAR
R/O- VILL- GOSSAIGAON COLLEGE ROAD
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
13: RUKMINI BARMAN DEY
W/O- SRI BINOY DEY
R/O- VILL- BHABANIPUR
P.O- TITAGURI
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSA
VERSUS
THE BOROLAND TERRITORIAL AREA DISTRICTS AND 61 ORS
REP. BY THE PRINCIPAL SECRETARY, BTC, KOKRAJHAR, ASSAM
2:THE JOINT SECRETARY
HEALTH AND FAMILY WELFARE DEPTT
BTC
KOKRAJHAR
3:THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
ASSAM
4:THE CENTRAL SELECTION BOARD
BTC
Page No.# 4/63
REP. BY ITS MEMBER SECRETARY
KOKRAJHAR
5:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY
ASSAM
DISPUR
GUWAHATI- 6
6:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR
GUWAHATI-6
7:BITINA MUSHAHARY
C/O- REMSON MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
8:NAISHRANG BASUMATARY
C/O- FULESWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
9:SANIMA BASUMATARY
W/O- RANJAY KR. BRAHMAN
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
10:INDRA BRAHMA
C/O- RABINDRA BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
Page No.# 5/63
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
11:DIPALI BASUMATARY
C/O- LATE REBEN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
12:JACINTA NARZARY
C/O- LAMBADHAR NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
13:MINI BASUMATARY
C/O- DILIP KR. BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
14:SAMAINA MAHILARY
C/O- HALRIAM MAHILARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
15:JYOTI BASUMATARY
C/O-JATIN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
Page No.# 6/63
16:PATALSHRI BRAHMA
C/O- ABINASH BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
17:KUSUM BRAHMA
D/O- TANESWAR BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
18:CHAMPABATI MARANDI
C/O- MOHAN MARANDI
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
19:MILAN SEAL MAZUMDER
C/O- GOBINDA MAZUMDER
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
20:JULEE BASUMATARY
C/O- RAJ KUMAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
21:DINABALA BRAHMA
C/O- NANI KRISHNA BRAHMA
Page No.# 7/63
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
22:RANJIMA MUSHAHARY
C/O- BHAIRABENDRA MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
23:NANDA BRAHMA
C/O- KHANINDRA DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
24:CHAMPA BASUMATARY
C/O- MAHENDRA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
25:KRISHNA BRAHMA
C/O- RAMEN RABHA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
26:JAMUNA NARZARY
C/O- PAULUS NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
Page No.# 8/63
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
27:DHWANSHRI BRAHMA
C/O- ARUN BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
28:JUSHNA SWARGIARY
D/O- MAHENDRA SWARGIARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
29:SINAYTHI BASUMATARY
C/O-BANIKANTA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
30:JAYA RAMCHIARY
D/O- PARCHU RAMCHAIRY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
31:LIBIA DAIMARY
D/O- SARBASON DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
Page No.# 9/63
32:KRISHNASHI BARUAH SIL
C/O- SANJAY SIL
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
33:PROBINA DAIMARI
D/O- ROBINSON DAIMARI
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
34:PHWILASEM BORO
C/O- LATE BENGAL BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
35:THIPLING BORO
C/O- SUKRAM BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
36:JEUTI DAIMARY
C/O- BIPIN DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
37:HEERA DAIMARY
C/O- MONGALSING DAIMARY
Page No.# 10/63
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
38:ANAMIKA DAS
D/O- DIPAK DAS
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
39:CHANDAMONI BASUMATARY
C/O- BANESWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
40:BIRNO BASUMATARY
W/O- JAMES NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
41:FULESWARI BORO
C/O- BIPIN BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
42:LAGHUNMANI HEMBROM
C/O- BITU LINDA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
Page No.# 11/63
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
43:ARPANA MUSHAHARY
C/O- NABA KR. MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
44:PUNOMI RABHA
C/O- DULAL RABHA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
45:AJULI BORO
C/O- LAHIT BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
46:ANJALI WARY
C/O-NAGENDRA WARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
47:RWISUMWI NARZARY
C/O- BANESWAR NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
Page No.# 12/63
48:CHANDRABATI MUSHAHARY
C/O- LATE BIRAS MOHAN MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
49:HAINARI BASUMATARY
C/O- JOGESHWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
50:LABE BRAHMA
C/O- KARTIK BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
51:RWISUMWI BAGLARY
C/O- RAMESH BAGLARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
52:TARA DEVI
D/O- KALBAHADUR MAGAR
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
53:JEWTI BARO
C/O- SHAMBHU BARO
Page No.# 13/63
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
54:RITA BORO
C/O- BERGO BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
55:BAIJANTI BASUMATARY
C/O- TARUN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
56:KILIKANG BRAHMA
D/O- KARENDRA BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
57:PRATIMA BASUMATARY
D/O- SAMBHURAM BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
58:JIBANI BORGOYARY
W/O- BIKASH NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
Page No.# 14/63
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
59:ANJALI BRAHMA
C/O- RUPESHWAR BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
60:BALIKA MAGAR
C/O- LAL BAHADUR MAGAR
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
61:SONIKA BASUMATARY
W/O- NANANTA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
62:SUMELA NARZARY
D/O- KISEN NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 78337
Advocate for the Petitioner : MR. B B NARZARY
Advocate for the Respondent : SC, BTC
Page No.# 15/63
WP(C)/1294/2018
KRISHNA BORO AND 12 ORS
W/O- SRI DHARMENDRA MUSHAHARY
VILL- GOSSAIGAON
WARD NO.3
P.O AND P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361
2: PURNIMA NARZARY
W/O- SRI BIDHYAN BASUMATARY
VILL- RAIMONA
P.O- RAIMONA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361
3: SABITA PAUL
W/O- SRI NIMAI CHANDRA KUNDU
VILL- GOSSAIGAON
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783360
4: GEETA GAUTAM
W/O- SRI REBATI CHETRY
VILL- PADMABIL
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361
5: RUPMONI MOSHAHARY
D/O- LATE MARKUSH MOSHAHARY
VILL NO. 2
BAJUGAON
P.O- GOLADANGI
Page No.# 16/63
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361
6: GITIKA RAJBONGSHI
W/O- SRI BISHNU CHAKRABORTY
VILL- KACHUGAON
P.O- KACHUGAON
P.S- KACHUGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783350
7: ROSELINA MURMU
W/O- SRI DILIP KARMAKAR
VILL- BATHANPARA (ANTHAIBARI)
P.O AND P.S- SERFANGURI
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783346
8: SUKHILA JUDU
D/O- SRI ANDREAS JUDU
R/O- BORSONPUR (THAKURPUR)
P.O- DINGDINGA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333
9: MIRA BALA BASUMATARY
W/O- SRI RAJU BORGOYARY
R/O- BANGALDOBA
P.O- HALOADOL
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361
10: PROMODINI SOREN
D/O- LATE JOWEL SOREN
R/O- VILL- MORNAI TEA ESTATE
Page No.# 17/63
P.O- DINGDINGA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333
11: PREMIKA BARLA
D/O- JOHAN BARLA
R/O- VILL MORNAI TEA ESTATE
P.O- DINGDINGA
P.S- JAMARHAT
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333
12: THANGJAM MAMTA DEVI
W/O- SRI SUJAL SARKAR
R/O- GOSSAIGAON
COLLEGE ROAD
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783370
13: RUKMINI BARMAN
W/O- SRI BINOY DEY
R/O- BHABANIPUR
P.O- TITAGURI
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783370
VERSUS
THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS
REP. BY THE PRINCIPAL SECRETARY
KOKRAJHAR
ASSAM
2:THE JOINT SECRETARY
HEALTH AND FAMILY WELFARE DEPTT.
