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Page No.# 1/63 vs The Boroland Territorial Area ...
2024 Latest Caselaw 3278 Gua

Citation : 2024 Latest Caselaw 3278 Gua
Judgement Date : 14 May, 2024

Gauhati High Court

Page No.# 1/63 vs The Boroland Territorial Area ... on 14 May, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/63

GAHC010092482018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C)/3200/2018

         SMT. KRISHNA BORO AND 12 ORS.
         W/O- SRI DHARMENDRA MUSHAHARY, R/O- VILL- GOSSAIGAON WARD
         NO.3, P.O- GOSSAIGAON, P.S- GOSSAIGAON, DIST- KOKRAJHAR, BTAD,
         ASSAM

         2: PURNIMA NARZARY
         W/O- SRI BIDHAN BASUMATARY
          R/O- VILL RAIMONA
          P.O- RAIMONA
          P.S- GOSSAIGAON
          DIST- KOKRAJHAR
          BTAD
         ASSAM

         3: SABITA PAUL
         W/O- SRI NIMAI CHANDRA KUNDU
          R/O- VILL- GOSSAIGAON
          P.O- GOSSAIGAON
          P.S- GOSSAIGAON
          DIST- KOKRAJHAR
          BTAD
         ASSAM

         4: GEETA GAUTAM
         W/O- SRI REBATI CHETRY
          R/O- VILL- PADMABIL
          P.O- GOSSAIGAON
          P.S- GOSSAIGAON
          DIST- KOKRAJHAR
          BTAD
         ASSAM

         5: RUPMONI MOSHAHARY
          D/O- LATE MARKUSH MOSHAHARY
                                      Page No.# 2/63

R/O- VILL NO. 2 BAJUGAON
P.O- GOLADANGI
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM

6: GITIKA RAJBONGSHI
W/O- SRI BISHNU CHAKRABORTY
 R/O- VILL- KACHUGAON
 P.O- KACHUGAON
 P.S- KACHUGAON
 DIST- KOKRAJHAR
 BTAD
ASSAM

7: ROSELINA MAMU
W/O- SRI DILIP KARMAKAR
 R/O- VILL- BATHANPARA(ANTHAIBARI)
 P.O- SERFANGURI
 P.S- SERFANGURI
 DIST- KOKRAJHAR
 BTAD
ASSAM

8: SUKHILA JUDU
 D/O- SRI ANDREAS JUDU
 R/O- VILL- BORSONPUR (THAKURPAR)
 P.O- DINGDINGA
 P.S- GOSSAIGAON
 DIST- KOKRAJHAR
 BTAD
ASSAM

9: MIRA BALA BASUMATARY
W/O- SRI RAJU BARGOYARY
 R/O- VILL- BANGALDOBA
 P.O- HALOADOL
 P.S- KOKRAJHAR
 DIST- KOKRAJHAR
 BTAD
ASSAM

10: PROMODINI SOREN
 D/O- LATE JOWEL SOREN
 R/O- VILL- MORNAI TEA ESTATE
 P.O- DINGDINGA
 P.S- GOSSAIGAON
                                                          Page No.# 3/63

DIST- KOKRAJHAR
BTAD
ASSAM

11: PREMIKA BARLA
 D/O- JOHAN BARLA
 R/O- VILL- MORNAI TEA ESTATE
 P.O- DING DINGA
 P.S- JAMARHAT
 DIST- KOKRAJHAR
 BTAD
ASSAM

12: THANGJAM MAMTA DEVI
W/O- SRI SUJAL SARKAR
 R/O- VILL- GOSSAIGAON COLLEGE ROAD
 P.O- GOSSAIGAON
 P.S- GOSSAIGAON
 DIST- KOKRAJHAR
 BTAD
ASSAM

13: RUKMINI BARMAN DEY
W/O- SRI BINOY DEY
 R/O- VILL- BHABANIPUR
 P.O- TITAGURI
 P.S- KOKRAJHAR
 DIST- KOKRAJHAR
 BTAD
ASSA

VERSUS

THE BOROLAND TERRITORIAL AREA DISTRICTS AND 61 ORS
REP. BY THE PRINCIPAL SECRETARY, BTC, KOKRAJHAR, ASSAM

2:THE JOINT SECRETARY
 HEALTH AND FAMILY WELFARE DEPTT
 BTC
 KOKRAJHAR

3:THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
ASSAM

4:THE CENTRAL SELECTION BOARD
 BTC
                                         Page No.# 4/63


REP. BY ITS MEMBER SECRETARY
KOKRAJHAR

5:THE STATE OF ASSAM
 REP. BY THE CHIEF SECRETARY
ASSAM
 DISPUR
 GUWAHATI- 6

6:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
 HEALTH AND FAMILY WELFARE DEPTT
 DISPUR
 GUWAHATI-6

7:BITINA MUSHAHARY
 C/O- REMSON MUSHAHARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

8:NAISHRANG BASUMATARY
 C/O- FULESWAR BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

9:SANIMA BASUMATARY
W/O- RANJAY KR. BRAHMAN
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

10:INDRA BRAHMA
 C/O- RABINDRA BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
                                         Page No.# 5/63

P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

11:DIPALI BASUMATARY
 C/O- LATE REBEN BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

12:JACINTA NARZARY
 C/O- LAMBADHAR NARZARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

13:MINI BASUMATARY
 C/O- DILIP KR. BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

14:SAMAINA MAHILARY
 C/O- HALRIAM MAHILARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

15:JYOTI BASUMATARY
 C/O-JATIN BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370
                                         Page No.# 6/63


16:PATALSHRI BRAHMA
 C/O- ABINASH BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

17:KUSUM BRAHMA
 D/O- TANESWAR BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

18:CHAMPABATI MARANDI
 C/O- MOHAN MARANDI
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

19:MILAN SEAL MAZUMDER
 C/O- GOBINDA MAZUMDER
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

20:JULEE BASUMATARY
 C/O- RAJ KUMAR BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