BTC
KOKRAJHAR
Page No.# 18/63
3:THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
ASSAM
4:THE JOINT DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR DISTRICT AT KOKRAJHAR
5:THE CENTRAL SELECTION BOARD
BTC
REP. BY MEMBER SECRETARY
KOKRAJHAR
------------
Advocate for : MR. B B NARZARY
Advocate for : SC
BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS
WP(C)/3296/2018
MS. RIDULA BRAHMA AND 41 ORS.
D/O SRI PAKENDRA NATH BRAHMA
VILL- KAMALSING
PO KAMALSING
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
2: JHARNA BRAHMA
W/O SRI KASHAL KR. BASUMATARY
VILL KAKINIBARI
PO BINYAKHATA
PS GOSSAIGAON
CIRCLE GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
3: JAYA MAHILARY
W/O SRI ANUP KR. BRAHMA
VILL JOYMAGURI
PO BINYAKHATA
PS GOSSAIGAON
SUB-DIVISION GOSSAIGAON
DIST. KOKRAJHAR
Page No.# 19/63
BTAD
ASSAM
4: NIRMALA MUSHAHARY
W/O SRI SACHINDRA NATH BRAHMA
VILL JOYMAGURI
PO BINYAKHATA
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
5: RASHMI BASUMATARY
W/O SRI SALENDRA BASUMATARY
VILL NO. 2 JARAGURI
PO JARAGURI
PO JARAGURI
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
6: SAMILI BRAHMA
W/O RWISUMWI BRAHMA
VILL NORTH NARAYANPUR
PO PANBARI BAZAR
PS KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
7: DEBIKA BALA NARZARY
D/O SRI EJENDRA NARZARY
VILL JAJLAIGAON
PO BINYAKHATA
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
8: DHANUJA BASUMATARY
D/O SRI KUNJALAL BASUMATARY
VILL NARAYANPUR
PO PANBARI BAZAR
PS KACHUGAON
DIST. KOKRAJHAR
Page No.# 20/63
BTAD
ASSAM
9: ANZIMA BASUMATARY
D/O SRI SAMAREN BASUMATARY
VILL CHITAONAGURI
PO RAJADABRI
PS KACHUGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
10: RWISUMAI MUSHAHARY
W/O SRI NABAJIT BASUMATARY
VILL GOSSAIGAON
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
11: ANITA BRAHMA
D/O SRI JALESWAR BRAHMA
VILL GORJAN
PO BINYAKHATA
PS GANAIGAON
SUB DIVISION GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
12: JAMUNA MUSHAHARY
W/O SRI DEBAJEET BASUMATARY
VILL BANARGAON
PO BANARGAON
PS DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
13: BULU DHAR
W/O SRI SUNIL CHANDRA SAHA
PO GURUFELA
PS KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
Page No.# 21/63
14: ASHANGLA NARZARY
W/O SRI BAPON SINN BRAHMA
VILL GOSSAIGAON
RAJAPARA
PO GOSSAIGAON
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
15: ANITA NARZARY
D/O LATE GOBIN NARZARY
VILL RAJADABRI
PO RAJADABRI
PS KACHUGAON
SUB-DIVISION GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
16: JASADA BRAHMA
D/O SRI MOHANLAL BRAHMA
VILL CHITAONAGURI
PO RAJADABRI
PS KACHUGAON
SUB-DIVISION GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
17: ELINA WARY
D/O LT. GAYARAM WARY
VILL BELGURI
PO BORO-GENDRABIL
PS KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
18: BHANU BASUMATARY
W/O SRI MULUK DAW NARZARY
VILL DIABARI
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
Page No.# 22/63
19: CHANDRABATI BASUMATARY
D/O SRI ASHAR BASUMATARY
VILL BANGALDOBA
PO-RANCHAIDHAM
PS BASUGAON
DIST. CHIRANG
BTC
ASSAM
20: TANUJA MUSHAHARY
W/O SRI NITISH MUSHAHARY
VILL-DOTMA PART-II
PO DOTMA
PS DOTMA
DIST. KOKRAJHAR
BTC
ASSAM
21: JARASHI BASUMATARY
W/O SRI AMARSING NARZARY
VILL DHANGURI
PO GONGIA
PS KACHUGAON
DIST. KOKRAJHAR
BTC
ASSAM
22: PUTULI BASUMATARY
D/O SRI DHIRAJ BASUMATARY
VILL BALAGAON PART-I
PO RANGALIKHATA
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
23: JANATA DAIMARY
W/O BILITANG BORO
VILL SHUKANJHORA
PO DALOABARI
DIST. KOKRAJHAR
BTAD
ASSAM
24: TULI BRAHMA
D/O MAJENDRA NATH BRAHMA
VILL UJANPARA
Page No.# 23/63
PO RAINADABRI
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
25: BHADRABATI BASUMATARY
D/O LT. GUNI RAM BASUMATARY
VILL KOKRAJHAR DEPOT ROAD
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
26: SHYAMALI BRAHMA
W/O SRI BISWAJIT BRAHMA
VILL-W/DANGARKUTI
PO DOTMA
PS DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
27: NIZRABATI MUSHAHARY
D/O BANESWAR MUSHAHARY
VILL BHAORAGURI
PO KARIGAON
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
28: SUBALA NARZARY
W/O SRI DHANANJAY KOCH
VILL DIPU ROAD
KOKRAJHAR
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
29: BEGUM JAHANARA AHMED
D/O MD. AKKEL ALI
VILL GHORAMARA
PO K/BHOGAON/RAINADABRI
Page No.# 24/63
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
30: SUMBOLA BASUMATARY
W/O SRI DEPAN BASUMATARY
VILL RONNOGOR
PO JHARBARI
PS SERFANGURI
DIST. KOKRAJHAR
BTAD
ASSAM
31: PUSPA RANI BRAHMA
W/O SRI RAUEN MUSHAHARY
VILL RUPATI NAGAR
W/NO.3
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
32: JAYA RANI NARZARY
W/O SRI CHITTORANJAN BORGOYARY
VILL RONNOGOR
PO JHARBARI
PS SERFAGURI
DIST. KOKRAJHAR
BTAD
ASSAM
33: RANGINA MUCHAHARY
D/O LT. MAHINI MAHAN MUCHAHARY
VILL KATRI-GASHA
PO BORO-GENDRABIL
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
34: RIZINGTHA NARZARY
D/O SRI DAMAN NARZARY
VILL BORDANGI
PO SHANTIPUR
PS RUNIKHATA
DIST. CHIRANG
Page No.# 25/63
BTAD
ASSAM
35: NIJWM BASUMATARY
D/O SHRI MANISANGKAR BASUMATARY
VILL MAINAOPUR
PO KARIGAON
PS KOKRAJHAR
CIRCLE KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
36: GEETA GOYARY
W/O DRONACHARJYA MOSHAHARY
VILL/TOWN UTTAR RUNIKHATA
PO RUNIKHATA
PS RUNIKHATA
DIST. CHIRANG
BTC
ASSAM
VERSUS
THE BODOLAND TERRITORIAL AREA DISTRICTS AND 61 ORS.