21:DINABALA BRAHMA
 C/O- NANI KRISHNA BRAHMA
                                         Page No.# 7/63

C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

22:RANJIMA MUSHAHARY
 C/O- BHAIRABENDRA MUSHAHARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

23:NANDA BRAHMA
 C/O- KHANINDRA DAIMARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

24:CHAMPA BASUMATARY
 C/O- MAHENDRA BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

25:KRISHNA BRAHMA
 C/O- RAMEN RABHA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

26:JAMUNA NARZARY
 C/O- PAULUS NARZARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
                                         Page No.# 8/63

P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

27:DHWANSHRI BRAHMA
 C/O- ARUN BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

28:JUSHNA SWARGIARY
 D/O- MAHENDRA SWARGIARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

29:SINAYTHI BASUMATARY
 C/O-BANIKANTA BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

30:JAYA RAMCHIARY
 D/O- PARCHU RAMCHAIRY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

31:LIBIA DAIMARY
 D/O- SARBASON DAIMARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370
                                         Page No.# 9/63


32:KRISHNASHI BARUAH SIL
 C/O- SANJAY SIL
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

33:PROBINA DAIMARI
 D/O- ROBINSON DAIMARI
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

34:PHWILASEM BORO
 C/O- LATE BENGAL BORO
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

35:THIPLING BORO
 C/O- SUKRAM BORO
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

36:JEUTI DAIMARY
 C/O- BIPIN DAIMARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

37:HEERA DAIMARY
 C/O- MONGALSING DAIMARY
                                         Page No.# 10/63

C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

38:ANAMIKA DAS
 D/O- DIPAK DAS
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

39:CHANDAMONI BASUMATARY
 C/O- BANESWAR BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

40:BIRNO BASUMATARY
W/O- JAMES NARZARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

41:FULESWARI BORO
 C/O- BIPIN BORO
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

42:LAGHUNMANI HEMBROM
 C/O- BITU LINDA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
                                         Page No.# 11/63

P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

43:ARPANA MUSHAHARY
 C/O- NABA KR. MUSHAHARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

44:PUNOMI RABHA
 C/O- DULAL RABHA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

45:AJULI BORO
 C/O- LAHIT BORO
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

46:ANJALI WARY
 C/O-NAGENDRA WARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

47:RWISUMWI NARZARY
 C/O- BANESWAR NARZARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370
                                         Page No.# 12/63


48:CHANDRABATI MUSHAHARY
 C/O- LATE BIRAS MOHAN MUSHAHARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

49:HAINARI BASUMATARY
 C/O- JOGESHWAR BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

50:LABE BRAHMA
 C/O- KARTIK BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

51:RWISUMWI BAGLARY
 C/O- RAMESH BAGLARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

52:TARA DEVI
 D/O- KALBAHADUR MAGAR
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

53:JEWTI BARO
 C/O- SHAMBHU BARO
                                         Page No.# 13/63

C/O- THE DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR
P.O AND P.S- KOKRAJHAR
ASSAM
PIN- 783370

54:RITA BORO
 C/O- BERGO BORO
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

55:BAIJANTI BASUMATARY
 C/O- TARUN BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

56:KILIKANG BRAHMA
 D/O- KARENDRA BRAHMA
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

57:PRATIMA BASUMATARY
 D/O- SAMBHURAM BASUMATARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
 P.O AND P.S- KOKRAJHAR
ASSAM
 PIN- 783370

58:JIBANI BORGOYARY
W/O- BIKASH NARZARY
 C/O- THE DIRECTOR OF HEALTH SERVICES
 BTC
 KOKRAJHAR
                                                     Page No.# 14/63

             P.O AND P.S- KOKRAJHAR
             ASSAM
             PIN- 783370

            59:ANJALI BRAHMA
             C/O- RUPESHWAR BRAHMA
             C/O- THE DIRECTOR OF HEALTH SERVICES
             BTC
             KOKRAJHAR
             P.O AND P.S- KOKRAJHAR
            ASSAM
             PIN- 783370

            60:BALIKA MAGAR
             C/O- LAL BAHADUR MAGAR
             C/O- THE DIRECTOR OF HEALTH SERVICES
             BTC
             KOKRAJHAR
             P.O AND P.S- KOKRAJHAR
            ASSAM
             PIN- 783370

            61:SONIKA BASUMATARY
            W/O- NANANTA BASUMATARY
             C/O- THE DIRECTOR OF HEALTH SERVICES
             BTC
             KOKRAJHAR
             P.O AND P.S- KOKRAJHAR
            ASSAM
             PIN- 783370

            62:SUMELA NARZARY
             D/O- KISEN NARZARY
             C/O- THE DIRECTOR OF HEALTH SERVICES
             BTC
             KOKRAJHAR
             P.O AND P.S- KOKRAJHAR
            ASSAM
             PIN- 78337

Advocate for the Petitioner   : MR. B B NARZARY

Advocate for the Respondent : SC, BTC
                                 Page No.# 15/63


WP(C)/1294/2018

KRISHNA BORO AND 12 ORS
W/O- SRI DHARMENDRA MUSHAHARY
VILL- GOSSAIGAON
WARD NO.3
P.O AND P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361

2: PURNIMA NARZARY
W/O- SRI BIDHYAN BASUMATARY
VILL- RAIMONA
 P.O- RAIMONA
 P.S- GOSSAIGAON
 DIST- KOKRAJHAR
 BTAD
ASSAM
 PIN- 783361

3: SABITA PAUL
W/O- SRI NIMAI CHANDRA KUNDU
VILL- GOSSAIGAON
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783360

4: GEETA GAUTAM
W/O- SRI REBATI CHETRY
VILL- PADMABIL
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361

5: RUPMONI MOSHAHARY
D/O- LATE MARKUSH MOSHAHARY
VILL NO. 2
BAJUGAON
P.O- GOLADANGI
                                 Page No.# 16/63

P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361

6: GITIKA RAJBONGSHI
W/O- SRI BISHNU CHAKRABORTY
VILL- KACHUGAON
P.O- KACHUGAON
P.S- KACHUGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783350

7: ROSELINA MURMU
W/O- SRI DILIP KARMAKAR
VILL- BATHANPARA (ANTHAIBARI)
P.O AND P.S- SERFANGURI
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783346