REPRESENTED BY THE PRINCIPAL SECRETRAY
B.T.C.
KOKRAJHAR
ASSAM
2:THE JOINT SECRETARY
HEALTH AND FAMILY WELFARE DEPTT
BTC
KOKRAJHAR
3:THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
ASSAM
4:THE CENTRAL SELECTION BOARD
BTC
REP. BY ITS MEMBER SECRETARY
KOKRAJHAR
5:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY
ASSAM
DISPUR
GUWAHATI- 6
6:THE COMMISSIONER AND SECRETARY
Page No.# 26/63
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR
GUWAHATI-6
7:BITINA MUSHAHARY
C/O- REMSON MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
8:NAISHRANG BASUMATARY
C/O- FULESWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
9:SANIMA BASUMATARY
W/O- RANJAY KR. BRAHMAN
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
10:INDRA BRAHMA
C/O- RABINDRA BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
11:DIPALI BASUMATARY
C/O- LATE REBEN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
12:JACINTA NARZARY
C/O- LAMBADHAR NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 27/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
13:MINI BASUMATARY
C/O- DILIP KR. BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
14:SAMAINA MAHILARY
C/O- HALRIAM MAHILARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
15:JYOTI BASUMATARY
C/O-JATIN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
16:PATALSHRI BRAHMA
C/O- ABINASH BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
17:KUSUM BRAHMA
D/O- TANESWAR BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
18:CHAMPABATI MARANDI
C/O- MOHAN MARANDI
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 28/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
19:MILAN SEAL MAZUMDER
C/O- GOBINDA MAZUMDER
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
20:JULEE BASUMATARY
C/O- RAJ KUMAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
21:DINABALA BRAHMA
C/O- NANI KRISHNA BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
22:RANJIMA MUSHAHARY
C/O- BHAIRABENDRA MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
23:NANDA BRAHMA
C/O- KHANINDRA DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
24:CHAMPA BASUMATARY
C/O- MAHENDRA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 29/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
25:KRISHNA BRAHMA
C/O- RAMEN RABHA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
26:JAMUNA NARZARY
C/O- PAULUS NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
27:DHWANSHRI BRAHMA
C/O- ARUN BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
28:JUSHNA SWARGIARY
D/O- MAHENDRA SWARGIARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
29:SINAYTHI BASUMATARY
C/O-BANIKANTA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
30:JAYA RAMCHIARY
D/O- PARCHU RAMCHAIRY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 30/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
31:LIBIA DAIMARY
D/O- SARBASON DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
32:KRISHNASHI BARUAH SIL
C/O- SANJAY SIL
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
33:PROBINA DAIMARI
D/O- ROBINSON DAIMARI
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
34:PHWILASEM BORO
C/O- LATE BENGAL BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
35:THIPLING BORO
C/O- SUKRAM BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
36:JEUTI DAIMARY
C/O- BIPIN DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 31/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
37:HEERA DAIMARY
C/O- MONGALSING DAIMARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
38:ANAMIKA DAS
D/O- DIPAK DAS
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
39:CHANDAMONI BASUMATARY
C/O- BANESWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
40:BIRNO BASUMATARY
W/O- JAMES NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
41:FULESWARI BORO
C/O- BIPIN BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
42:LAGHUNMANI HEMBROM
C/O- BITU LINDA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 32/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
43:ARPANA MUSHAHARY
C/O- NABA KR. MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
44:PUNOMI RABHA
C/O- DULAL RABHA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
45:AJULI BORO
C/O- LAHIT BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
46:ANJALI WARY
C/O-NAGENDRA WARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
47:RWISUMWI NARZARY
C/O- BANESWAR NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
48:CHANDRABATI MUSHAHARY
C/O- LATE BIRAS MOHAN MUSHAHARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 33/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
49:HAINARI BASUMATARY
C/O- JOGESHWAR BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
50:LABE BRAHMA
C/O- KARTIK BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
51:RWISUMWI BAGLARY
C/O- RAMESH BAGLARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
52:TARA DEVI
D/O- KALBAHADUR MAGAR
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
53:JEWTI BARO
C/O- SHAMBHU BARO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
54:RITA BORO
C/O- BERGO BORO
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 34/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
55:BAIJANTI BASUMATARY
C/O- TARUN BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
56:KILIKANG BRAHMA
D/O- KARENDRA BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
57:PRATIMA BASUMATARY
D/O- SAMBHURAM BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
58:JIBANI BORGOYARY
W/O- BIKASH NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
59:ANJALI BRAHMA
C/O- RUPESHWAR BRAHMA
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
60:BALIKA MAGAR
C/O- LAL BAHADUR MAGAR
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
Page No.# 35/63
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
61:SONIKA BASUMATARY
W/O- NANANTA BASUMATARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
62:SUMELA NARZARY
D/O- KISEN NARZARY
C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370
------------
Advocate for : MR. B B NARZARY
Advocate for : SC
BTC appearing for THE BODOLAND TERRITORIAL AREA DISTRICTS AND 61
ORS.
WP(C)/7557/2018
BALORAM BISWAS
S/O LT. SADUCHARA BISWAS
PERMANENT RESIDENT OF VILL- MORIGAONI
ASSAM AND TEMPORARILY RESIDING AT VILL- 8 NO. MATIPARBAT
(BLOCK)
P.S. MAYONG
SUB-DIVISION AND DIST. MORIGAONI
ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
Page No.# 36/63
NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI -06.
3:THE DEPUTY COMMISSIONER OF MORIGAON
DIST. MORIGAON
ASSAM
4:THE SUPERINTENDENT OF POLICE (B)
MORIGAON
ASSAM
5:THE OFFICER-IN-CHARGE
MAYONG POLICE STATION
DIST. MORIGAON
ASSAM.
6:THE ELECTION COMMISSIONER
ASSAM
DISPUR
GUWAHATI-6.
7:THE NODAL OFFICER
NRC
ASSAM.
------------
Advocate for : MR. J AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
WP(C)/7553/2017
VANDANA HAJOARY and 54 ORS
W/O- SRI RING KHANG BASUMATARY R/O-VILL- SALANGI
P.O.-AMTEKA BAZAR
P.S.-AMGURI
DIST-CHIRANG
B.T.A.D. ASSAM
2: SMT. SAMILI BRAHMA
Page No.# 37/63
38 W/O SRI RWISUMWI BRAHMA R/O VILL- NORTH NARAYANPUR P.O.
PANBARI BAZAR
P.S. KACHUGAON DIST. KOKRAJHAR
BTAD
ASSAM
3: SMT. BHANU BASUMATARY
32 W/O SRI MULUK DAW NARZARY R/O VILL- DIABARI
P.O KOKRAJHAR
P.S. KOKRAJHAR
DIST. KOKRAJHAT
BTC
ASSAM
4: SMT. MENOKA BRAHMA
38 D/O LT. DEBA KANTA BRAHMA R/O VILL- DOTMA PART-II
P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR
BTAD ASSAM
5: SMT. KRISHNA ROY
D/O SRI PARESH CH. ROY R/O VILL- SALAKATI
P.O. SALAKATI P.S. SALAKATI
P.O. SALAKATI P.S. SALAKATI DIST. KOKRAJHAR
BTAD
ASSAM
6: SMT. BHADRABATI BASUMATARY
38 D/OLT. GUNI RAM BASUMATARY R/O VILL- KOKRAJHAR DEPOT ROAD
P.O. KOKRAJHAT
P.S. KOKRAJHAR DIST. KOKRAJHAR
ASSAM
7: SMT. NIZRABATI MUSHAHARY
36 D/O SRI BANESWAR MUSHAHARY R/O VILL- BHAORAGURI
P.O. KARIGAON P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
8: SMTI. BULU DHAR
31 W/O SRI SUNIL CH. SAHA R/O VILL- HATIGARH NO. 1
P.O. GURUFELA P.S. KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
9: SMTI. RASHMI BASUMATARY
Page No.# 38/63
W/O SRI SALENDRA BASUMATARY R/O VILL- NO. 2 JARAGURI
P.O. JARAGURI P.S. GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
10: SMT. KABITA TALUKDAR
36 D/O SRI JITENDRA TALUKDAR
R/O VILL- SANKARPARA
P.O. CHITHILA
P.S. FWKIRAGRAM DIST. KOKRAJHAR
BTAD ASSAM
11: SMT. RNGINA MUCHAHARY
D/O LT. MAHINI MAHAN MUCHACHARY R/O VILL- KATRI- GASHA
P.O. BORO GENDRBIL P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
12: SMT. MERINA BRAHMA
VILL- THAIKAJHORA
P.O. RUNIKHATA
P.S. RUNIKHATA
DIST. CHIRANG
BTAD
ASSAM.
13: SMT. ELINA WARY
D/OLT. GAYARAM WARY R/O VILL- BELGURI
P.O. BORO GENDRABIL P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.C. ASSAM