8: SUKHILA JUDU
D/O- SRI ANDREAS JUDU
R/O- BORSONPUR (THAKURPUR)
P.O- DINGDINGA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333

9: MIRA BALA BASUMATARY
W/O- SRI RAJU BORGOYARY
R/O- BANGALDOBA
P.O- HALOADOL
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783361

10: PROMODINI SOREN
D/O- LATE JOWEL SOREN
R/O- VILL- MORNAI TEA ESTATE
                                              Page No.# 17/63

P.O- DINGDINGA
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333

11: PREMIKA BARLA
D/O- JOHAN BARLA
R/O- VILL MORNAI TEA ESTATE
P.O- DINGDINGA
P.S- JAMARHAT
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783333

12: THANGJAM MAMTA DEVI
W/O- SRI SUJAL SARKAR
R/O- GOSSAIGAON
COLLEGE ROAD
P.O- GOSSAIGAON
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783370

13: RUKMINI BARMAN
W/O- SRI BINOY DEY
R/O- BHABANIPUR
P.O- TITAGURI
P.S- KOKRAJHAR
DIST- KOKRAJHAR
BTAD
ASSAM
PIN- 783370
VERSUS

THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS
REP. BY THE PRINCIPAL SECRETARY
KOKRAJHAR
ASSAM

2:THE JOINT SECRETARY
HEALTH AND FAMILY WELFARE DEPTT.
 BTC
 KOKRAJHAR
                                                       Page No.# 18/63

3:THE DIRECTOR OF HEALTH SERVICES

BTC
KOKRAJHAR
ASSAM
4:THE JOINT DIRECTOR OF HEALTH SERVICES
BTC
KOKRAJHAR DISTRICT AT KOKRAJHAR
5:THE CENTRAL SELECTION BOARD
BTC
REP. BY MEMBER SECRETARY
KOKRAJHAR
------------

Advocate for : MR. B B NARZARY Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS

WP(C)/3296/2018

MS. RIDULA BRAHMA AND 41 ORS. D/O SRI PAKENDRA NATH BRAHMA VILL- KAMALSING PO KAMALSING PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

2: JHARNA BRAHMA W/O SRI KASHAL KR. BASUMATARY VILL KAKINIBARI PO BINYAKHATA PS GOSSAIGAON CIRCLE GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

3: JAYA MAHILARY W/O SRI ANUP KR. BRAHMA VILL JOYMAGURI PO BINYAKHATA PS GOSSAIGAON SUB-DIVISION GOSSAIGAON DIST. KOKRAJHAR Page No.# 19/63

BTAD ASSAM

4: NIRMALA MUSHAHARY W/O SRI SACHINDRA NATH BRAHMA VILL JOYMAGURI PO BINYAKHATA PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

5: RASHMI BASUMATARY W/O SRI SALENDRA BASUMATARY VILL NO. 2 JARAGURI PO JARAGURI PO JARAGURI PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

6: SAMILI BRAHMA W/O RWISUMWI BRAHMA VILL NORTH NARAYANPUR PO PANBARI BAZAR PS KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

7: DEBIKA BALA NARZARY D/O SRI EJENDRA NARZARY VILL JAJLAIGAON PO BINYAKHATA PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

8: DHANUJA BASUMATARY D/O SRI KUNJALAL BASUMATARY VILL NARAYANPUR PO PANBARI BAZAR PS KACHUGAON DIST. KOKRAJHAR Page No.# 20/63

BTAD ASSAM

9: ANZIMA BASUMATARY D/O SRI SAMAREN BASUMATARY VILL CHITAONAGURI PO RAJADABRI PS KACHUGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

10: RWISUMAI MUSHAHARY W/O SRI NABAJIT BASUMATARY VILL GOSSAIGAON PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

11: ANITA BRAHMA D/O SRI JALESWAR BRAHMA VILL GORJAN PO BINYAKHATA PS GANAIGAON SUB DIVISION GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

12: JAMUNA MUSHAHARY W/O SRI DEBAJEET BASUMATARY VILL BANARGAON PO BANARGAON PS DOTMA DIST. KOKRAJHAR BTAD ASSAM

13: BULU DHAR W/O SRI SUNIL CHANDRA SAHA

PO GURUFELA PS KACHUGAON DIST. KOKRAJHAR BTAD ASSAM Page No.# 21/63

14: ASHANGLA NARZARY W/O SRI BAPON SINN BRAHMA VILL GOSSAIGAON RAJAPARA PO GOSSAIGAON PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

15: ANITA NARZARY D/O LATE GOBIN NARZARY VILL RAJADABRI PO RAJADABRI PS KACHUGAON SUB-DIVISION GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

16: JASADA BRAHMA D/O SRI MOHANLAL BRAHMA VILL CHITAONAGURI PO RAJADABRI PS KACHUGAON SUB-DIVISION GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

17: ELINA WARY D/O LT. GAYARAM WARY VILL BELGURI PO BORO-GENDRABIL PS KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

18: BHANU BASUMATARY W/O SRI MULUK DAW NARZARY VILL DIABARI PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM Page No.# 22/63

19: CHANDRABATI BASUMATARY D/O SRI ASHAR BASUMATARY VILL BANGALDOBA PO-RANCHAIDHAM PS BASUGAON DIST. CHIRANG BTC ASSAM

20: TANUJA MUSHAHARY W/O SRI NITISH MUSHAHARY VILL-DOTMA PART-II PO DOTMA PS DOTMA DIST. KOKRAJHAR BTC ASSAM

21: JARASHI BASUMATARY W/O SRI AMARSING NARZARY VILL DHANGURI PO GONGIA PS KACHUGAON DIST. KOKRAJHAR BTC ASSAM

22: PUTULI BASUMATARY D/O SRI DHIRAJ BASUMATARY VILL BALAGAON PART-I PO RANGALIKHATA PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

23: JANATA DAIMARY W/O BILITANG BORO VILL SHUKANJHORA PO DALOABARI DIST. KOKRAJHAR BTAD ASSAM

24: TULI BRAHMA D/O MAJENDRA NATH BRAHMA VILL UJANPARA Page No.# 23/63

PO RAINADABRI PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

25: BHADRABATI BASUMATARY D/O LT. GUNI RAM BASUMATARY VILL KOKRAJHAR DEPOT ROAD PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

26: SHYAMALI BRAHMA W/O SRI BISWAJIT BRAHMA VILL-W/DANGARKUTI PO DOTMA PS DOTMA DIST. KOKRAJHAR BTAD ASSAM

27: NIZRABATI MUSHAHARY D/O BANESWAR MUSHAHARY VILL BHAORAGURI PO KARIGAON PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

28: SUBALA NARZARY W/O SRI DHANANJAY KOCH VILL DIPU ROAD KOKRAJHAR PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

29: BEGUM JAHANARA AHMED D/O MD. AKKEL ALI VILL GHORAMARA PO K/BHOGAON/RAINADABRI Page No.# 24/63

PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

30: SUMBOLA BASUMATARY W/O SRI DEPAN BASUMATARY VILL RONNOGOR PO JHARBARI PS SERFANGURI DIST. KOKRAJHAR BTAD ASSAM

31: PUSPA RANI BRAHMA W/O SRI RAUEN MUSHAHARY VILL RUPATI NAGAR W/NO.3 PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

32: JAYA RANI NARZARY W/O SRI CHITTORANJAN BORGOYARY VILL RONNOGOR PO JHARBARI PS SERFAGURI DIST. KOKRAJHAR BTAD ASSAM

33: RANGINA MUCHAHARY D/O LT. MAHINI MAHAN MUCHAHARY VILL KATRI-GASHA PO BORO-GENDRABIL PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

34: RIZINGTHA NARZARY D/O SRI DAMAN NARZARY VILL BORDANGI PO SHANTIPUR PS RUNIKHATA DIST. CHIRANG Page No.# 25/63

BTAD ASSAM

35: NIJWM BASUMATARY D/O SHRI MANISANGKAR BASUMATARY VILL MAINAOPUR PO KARIGAON PS KOKRAJHAR CIRCLE KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

36: GEETA GOYARY W/O DRONACHARJYA MOSHAHARY VILL/TOWN UTTAR RUNIKHATA PO RUNIKHATA PS RUNIKHATA DIST. CHIRANG BTC ASSAM VERSUS

THE BODOLAND TERRITORIAL AREA DISTRICTS AND 61 ORS. REPRESENTED BY THE PRINCIPAL SECRETRAY B.T.C. KOKRAJHAR ASSAM

2:THE JOINT SECRETARY HEALTH AND FAMILY WELFARE DEPTT BTC KOKRAJHAR 3:THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR ASSAM 4:THE CENTRAL SELECTION BOARD BTC

REP. BY ITS MEMBER SECRETARY KOKRAJHAR 5:THE STATE OF ASSAM REP. BY THE CHIEF SECRETARY ASSAM DISPUR GUWAHATI- 6 6:THE COMMISSIONER AND SECRETARY Page No.# 26/63

TO THE GOVT OF ASSAM HEALTH AND FAMILY WELFARE DEPTT DISPUR GUWAHATI-6 7:BITINA MUSHAHARY C/O- REMSON MUSHAHARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 8:NAISHRANG BASUMATARY C/O- FULESWAR BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 9:SANIMA BASUMATARY W/O- RANJAY KR. BRAHMAN C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 10:INDRA BRAHMA C/O- RABINDRA BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 11:DIPALI BASUMATARY C/O- LATE REBEN BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 12:JACINTA NARZARY C/O- LAMBADHAR NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 27/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 13:MINI BASUMATARY C/O- DILIP KR. BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 14:SAMAINA MAHILARY C/O- HALRIAM MAHILARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 15:JYOTI BASUMATARY C/O-JATIN BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 16:PATALSHRI BRAHMA C/O- ABINASH BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 17:KUSUM BRAHMA D/O- TANESWAR BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 18:CHAMPABATI MARANDI C/O- MOHAN MARANDI C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 28/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 19:MILAN SEAL MAZUMDER C/O- GOBINDA MAZUMDER C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 20:JULEE BASUMATARY C/O- RAJ KUMAR BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 21:DINABALA BRAHMA C/O- NANI KRISHNA BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 22:RANJIMA MUSHAHARY C/O- BHAIRABENDRA MUSHAHARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 23:NANDA BRAHMA C/O- KHANINDRA DAIMARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 24:CHAMPA BASUMATARY C/O- MAHENDRA BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 29/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 25:KRISHNA BRAHMA C/O- RAMEN RABHA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 26:JAMUNA NARZARY C/O- PAULUS NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 27:DHWANSHRI BRAHMA C/O- ARUN BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 28:JUSHNA SWARGIARY D/O- MAHENDRA SWARGIARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 29:SINAYTHI BASUMATARY C/O-BANIKANTA BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 30:JAYA RAMCHIARY D/O- PARCHU RAMCHAIRY C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 30/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 31:LIBIA DAIMARY D/O- SARBASON DAIMARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 32:KRISHNASHI BARUAH SIL C/O- SANJAY SIL C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 33:PROBINA DAIMARI D/O- ROBINSON DAIMARI C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 34:PHWILASEM BORO C/O- LATE BENGAL BORO C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 35:THIPLING BORO C/O- SUKRAM BORO C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 36:JEUTI DAIMARY C/O- BIPIN DAIMARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 31/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 37:HEERA DAIMARY C/O- MONGALSING DAIMARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 38:ANAMIKA DAS D/O- DIPAK DAS C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 39:CHANDAMONI BASUMATARY C/O- BANESWAR BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 40:BIRNO BASUMATARY W/O- JAMES NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 41:FULESWARI BORO C/O- BIPIN BORO C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 42:LAGHUNMANI HEMBROM C/O- BITU LINDA C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 32/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 43:ARPANA MUSHAHARY C/O- NABA KR. MUSHAHARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 44:PUNOMI RABHA C/O- DULAL RABHA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 45:AJULI BORO C/O- LAHIT BORO C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 46:ANJALI WARY C/O-NAGENDRA WARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 47:RWISUMWI NARZARY C/O- BANESWAR NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 48:CHANDRABATI MUSHAHARY C/O- LATE BIRAS MOHAN MUSHAHARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 33/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 49:HAINARI BASUMATARY C/O- JOGESHWAR BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 50:LABE BRAHMA C/O- KARTIK BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 51:RWISUMWI BAGLARY C/O- RAMESH BAGLARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 52:TARA DEVI D/O- KALBAHADUR MAGAR C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 53:JEWTI BARO C/O- SHAMBHU BARO C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 54:RITA BORO C/O- BERGO BORO C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 34/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 55:BAIJANTI BASUMATARY C/O- TARUN BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 56:KILIKANG BRAHMA D/O- KARENDRA BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 57:PRATIMA BASUMATARY D/O- SAMBHURAM BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 58:JIBANI BORGOYARY W/O- BIKASH NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 59:ANJALI BRAHMA C/O- RUPESHWAR BRAHMA C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 60:BALIKA MAGAR C/O- LAL BAHADUR MAGAR C/O- THE DIRECTOR OF HEALTH SERVICES BTC Page No.# 35/63

KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 61:SONIKA BASUMATARY W/O- NANANTA BASUMATARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370 62:SUMELA NARZARY D/O- KISEN NARZARY C/O- THE DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR P.O AND P.S- KOKRAJHAR ASSAM PIN- 783370

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Advocate for : MR. B B NARZARY Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL AREA DISTRICTS AND 61 ORS.

WP(C)/7557/2018

BALORAM BISWAS S/O LT. SADUCHARA BISWAS

PERMANENT RESIDENT OF VILL- MORIGAONI ASSAM AND TEMPORARILY RESIDING AT VILL- 8 NO. MATIPARBAT (BLOCK) P.S. MAYONG SUB-DIVISION AND DIST. MORIGAONI ASSAM

VERSUS

THE UNION OF INDIA AND 6 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA

MINISTRY OF HOME AFFAIRS Page No.# 36/63

NEW DELHI- 110001.

2:THE STATE OF ASSAM

REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

HOME DEPARTMENT

DISPUR GUWAHATI -06.

3:THE DEPUTY COMMISSIONER OF MORIGAON DIST. MORIGAON ASSAM 4:THE SUPERINTENDENT OF POLICE (B)

MORIGAON ASSAM 5:THE OFFICER-IN-CHARGE

MAYONG POLICE STATION DIST. MORIGAON ASSAM.

6:THE ELECTION COMMISSIONER

ASSAM DISPUR GUWAHATI-6.

7:THE NODAL OFFICER

NRC ASSAM.

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Advocate for : MR. J AHMED Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.

WP(C)/7553/2017

VANDANA HAJOARY and 54 ORS

W/O- SRI RING KHANG BASUMATARY R/O-VILL- SALANGI P.O.-AMTEKA BAZAR P.S.-AMGURI DIST-CHIRANG B.T.A.D. ASSAM

2: SMT. SAMILI BRAHMA Page No.# 37/63

38 W/O SRI RWISUMWI BRAHMA R/O VILL- NORTH NARAYANPUR P.O. PANBARI BAZAR P.S. KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

3: SMT. BHANU BASUMATARY 32 W/O SRI MULUK DAW NARZARY R/O VILL- DIABARI P.O KOKRAJHAR P.S. KOKRAJHAR DIST. KOKRAJHAT BTC ASSAM

4: SMT. MENOKA BRAHMA 38 D/O LT. DEBA KANTA BRAHMA R/O VILL- DOTMA PART-II P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR BTAD ASSAM

5: SMT. KRISHNA ROY

D/O SRI PARESH CH. ROY R/O VILL- SALAKATI P.O. SALAKATI P.S. SALAKATI P.O. SALAKATI P.S. SALAKATI DIST. KOKRAJHAR BTAD ASSAM

6: SMT. BHADRABATI BASUMATARY 38 D/OLT. GUNI RAM BASUMATARY R/O VILL- KOKRAJHAR DEPOT ROAD P.O. KOKRAJHAT P.S. KOKRAJHAR DIST. KOKRAJHAR ASSAM

7: SMT. NIZRABATI MUSHAHARY 36 D/O SRI BANESWAR MUSHAHARY R/O VILL- BHAORAGURI P.O. KARIGAON P.S. KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

8: SMTI. BULU DHAR 31 W/O SRI SUNIL CH. SAHA R/O VILL- HATIGARH NO. 1 P.O. GURUFELA P.S. KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

9: SMTI. RASHMI BASUMATARY Page No.# 38/63

W/O SRI SALENDRA BASUMATARY R/O VILL- NO. 2 JARAGURI P.O. JARAGURI P.S. GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

10: SMT. KABITA TALUKDAR 36 D/O SRI JITENDRA TALUKDAR R/O VILL- SANKARPARA P.O. CHITHILA P.S. FWKIRAGRAM DIST. KOKRAJHAR BTAD ASSAM

11: SMT. RNGINA MUCHAHARY

D/O LT. MAHINI MAHAN MUCHACHARY R/O VILL- KATRI- GASHA P.O. BORO GENDRBIL P.S. KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

12: SMT. MERINA BRAHMA

VILL- THAIKAJHORA P.O. RUNIKHATA P.S. RUNIKHATA DIST. CHIRANG BTAD ASSAM.