14: SMTI. TULI BRAHMA
D/O MAJENDRA NATH BRAHMA R/O VILL- UJANPARA
P.O. RAINADABRI P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTAD ASSAM
15: SMT. MIJING BRAHMA
Page No.# 39/63
D/O SRI SASADHAR BRAHMA R/O VILL- DOTMA PART-II
P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR
BTAD
ASSAM
16: SMT. MONALISHA BASUMATARY
D/OLT. SIDHESWAR BASUMATARY R/O VILL- MOHANDUBI
P.O. BORO -GENDRABIL/RAINDABRI
P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
17: SMT. PATALSHRI BRAHMA
W/O SRI ABINASH BORO R/O VILL- RANIGHULI
PO.O. RAINADABRI
P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
18: SMT. BIJUKI BORO
33 W/OS RI KHIRED CH. RABHA R/O VILL- HATIMATHA KOKRAJAHR P.O.
KOKRAJHAR
P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.A.D. ASSAM
19: SMTI. NIJUM BASUMATARY
D/O SHRI MANISANGKAR BASUMATARY R/O VILL- MAINAOPUR
P.O. KARIGAON P.S. KOKRAJHAR
CIRCLE- KOKRAJAHR
DIST. KOKRAJHAR
B.T.A.D. ASSAM
20: SMT. CHITRALEKHA BARGOYARY MACHAHARY
AGE- 36 W/O SRI CHARJYA MACHAHARY R/O VILL- PURANA TITAGURI
P.O. TITAGURI P.S. KOKRAJAHAR
DIST. KOKRAJHAR
B.T.AD. ASSAM
21: SMT. SUBALA NARZARY
37 W/O SRI DHANANJAY KOCH
R/O VILL- DIPU ROAD
KOKRAJHAR
P.O. KOKRAJHAR
Page No.# 40/63
P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.A.D. ASSAM
22: SMT. JULEE BASUMATARY
33 D/O SRI NARESWAR BASUMATARY R/O VILL- RANIGHAT
P.O. SIMBARGAON
P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.C. ASSAM
23: SMT. TANUJA MUCHAHARY
W/O SRI NITISH MUCHAHARY R/O VILL- DOTMA PART-II
P.O. DOTMA P.D. DOTMA
DIST. KOKRAJHAR
BODOLAND
ASSAM
24: SMT. GEETA GOYARY
W/O DRONACHARJYA MOSHAHARY R/O VILL/TOWN- UTTAR RUNIKHATA
P.O. RUNIKHATA
P.S. RUNIKHATA DIST. CHIRANG
BTC
ASSAM PIN - 783375
25: SMT. KARUNA BASUMATARY
W/O SRI BUDHIRAM BRAHMA R/O VILL- BONGSHIGAON
P.O. DOTMA
P.S. DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
26: SMT. SANGITA RANI BRAHMA
W/OS RI NIRANJAN NARZARY R/O VILL- HATIMARA
P.O. KOILA MOILA
P.S. AMGURI
DIST. CHIRANG
BTAD
ASSAM
27: SMT. SHYMALI BRAHMA
W/OS RI BISWJIT BRAHMA R/O VILL-W/DANGARKUTI
Page No.# 41/63
P.O. DOTMA
P.S. DOTMA
DIST. KOKRAJHAR
BODOLAND
ASSAM
28: SMT. RIZINGTHA NARZARY
D/O SRI DAMAN NARZARY R/O VILL- BORDANGI
P.O. SHANTIPUR P.S. RUNIKHATA
DIST. CHIRNG
BTAD
ASSAM
29: SMT. CHANDRABATI BASUMATARY
D/O SRI ASHAR BASUMATARY R/O VILL- BANGALDOBA
P.O. RANCHAIDHAM P.S. BASUGAON
DIST. CHIRANG
BTC
ASSAM
30: SMT. JAYARANI BORGOYARY
W/OS RI CHITTORANJAN BORGOYARY R/O VILL- RONNOGOR
P.O. JHARBARI P.S. SERFANGURI
DIST. KOKRAJHAR
BTAD
ASSAM
31: SMT. PRONITA BASUMATARY
W/O SRI JAYSAGAR WARY R/O VILL- NO. 1 CHEKADANI
P.O. BAIRALI
P.S. KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
32: SMT. BEGUM JAHANARA AHMED
36 D/O MD. AKKEL ALI R/O VILL- GHORAMARA P.O.
K/BHOGAON/RAINADBRI
P.S. KOKRAJHAR DIST. KOKRAJHAR
B.T.A.D. ASSAM
33: SMT. SUMOLA BASUMATARY
W/O SRI DEPON BASUMATARY R/O VIOLL- RONNOGOR
Page No.# 42/63
P.O. JHARBARI
P.S. SERFANGURI
DIST. KOKRAJHAR
BTAD
ASSAM
34: SMT. JARASHRI BASUMATARY
W/OS RI DEPON BASUMATARY R/O VILL- DEPON BASUMATARY R/O VILL-
RONNOGOR
P.O. JHARBARI
P.S. SERFANGURI
DIST. KOKRAJHAR
BTAD
ASSAM
35: SMT. JARASHRI BASUMATARY
37 W/O SRI AMARSING NARZARY VILL- DHANGURI
P.O. GONGIA
P.S. KACHUGAON DIST. KOKRAJHAR
BTC
ASSAM
36: SMT. REBA ROY
D/O SRI PABITRA KR. ROY VILL- HEKAIPARA
P.O. BASUGAON
P.S. BASUGAON
CIRCLE- SIDLI
DIST. CHIRANG
BTAD
ASSAM
37: SMT. PUSPA RANI BRAHMA MUSHAHARY
W/O SRI RAUEN MUSHAHARY VILL- RUPATI NWGWR W/NO. 3
P.O. KOKRAJAHR
P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.A.D. ASSAM
38: SMT. PUTULI BASUMATARY
D/O SRI DHIRAJ BASUMATARY VILL- BALAGAON PART-I
P.O. RANGALIKHATA P.S. KOKRAJHAR
DIST. KOKRAJHAR
B.T.A.D. ASSAM
Page No.# 43/63
39: SMT. JANATA DAIMARY BORO
W/O SRI BILITANG BORO VILL- SHUKANJHORA
P.O. DALOABARI DIST. KOKRAJHAR
B.T.A.D. ASSAM
40: SMT. JHARNA BALA BRAHMA
W/OS RI KASHAL KR. BASUMATARY VILL- KAKINGBARI
P.O. BINAYAKHATA P.S. GOSSAIGAON
CIRCLE- GOSSAIGAON
DIST. KOKRAJHAR
B.T.A.D.
ASSAM
41: SMT. JAYMATI NATH
31 W/O SRI MANIK CH. DEY
VILL- MAYNAGURI P.O. SAKTI ASHRAM
P.S. FAKIRAGRAM DIST. KOKRAJHAR
B.T.A.D. ASSAM
42: SMT. DEBIKA BALA NARZARY
D/O SRI EJENDRA NARZARY R/O VILL- JAJLALGAON P.O. BINAYAKHATA
P.S. GOSSAIGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHAR BTAD
ASSAM
43: SMT. ANITA NARZARY
AGE-39 D/O LT. GOBIN NARZARY R/O VILL- RAJADABRI P.O. RAJADABRI
P.S. KACHUGAON
SUB-DIVISION- GOSSAIGOAN
DIST. KOKRAJHAR BTAD ASSAM
44: SMT. RWISUMAI MUSHAHARYN
AGE- 31 W/OS RI NABAJIT BASUMATARY VILL- GOSSAIGOAN
RAJAPARA
P.O. GOSSAIGAON P.S. GOSSAIGAON
DIST. KOKRAJHAR
B.T.C. ASSAM
45: SMT. SARMILA BASUMATARY
34 D/O SRI SACHIN BASUMATARY VILL- GEONLANGPURI
PADMABIL P.O. GOSSAIGAON
P.S. GOSSAIGOAN
DIST. KOKRAJHAR
BTC
ASSAM
Page No.# 44/63
46: SMT. SANIMA BASUMATARY
36 W/O SRI RANJAY KR. BRAHMA VILL- CHAKMA
P.S. GOSSAIGAON DIST. KOKRAJHAR
BTC
ASSAM
47: SMT. ASHANGLA NARZARY
W/O SRI BAPON SINN BRAHMA VILL- GOSSAIGAON
RAJAPAR
A P.O. GOSSAIGOAN
P.S. GOSSAIGAON
DIST. KOKRAJHAR
B.T.C. ASSAM
48: SMT. RIDULA BRAHMA
D/O SRI PAKENDRA NATH BRAHMA VILL- KAMALSING
P.O. KAMALSING P.S. GOSSAIGOAN
SUB-DIVISION- GOSSAIGOAN
DIST. KOKRAJHAR BTAD
ASSAM
49: SMT. JASHODA BRAHMA
D/O SRI MOHANLAL BRAHMA VILL- CHITAONAGURI
P.O. RAJADBRI P.S. KACHUGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHAR BTAD
ASSAM
50: SMT. ANZIMA BASUMATARY
D/O SRI SAMAREN BASUMATARY VILL- CHITAONAGURI
P.O. RAJADABRI P.S. KACHUGAON
SUB-DIVISION- GOSSAIGOAN
DIST. KOKRAJHARBTAD
ASSAM
51: SMT. NIRMALA MUSHAHARY
W/O SRI SACHINDRA NATH BRAHMA VILL- JOYMAGURI
P.O. BINAYAKHATA P.S. GOSSAIGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHAR BTAD
ASSAM
52: SMT. JAYA MAHILARY
Page No.# 45/63
W/O SRI ANUP KR. BRAHMA VILL- JOYMAGURI
P.O. BINAYAKHATA P.S. GOSSAIGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHARBTAD
ASSAM
53: SMT. DHANUJA BASUMATARY
39 D/O SRI NARAYANPUR
P.O. PANBARI BAZAR
P.S. KACHUGAON
DIST. KOKRAJHAR BTAD
ASSAM
54: SMT. ANITA BRAHMA
D/O SHRI
JALESWAR BRAHMA VILL- GORJAN
P.O. BINAYAKHATA P.S. GANAIGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHAR BTAD ASSAM
55: SMT. CHAMPABATI MARANDI
D/O SRI MOHAN MARANDI
R/O VILL- MOKRAMBEEL
P.O. TULSHIBIL
P.S. GOSSAIGAON
SUB-DIVISION- GOSSAIGAON
DIST. KOKRAJHAR BTAD ASSAM
56: SMT. JAMUNA MUSHAHARY
W/O SRI DEBAJEET BASUMATARY VILL- BANARGAON
P.O. BANARGAON P.S. DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER and SECRETARY HEALTH AND
FAMILY WELFARE DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR OF HEALTH SERVICES
FW
ASSAM
Page No.# 46/63
HENGRABARI
GUWAHATI -36.