13: SMT. ELINA WARY

D/OLT. GAYARAM WARY R/O VILL- BELGURI P.O. BORO GENDRABIL P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.C. ASSAM

14: SMTI. TULI BRAHMA

D/O MAJENDRA NATH BRAHMA R/O VILL- UJANPARA P.O. RAINADABRI P.S. KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

15: SMT. MIJING BRAHMA

Page No.# 39/63

D/O SRI SASADHAR BRAHMA R/O VILL- DOTMA PART-II P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR BTAD ASSAM

16: SMT. MONALISHA BASUMATARY

D/OLT. SIDHESWAR BASUMATARY R/O VILL- MOHANDUBI P.O. BORO -GENDRABIL/RAINDABRI P.S. KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

17: SMT. PATALSHRI BRAHMA W/O SRI ABINASH BORO R/O VILL- RANIGHULI PO.O. RAINADABRI P.S. KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

18: SMT. BIJUKI BORO 33 W/OS RI KHIRED CH. RABHA R/O VILL- HATIMATHA KOKRAJAHR P.O. KOKRAJHAR P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.A.D. ASSAM

19: SMTI. NIJUM BASUMATARY

D/O SHRI MANISANGKAR BASUMATARY R/O VILL- MAINAOPUR P.O. KARIGAON P.S. KOKRAJHAR CIRCLE- KOKRAJAHR DIST. KOKRAJHAR B.T.A.D. ASSAM

20: SMT. CHITRALEKHA BARGOYARY MACHAHARY AGE- 36 W/O SRI CHARJYA MACHAHARY R/O VILL- PURANA TITAGURI P.O. TITAGURI P.S. KOKRAJAHAR DIST. KOKRAJHAR B.T.AD. ASSAM

21: SMT. SUBALA NARZARY 37 W/O SRI DHANANJAY KOCH R/O VILL- DIPU ROAD KOKRAJHAR P.O. KOKRAJHAR Page No.# 40/63

P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.A.D. ASSAM

22: SMT. JULEE BASUMATARY 33 D/O SRI NARESWAR BASUMATARY R/O VILL- RANIGHAT P.O. SIMBARGAON P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.C. ASSAM

23: SMT. TANUJA MUCHAHARY

W/O SRI NITISH MUCHAHARY R/O VILL- DOTMA PART-II P.O. DOTMA P.D. DOTMA DIST. KOKRAJHAR BODOLAND ASSAM

24: SMT. GEETA GOYARY

W/O DRONACHARJYA MOSHAHARY R/O VILL/TOWN- UTTAR RUNIKHATA P.O. RUNIKHATA P.S. RUNIKHATA DIST. CHIRANG BTC ASSAM PIN - 783375

25: SMT. KARUNA BASUMATARY

W/O SRI BUDHIRAM BRAHMA R/O VILL- BONGSHIGAON P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR BTAD ASSAM

26: SMT. SANGITA RANI BRAHMA

W/OS RI NIRANJAN NARZARY R/O VILL- HATIMARA P.O. KOILA MOILA P.S. AMGURI DIST. CHIRANG BTAD ASSAM

27: SMT. SHYMALI BRAHMA

W/OS RI BISWJIT BRAHMA R/O VILL-W/DANGARKUTI Page No.# 41/63

P.O. DOTMA P.S. DOTMA DIST. KOKRAJHAR BODOLAND ASSAM

28: SMT. RIZINGTHA NARZARY

D/O SRI DAMAN NARZARY R/O VILL- BORDANGI P.O. SHANTIPUR P.S. RUNIKHATA DIST. CHIRNG BTAD ASSAM

29: SMT. CHANDRABATI BASUMATARY

D/O SRI ASHAR BASUMATARY R/O VILL- BANGALDOBA P.O. RANCHAIDHAM P.S. BASUGAON DIST. CHIRANG BTC ASSAM

30: SMT. JAYARANI BORGOYARY

W/OS RI CHITTORANJAN BORGOYARY R/O VILL- RONNOGOR P.O. JHARBARI P.S. SERFANGURI DIST. KOKRAJHAR BTAD ASSAM

31: SMT. PRONITA BASUMATARY

W/O SRI JAYSAGAR WARY R/O VILL- NO. 1 CHEKADANI P.O. BAIRALI P.S. KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

32: SMT. BEGUM JAHANARA AHMED 36 D/O MD. AKKEL ALI R/O VILL- GHORAMARA P.O. K/BHOGAON/RAINADBRI P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.A.D. ASSAM

33: SMT. SUMOLA BASUMATARY

W/O SRI DEPON BASUMATARY R/O VIOLL- RONNOGOR Page No.# 42/63

P.O. JHARBARI P.S. SERFANGURI DIST. KOKRAJHAR BTAD ASSAM

34: SMT. JARASHRI BASUMATARY

W/OS RI DEPON BASUMATARY R/O VILL- DEPON BASUMATARY R/O VILL- RONNOGOR P.O. JHARBARI P.S. SERFANGURI DIST. KOKRAJHAR BTAD ASSAM

35: SMT. JARASHRI BASUMATARY 37 W/O SRI AMARSING NARZARY VILL- DHANGURI P.O. GONGIA P.S. KACHUGAON DIST. KOKRAJHAR BTC ASSAM

36: SMT. REBA ROY

D/O SRI PABITRA KR. ROY VILL- HEKAIPARA P.O. BASUGAON P.S. BASUGAON CIRCLE- SIDLI DIST. CHIRANG BTAD ASSAM

37: SMT. PUSPA RANI BRAHMA MUSHAHARY

W/O SRI RAUEN MUSHAHARY VILL- RUPATI NWGWR W/NO. 3 P.O. KOKRAJAHR P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.A.D. ASSAM

38: SMT. PUTULI BASUMATARY

D/O SRI DHIRAJ BASUMATARY VILL- BALAGAON PART-I P.O. RANGALIKHATA P.S. KOKRAJHAR DIST. KOKRAJHAR B.T.A.D. ASSAM Page No.# 43/63

39: SMT. JANATA DAIMARY BORO W/O SRI BILITANG BORO VILL- SHUKANJHORA P.O. DALOABARI DIST. KOKRAJHAR B.T.A.D. ASSAM

40: SMT. JHARNA BALA BRAHMA

W/OS RI KASHAL KR. BASUMATARY VILL- KAKINGBARI P.O. BINAYAKHATA P.S. GOSSAIGAON CIRCLE- GOSSAIGAON DIST. KOKRAJHAR B.T.A.D. ASSAM

41: SMT. JAYMATI NATH 31 W/O SRI MANIK CH. DEY VILL- MAYNAGURI P.O. SAKTI ASHRAM P.S. FAKIRAGRAM DIST. KOKRAJHAR B.T.A.D. ASSAM

42: SMT. DEBIKA BALA NARZARY D/O SRI EJENDRA NARZARY R/O VILL- JAJLALGAON P.O. BINAYAKHATA P.S. GOSSAIGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

43: SMT. ANITA NARZARY AGE-39 D/O LT. GOBIN NARZARY R/O VILL- RAJADABRI P.O. RAJADABRI P.S. KACHUGAON SUB-DIVISION- GOSSAIGOAN DIST. KOKRAJHAR BTAD ASSAM

44: SMT. RWISUMAI MUSHAHARYN AGE- 31 W/OS RI NABAJIT BASUMATARY VILL- GOSSAIGOAN RAJAPARA P.O. GOSSAIGAON P.S. GOSSAIGAON DIST. KOKRAJHAR B.T.C. ASSAM

45: SMT. SARMILA BASUMATARY 34 D/O SRI SACHIN BASUMATARY VILL- GEONLANGPURI PADMABIL P.O. GOSSAIGAON P.S. GOSSAIGOAN DIST. KOKRAJHAR BTC ASSAM Page No.# 44/63

46: SMT. SANIMA BASUMATARY 36 W/O SRI RANJAY KR. BRAHMA VILL- CHAKMA P.S. GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

47: SMT. ASHANGLA NARZARY

W/O SRI BAPON SINN BRAHMA VILL- GOSSAIGAON RAJAPAR A P.O. GOSSAIGOAN P.S. GOSSAIGAON DIST. KOKRAJHAR B.T.C. ASSAM

48: SMT. RIDULA BRAHMA

D/O SRI PAKENDRA NATH BRAHMA VILL- KAMALSING P.O. KAMALSING P.S. GOSSAIGOAN SUB-DIVISION- GOSSAIGOAN DIST. KOKRAJHAR BTAD ASSAM

49: SMT. JASHODA BRAHMA D/O SRI MOHANLAL BRAHMA VILL- CHITAONAGURI P.O. RAJADBRI P.S. KACHUGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

50: SMT. ANZIMA BASUMATARY

D/O SRI SAMAREN BASUMATARY VILL- CHITAONAGURI P.O. RAJADABRI P.S. KACHUGAON SUB-DIVISION- GOSSAIGOAN DIST. KOKRAJHARBTAD ASSAM

51: SMT. NIRMALA MUSHAHARY

W/O SRI SACHINDRA NATH BRAHMA VILL- JOYMAGURI P.O. BINAYAKHATA P.S. GOSSAIGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

52: SMT. JAYA MAHILARY

Page No.# 45/63

W/O SRI ANUP KR. BRAHMA VILL- JOYMAGURI P.O. BINAYAKHATA P.S. GOSSAIGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHARBTAD ASSAM

53: SMT. DHANUJA BASUMATARY 39 D/O SRI NARAYANPUR P.O. PANBARI BAZAR P.S. KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

54: SMT. ANITA BRAHMA

D/O SHRI JALESWAR BRAHMA VILL- GORJAN P.O. BINAYAKHATA P.S. GANAIGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

55: SMT. CHAMPABATI MARANDI

D/O SRI MOHAN MARANDI R/O VILL- MOKRAMBEEL P.O. TULSHIBIL P.S. GOSSAIGAON SUB-DIVISION- GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

56: SMT. JAMUNA MUSHAHARY

W/O SRI DEBAJEET BASUMATARY VILL- BANARGAON P.O. BANARGAON P.S. DOTMA DIST. KOKRAJHAR BTAD ASSAM VERSUS

THE STATE OF ASSAM AND 7 ORS REPRESENTED BY THE COMMISSIONER and SECRETARY HEALTH AND FAMILY WELFARE DEPTT. DISPUR GHY-6

2:THE DIRECTOR OF HEALTH SERVICES FW ASSAM Page No.# 46/63

HENGRABARI GUWAHATI -36.

3:THE BODOLAND TERRITORIAL COUNCIL

REP. BY THE PRINCIPAL SECRETARY KOKRAJHAR ASSAM 4:THE JOINT SECRETARY

HEALTH and FAMILY WELFARE DEPARTMENT BTC KOKRAJAHAR.

5:THE DIRECTOR OF HEALTH SERVICES

BTC KOKRAJHAR ASSAM 6:THE JOINT DIRECTOR OF HEALTH SERVICES

BTC KOKRAJHAR DIST. AT KOKRAJHAR. 7:THE JOINT DIRECTOR OF HEALTH SERVICES

CHIRNG DISTRICT AT BONGAIGAON BTC ASSAM 8:THE CENTRAL SELECTION BOARD

BTC REP. BY MEMBER SECRETARY KOKRAJHAR.

------------

Advocate for : MR.P MAZUMDER Advocate for : appearing for THE STATE OF ASSAM AND 7 ORS

WP(C)/1713/2018

JHARNA BRAHMA AND 50 ORS. W/O SRI KASHAL KR. BASUMATARY VILL-KAKINGBARI PO-BINYAKHATA PS GOSSAIGAON CIRCLE-GOSSAIGAON DIST.- KOKRAJHAR Page No.# 47/63

B.T.A.D. ASSAM

2: MERINA BRAHMA D/O SMTI SAHIT BRAHMA

VILL-THAIKAJHORA PO-RUNIKHATA PS RUNIKHATA DIST.- CHIRNAG B.T.A.D. ASSAM

3: ELINA WARY D/O LATE GAYARAM WARY R/O VILL-BELGURI PO BORO-GENDRABIL PS- KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

4: RIDULA BRAHMA D/O SRI PAKENDRA NATH BRAHMA VILL-KAMALSING PO-KAMALSING PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST.- KOKRAJHAR B.T.A.D. ASSAM

5: RANGINA MUCHAHARY D/O LATE MAHINI MAHAN MUCHAHARY R/O VILL-KATRI-GASHA PO-BORO-GENDARBIL PS KOKRAJHAR DIST.- KOKRAJHAR B.T.A.D. ASSAM