3:THE BODOLAND TERRITORIAL COUNCIL
REP. BY THE PRINCIPAL SECRETARY
KOKRAJHAR
ASSAM
4:THE JOINT SECRETARY
HEALTH and FAMILY WELFARE DEPARTMENT
BTC
KOKRAJAHAR.
5:THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
ASSAM
6:THE JOINT DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
DIST. AT KOKRAJHAR.
7:THE JOINT DIRECTOR OF HEALTH SERVICES
CHIRNG DISTRICT
AT BONGAIGAON
BTC
ASSAM
8:THE CENTRAL SELECTION BOARD
BTC
REP. BY MEMBER SECRETARY
KOKRAJHAR.
------------
Advocate for : MR.P MAZUMDER
Advocate for : appearing for THE STATE OF ASSAM AND 7 ORS
WP(C)/1713/2018
JHARNA BRAHMA AND 50 ORS.
W/O SRI KASHAL KR. BASUMATARY
VILL-KAKINGBARI
PO-BINYAKHATA
PS GOSSAIGAON
CIRCLE-GOSSAIGAON
DIST.- KOKRAJHAR
Page No.# 47/63
B.T.A.D.
ASSAM
2: MERINA BRAHMA
D/O SMTI SAHIT BRAHMA
VILL-THAIKAJHORA
PO-RUNIKHATA
PS RUNIKHATA
DIST.- CHIRNAG
B.T.A.D.
ASSAM
3: ELINA WARY
D/O LATE GAYARAM WARY
R/O VILL-BELGURI
PO BORO-GENDRABIL
PS- KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
4: RIDULA BRAHMA
D/O SRI PAKENDRA NATH BRAHMA
VILL-KAMALSING
PO-KAMALSING
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST.- KOKRAJHAR
B.T.A.D.
ASSAM
5: RANGINA MUCHAHARY
D/O LATE MAHINI MAHAN MUCHAHARY
R/O VILL-KATRI-GASHA
PO-BORO-GENDARBIL
PS KOKRAJHAR
DIST.- KOKRAJHAR
B.T.A.D.
ASSAM
6: TULI BRAHMA
MAJENDRA NATH BRAHMA
R/O VILL UJANPARA
PO-RAINADABRI
PS- KOKRAJHAR
BTAD
ASSAM
Page No.# 48/63
7: PUSPA RANI BRAHMA
W/O SRI RAUEN MUSHAHARY
VILL RUPATI NWGWR
PO KOKRAJHAR
PS KOKRAJHAR
DIST KOKRAJHAR
BTAD
ASSAM
8: MIJING BRAHMA
D/O SRI SASADHAR BRAHM
R/O VILL DOTMA PART-II
PO DOTMA
PS-DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
9: MENOKA BRAHMA
D/O LATE DEBA KANTA BRAHMA
R/O VILL DOTMA PART II
PO DOTMA
PS DOTMA
DIST. KOKRAJHAR
BTAD
ASSAM
10: MONALISHA BASUMATARY
D/O LATE SIDHESWAR BASUMATARY
R/O VILL MOHANDUBI
PO BORO GENDRABIL/RAINADABRI
PS-KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
11: BIJUKI BORO
W/O SRI KHIRED CH. RABHA
R/O VILL HATIMATHA KOKRAJHAR
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
12: JULEE BASUMATARY
Page No.# 49/63
D/O SRI NARESWAR BASUMATARY
R/O VILL RANIGHAT
PO SIMBARGAON
PS KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
13: CHITRALEKHA BORGOYARY
W/O SRI CHARJYA MACHAHARY
R/O VILL PURANA TITAGURI
PO TITAGURI
PSO KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
14: PRONITA BASUMATARY
W/O SRI JAYSAGAR WARY
R/O VILL NO. 1 CHEKADANI
PO- BAIRALI
PS- KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
15: BEGUM JAHANARA AHMED
D/O MD. AKKEL ALI
R/O VILL GHORAMARA
PO-K/BHOGAON/RAINADABRI
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
16: JAYA RANI NARZARY
W/O SRI CHITTORANJAN BORGOYARY
R/O VILL RONNOGOR
PO JHARBARI
PS- SERFANGURI
DIST. KOKRAJHAR
BTAD
ASSAM
17: SUMOLA BASUMATARY
W/O SRI DEPON BASUMATARY
R/O VILL RONNOGOR
PO JHARBARI
Page No.# 50/63
PS SERFANGURI
DIST. KOKRAJHAR
BTAD
(ASSAM)
18: SUBALA NARZARY
W/O SRI DHANANJAY KOCH
R/O VILL DIPU ROAD
KOKRAJHAR
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
19: BHADRABATI BASUMARY
D/O LATE GUNI RAM BASUMATARY
R/O VILL-KOKRAJHAR DEPOT ROAD
PO KOKRAJHAR
PS KOKRAJHAR
DIST. KOKRAJHAR
ASSAM
20: BHANU BASUMATARY
W/O SRI MULUK DAW NARZARY
R/O VILL DIABARI
PO-KOKRAJHAR
PS-KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
21: JAYASRI BASUMATARY
W/O SRI AMARSINGH NARZARY
VILL-DHANGURI
PO GONGIA
PS KACHUGAON
DIST KOKRAJHAR
BTC
ASSAM
22: JASHODA BRAHMA
D/O SRI MOHANLAL BRAHMA
VILL- CHITAONAGURI
PO RAJADABRI
PS KACHUGAON
SUB DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
Page No.# 51/63
BTAD
ASSAM
23: CHANDRABATI BASUMATARY
D/O SRI ASHAR BASUMATARY
R/O VILL BANGALDOBA
PO RANCHAIDHAM
PS BASUGAON
DIST. CHIRANG
BTC
ASSAM
24: TANUJA MUCHAHARY
W/O SRI NITISH MUSHAHARY
R/O VILL DOTMA PART II
PO DOTMA
PS DOTMA
DIST. KOKRAJHAR
BTC
ASSAM
25: GEETA GOYARY
W/O DRONACHARJYA MOSHAHARY
R/O VILL/TOWN UTTAR RUNIKHATA
PO RUNIKHATA
PS RUNIKHATA
DIST. CHIRANG
BTC
ASSAM
PIN-783375
26: RIZINGTHA NARZARY
D/O SRI DAMAN NARZARY
R/O VILL BORDANGI
PO SHANTIPUR
PS- RUNIKHATA
DIST. CHIRANG
BTAD
ASSAM
27: PUTULI BASUMATARY
D/O SRI DHIRAJ BASUMATARY
VILL BALAGAON PART-I
PO RANGALIKHATA
PS KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
Page No.# 52/63
28: JANATA DAIMARY BORO
W/O SRI BILITANG BORO
VILL SHUKANJHORA
PO DALOABARI
DIST. KOKRAJHAR
BTAD
ASSAM
29: BULU DHAR
W/O SRI SUNIL CH. SAHA
R/O VILL HATIGARH NO.1
PO GURFELA
PS- KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
30: ANITA NARZARY
D/O LATE GOBIN NARZARY
R/O VILL RAJADABRI
PO RAJADABRI
PS- KOKRAJHAR
BTAD (ASSAM)
31: ANITA BRAHMA
D/O SHRI JALESWAR BRAHMA
VILL-GORJAN
PO BINYAKHATA
PS-GANAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
32: ANZIMA BASUMATARY
D/O SRI SARMAREN BASUMATARY
VILL-CHITAONGURI
PO RAJADABRI
PS KACHUGAON
SUB DIVISION GOSSAIGAON
DIST. KOKRAJHAR
BTAD (ASSAM)
33: DEBIKA BALA NARZARY
D/O SRI EJENDRA NARZARY
R/O VILL- JAJLAIGAON
PO BINYAKHATA
Page No.# 53/63
PS GOSSAIGAON
SUB DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD (ASSAM)
34: JAMUNA MUSHAHARY
W/O SRI DEBAJEET BASUMATARY
VILL- BANARGAON
PO-BANARGAON
PS DOTMA
DIST KOKRAJHAR
BTAD
ASSAM
35: RASHMI BASUMATARY
W/O SRI SALENDRA BASUMATARY
R/O VILL NO. 2 JARAGURI
PO JARAGURI
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
36: JAYA MAHILARY
W/O SRI ANUP KR. BRAHMA
VILL- JOYMAGURI
PO BINYAKHATA
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
37: SAMILI BRAHMA
W/O SRI RWISUMWI BRAHMA
R/O VILL NORTH NARYANPUR
PO-PANBARI BAZAR
PS KACHUGAON
DIST. KOKRAJHAR
BTAD
ASSAM
38: DHANUJA BASUMATARY
D/O SRI KUNJALAL BASUMATARY
R/O VILL NARYANPUR
PO-PANBARI BAZAR
PS- KACHUGAON
DIST. KOKRAJHAR
Page No.# 54/63
BTAD
ASSAM
39: NIRMALA MUSHAHARY
W/O SRI SACHINDRA NATH BRAHMA
VILL- JOYMAGURI
PO BINYAKHATA
PS GOSSAIGAON
SUB-DIVISION-GOSSAIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
40: RWISUMI MUSHAHARY
W/O SRI NABAJIT BASUMATARY
VILL- GOSSAIGAON
RAJAPARA
PO GOSSAIGAON
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
41: ASHANGLA NAZARY
W/O SRI BAPON SINN BRAHMA
VILL- GOSSAIGAON RAJAPARA
PO GOSSAIGAON
PS-GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
42: SARMILA BASUMATARY
D/O SRI SACHIN BASUMATARY
VILL GEONLANGPURI
PADMABIL
PO GOSSAIGAON
PS GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM
43: KARUNA BASUMATARY
W/O SRI BUDHIRAM BRAHMA
R/O VILL BONGSHIGAON
PO-DOTMA
PS DOTMA
DIST. KOKRAJHAR
Page No.# 55/63
BTAD
ASSAM
44: VANDANA HAJOARY
RING KHANG BASUMATARY
R/O VILL SALANGI
PO- AMTEKA BAZAR
PS- AMGURI
DIST. CHIRANG
BTAD
ASSAM
45: KRISHNA ROY
D/O SRI PARESH CH. ROY
R/O VILL- SALAKATI
PO SLAKATI
PS- SALAKATI
DIST. KOKRAJHAR
BTAD
ASSAM
46: SANGITA RANI BRAHMA
W/O SRI NIRANJAN NARZARY
R/O VILL HATIMARA
PO KOILA MOILA
PS AMGURI
DIST. CHIRANG
BTAD
ASSAM
47: REBA ROY
D/O SRI PABITRA KR. ROY
VILL- HEKAIPARA
PO- BASUGAON
PS BASUGAON
CIRCLE-SIDLI
DIST. CHIRANG
BTAD (ASSAM)
48: NIZRABATI MUSHAHARY
D/O SRI BANESWAR MUSHAHARY
R/O VILL BHAORAGURI
PO-KARIGAON
PS KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
Page No.# 56/63
49: NIJWM BASUMATARY
D/O SHRI MANISANGKAR BASUMATARY
R/O VILL MAINAOPUR
PO KARIGAON
PS KOKRAJHAR
CIRCLE KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
50: SHYMALI BRAHMA
W/O SRI BISWAJIT BRAHMA
R/O VILL W/DANGARKUTI
PO DOTMA
PS DOTMA
DIST. KOKRAJHAR
BODOLAND
ASSAM
51: JAYMATI NATH
W/O SRI MANIK CH. DEY
R/O VILL- MAYNAGURI
PO SAKTI ASHRAM
PS FAKIRAGRAM
DIST. KOKRAJHAR
BTAD
ASSAM
VERSUS
THE BODOLAND TERRITORIAL AREA DISTRICTS AND 6 ORS.
REP. BY THE PRINCIPAL SECRETARY
BTC
KOKRAJHAR
ASSAM
2:THE JOINT SECRETARY
HEALTH AND FAMILY WELFARE DEPARTMENT
BTC
KOKRAJHAR
3:THE DIRECTOR OF HEALTH SERVICE
BTC
KOKRAJHAR
ASSAM
4:THE JOINT DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR DISTRICT AT KOKRAJHAR
5:THE JOINT DIRECTOR OF HEALTH SERVICES
CHIRANG DISTRICT AT BONGAIGAON
Page No.# 57/63
BTC
ASSAM
6:THE CENTRAL SELECTION BOARD
BTC
REP.BY MEMBER SECRETARY
KOKRAJHAR
8:ARUN KUMAR BASUMATARY
MEMBER SECRETARY
CENTRAL SELECTION BOARD
BTC FOR SELECTION OF ANM
------------
Advocate for : MR. B B NARZARY
Advocate for : SC
BTC appearing for THE BODOLAND TERRITORIAL AREA DISTRICTS AND 6
ORS.
BEFORE
HON'BLE MR. JUSTICE SANJAY KUMAR MEDHI
For the Petitioners : Shri BB Narzary, Senior Advocate,
Shri S Chauhan, Advocate.
For the Respondents : Shri RK Mushahary, SC, BTC.
Dates of Hearing : 14.05.2024.
Date of Judgment : 14.05.2024.
JUDGMENT & ORDER
All these writ petitions being connected and related to a recruitment process
for filling up of the post of Auxiliary Nurse and Midwife (ANM) in the BTC are
taken up for hearing together and are being disposed of by this common
judgment and order.
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2. At the outset, this Court has been informed that so far as the
WP(C)/7553/2017 and WP(C)/1294/2018 are concerned, no adjudication would
be necessary as the grievance raised in those writ petitions pertaining to the
minimum educational qualification has also been redressed in the meantime.
3. The facts which are projected in the writ petition and relevant to the issue
involved are that on 22.11.2017, an advertisement was issued for filling up of
various posts in the BTC, including 35 nos. of posts for ANM. One of the
eligibility criteria was Higher Secondary passed which, however, was corrected
by a corrigendum to be Class-X passed. It is the case of the petitioners that
they had submitted their candidatures in terms of the said advertisement.
However, they were never called in the selection process and accordingly, they
were deprived of from a fair opportunity in public employment. The challenge is
also based on the fact that no merit list was prepared and the selection was
apparently based only on viva voce. The aspect of filling up more posts than the
numbers of post advertised has also been raised.
4. I have heard Shri BB Narzary, learned Senior Counsel assisted by Shri S
Chauhan, learned counsel for the petitioners. The BTC authorities are
represented by Shri RK Mushahary, learned Standing Counsel.
5. It is submitted on behalf of the petitioners that the petitioners were not
given any call letters and therefore, they could not participate in the selection
which, otherwise also is not in accordance with law as it was consisting only of
viva voce. It is also submitted that no merit list has been prepared and no list
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containing the marks obtained by the respective candidates was published. It is
also submitted that the selection was held without following any Rules.
Attention of this Court has been drawn to an Office Memorandum dated
16.10.2004 as per which, the BTC was supposed to make Rules for making
appointments. It is, accordingly submitted that the selection and appointment
are liable to be interfered with and a fresh selection be directed to be made by
giving the petitioners a fair opportunity of participation.
6. In support of the submissions, the learned counsel for the petitioners has
placed reliance on the following case laws:
i) State of Bihar Vs. Kaushal Kishore Singh & Ors. , (1998) 9 SCC
104;
ii) Mukul Saikia & Ors. Vs. State of Assam & Ors. , (2009) 1 SCC
386;
iii) Renu & Ors. Vs. District and Sessions Judge, Tis Hazri & Anr. ,
(2014) 15 SCC 731; and
iv) Dipankar Dihingia Vs. State of Assam & 6 Ors. , Order dated
19.10.2023 passed by this Court in WA/337/2018 (DB) .
7. In the case of State of Bihar (supra), it has been held that selection and
appointment without preparation of a merit list is violative of Article 14 of the
Constitution of India.
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8. The case of Mukul Saikia (supra) has been cited on the aspect of filling up
of more vacancies than those advertised.
9. In the case of Dipankar Dihingia (supra), a Division Bench of this Court
has held that selection and appointment is not generally to be done on the basis
of oral examination only.
10. Per contra, Shri Mushahary, learned Standing Counsel has questioned the
locus and competency of the petitioners to raise the present issue itself. By
drawing the attention of this Court to the advertisement dated 22.11.2017, the
learned Standing Counsel submits that it was clearly stipulated that it would be
a "walk-in-interview" wherein all details of such interview was stated. The dates
for interview were given as 7th & 8th December, 2017; time as 10-00 AM
onwards and the Venue as the Central Selection Board, DLR Building, Kokrajhar.
11. With regard to the contention that no selection list has been published, the
learned Standing Counsel has submitted that the petitioners have themselves
admitted that a list of 56 candidates was, indeed published. He submits that
though the names and other details were not notified, the respective roll
numbers were clearly notified. With regard to the submissions that the selection
was held without any Rules whereby reliance has been placed upon the Office
Memorandum dated 16.10.2004, it is submitted that by the said office
memorandum, the BTC was held to be competent to make appointment. It is
further submitted that the selection was made through a duly conducted
recruitment process wherein the oral examination had three aspects with
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different marks. For General Knowledge and IQ, 10 marks each were allotted
and for Personality, 5 marks and accordingly, the selection was done.
12. Shri Mushahary, learned Standing Counsel has submitted that the records
would reveal that marks were allotted to each of the candidates and what is
more striking is that the petitioners had actually appeared in the said interview
and this fact has been totally suppressed in these proceedings. The learned
Standing Counsel has also produced the attendance sheet of the said interview
process. As regards the aspect of making more appointments than the
vacancies notified, the learned Standing Counsel has submitted that the
advertisement itself had clarified that the notified vacancies of 35 posts were
likely to be increased or decreased depending upon the situation and
accordingly, the selection and appointment were made. He has also submitted
that the petitioners having participated in the selection process and had
emerged to be unsuccessful cannot turn around and challenge the same. In this
regard, the learned Standing Counsel has relied upon the cases of -
i) Union of India & Ors. Vs. S Vinodh Kumar & Ors. , (2007) 8 SCC
100; and
ii) Amlan Jyoti Borooah Vs. State of Assam & Ors. , (2009) 3 SCC
227.
13. The rival submissions of the learned counsel for the parties have been duly
considered and the materials available on record have also been carefully
examined.
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14. The advertisement dated 22.11.2017 had clearly indicated that it would be
a "walk-in-interview" and being conscious of such procedures, it is the admitted
case that the petitioners had submitted their candidatures. As observed above,
the aspect of educational qualification was already rectified by the corrigendum
and therefore, there is no existing grievance on that aspect.
15. The advertisement clearly stipulated the dates, time and venue of the
"walk-in-interview" which have been stated above. Though the vacancies were
notified to be 35, there was a clear stipulation that the numbers of post was
likely to increase or decrease. The total number of appointment made is 56 and
the contention that no merit list is prepared is belied by the document annexed
in these proceedings containing 56 roll numbers of the selected candidates. The
learned Standing Counsel has also highlighted the aspect as to how the oral
tests were held and marks were allotted on different aspect, such as General
Knowledge, IQ and Personality. The marks allotted are also available in the
records produced by the learned Standing Counsel. What is more intriguing is
the submissions made by the learned Standing Counsel supported by the
attendance sheet that the petitioners had, in fact participated in the said "walk-
in-interview". There is an admission in the petitions regarding submission of
their candidatures. However, the non-disclosure of the fact that the petitioners
had participated in the interview amounts to suppression of material facts. In
any case, the challenge which is structured on the grounds mentioned above
does not appear to be substantiated by the materials available on record. The
case laws cited on behalf of the petitioners would not come to their aid as this
Court has noticed that a merit list was, indeed prepared based on which, the
appointments have been made. The aspect of filling up of more posts than
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those of the numbers advertised was a stipulation in the advertisement itself
and therefore, would not be a ground for interference. In the case of Dipankar
Dihingia (supra) relied upon by the petitioner, there is a clear finding in
paragraph 22 that the private respondent therein had performed poorly in the
written examination and in that context, the decision was rendered. The aspect
that the petitioners had, indeed participated in the selection process is a
relevant and important aspect and accordingly, their locus to challenge the
selection process after they are unsuccessful is itself questionable. Even if it is
assumed that they had not participated, what is admitted that their
candidatures being offered and there being a clear stipulation in the
advertisement itself regarding the dates, time and venue of the "walk-in-
interview", the contention of the petitioners that they were not given any call
letter is not acceptable at all.
16. In view of the aforesaid facts and circumstances, this Court is of the
considered opinion that no case for any interference with the selection and
appointment initiated vide the advertisement dated 22.11.2007 is made out and
accordingly, all the writ petitions are dismissed.
17. No costs.
JUDGE
Comparing Assistant