6: TULI BRAHMA MAJENDRA NATH BRAHMA R/O VILL UJANPARA PO-RAINADABRI PS- KOKRAJHAR BTAD ASSAM Page No.# 48/63

7: PUSPA RANI BRAHMA W/O SRI RAUEN MUSHAHARY VILL RUPATI NWGWR

PO KOKRAJHAR PS KOKRAJHAR DIST KOKRAJHAR BTAD ASSAM

8: MIJING BRAHMA D/O SRI SASADHAR BRAHM R/O VILL DOTMA PART-II PO DOTMA PS-DOTMA DIST. KOKRAJHAR BTAD ASSAM

9: MENOKA BRAHMA D/O LATE DEBA KANTA BRAHMA R/O VILL DOTMA PART II PO DOTMA PS DOTMA DIST. KOKRAJHAR BTAD ASSAM

10: MONALISHA BASUMATARY D/O LATE SIDHESWAR BASUMATARY R/O VILL MOHANDUBI PO BORO GENDRABIL/RAINADABRI PS-KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

11: BIJUKI BORO W/O SRI KHIRED CH. RABHA R/O VILL HATIMATHA KOKRAJHAR PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

12: JULEE BASUMATARY Page No.# 49/63

D/O SRI NARESWAR BASUMATARY R/O VILL RANIGHAT PO SIMBARGAON PS KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

13: CHITRALEKHA BORGOYARY W/O SRI CHARJYA MACHAHARY R/O VILL PURANA TITAGURI PO TITAGURI PSO KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

14: PRONITA BASUMATARY W/O SRI JAYSAGAR WARY R/O VILL NO. 1 CHEKADANI PO- BAIRALI PS- KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

15: BEGUM JAHANARA AHMED D/O MD. AKKEL ALI R/O VILL GHORAMARA PO-K/BHOGAON/RAINADABRI PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

16: JAYA RANI NARZARY W/O SRI CHITTORANJAN BORGOYARY R/O VILL RONNOGOR PO JHARBARI PS- SERFANGURI DIST. KOKRAJHAR BTAD ASSAM

17: SUMOLA BASUMATARY W/O SRI DEPON BASUMATARY R/O VILL RONNOGOR PO JHARBARI Page No.# 50/63

PS SERFANGURI DIST. KOKRAJHAR BTAD (ASSAM)

18: SUBALA NARZARY W/O SRI DHANANJAY KOCH R/O VILL DIPU ROAD KOKRAJHAR PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

19: BHADRABATI BASUMARY D/O LATE GUNI RAM BASUMATARY R/O VILL-KOKRAJHAR DEPOT ROAD PO KOKRAJHAR PS KOKRAJHAR DIST. KOKRAJHAR ASSAM

20: BHANU BASUMATARY W/O SRI MULUK DAW NARZARY R/O VILL DIABARI PO-KOKRAJHAR PS-KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM

21: JAYASRI BASUMATARY W/O SRI AMARSINGH NARZARY VILL-DHANGURI PO GONGIA PS KACHUGAON DIST KOKRAJHAR BTC ASSAM

22: JASHODA BRAHMA D/O SRI MOHANLAL BRAHMA VILL- CHITAONAGURI PO RAJADABRI PS KACHUGAON SUB DIVISION-GOSSAIGAON DIST. KOKRAJHAR Page No.# 51/63

BTAD ASSAM

23: CHANDRABATI BASUMATARY D/O SRI ASHAR BASUMATARY R/O VILL BANGALDOBA PO RANCHAIDHAM PS BASUGAON DIST. CHIRANG BTC ASSAM

24: TANUJA MUCHAHARY W/O SRI NITISH MUSHAHARY R/O VILL DOTMA PART II PO DOTMA PS DOTMA DIST. KOKRAJHAR BTC ASSAM

25: GEETA GOYARY W/O DRONACHARJYA MOSHAHARY R/O VILL/TOWN UTTAR RUNIKHATA PO RUNIKHATA PS RUNIKHATA DIST. CHIRANG BTC ASSAM PIN-783375

26: RIZINGTHA NARZARY D/O SRI DAMAN NARZARY R/O VILL BORDANGI PO SHANTIPUR PS- RUNIKHATA DIST. CHIRANG BTAD ASSAM

27: PUTULI BASUMATARY D/O SRI DHIRAJ BASUMATARY VILL BALAGAON PART-I PO RANGALIKHATA PS KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM Page No.# 52/63

28: JANATA DAIMARY BORO W/O SRI BILITANG BORO VILL SHUKANJHORA PO DALOABARI DIST. KOKRAJHAR BTAD ASSAM

29: BULU DHAR W/O SRI SUNIL CH. SAHA R/O VILL HATIGARH NO.1 PO GURFELA PS- KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

30: ANITA NARZARY D/O LATE GOBIN NARZARY R/O VILL RAJADABRI PO RAJADABRI PS- KOKRAJHAR BTAD (ASSAM)

31: ANITA BRAHMA D/O SHRI JALESWAR BRAHMA VILL-GORJAN PO BINYAKHATA PS-GANAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

32: ANZIMA BASUMATARY D/O SRI SARMAREN BASUMATARY VILL-CHITAONGURI PO RAJADABRI PS KACHUGAON SUB DIVISION GOSSAIGAON DIST. KOKRAJHAR BTAD (ASSAM)

33: DEBIKA BALA NARZARY D/O SRI EJENDRA NARZARY R/O VILL- JAJLAIGAON PO BINYAKHATA Page No.# 53/63

PS GOSSAIGAON SUB DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD (ASSAM)

34: JAMUNA MUSHAHARY W/O SRI DEBAJEET BASUMATARY VILL- BANARGAON PO-BANARGAON PS DOTMA DIST KOKRAJHAR BTAD ASSAM

35: RASHMI BASUMATARY W/O SRI SALENDRA BASUMATARY R/O VILL NO. 2 JARAGURI PO JARAGURI PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

36: JAYA MAHILARY W/O SRI ANUP KR. BRAHMA VILL- JOYMAGURI PO BINYAKHATA PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

37: SAMILI BRAHMA W/O SRI RWISUMWI BRAHMA R/O VILL NORTH NARYANPUR PO-PANBARI BAZAR PS KACHUGAON DIST. KOKRAJHAR BTAD ASSAM

38: DHANUJA BASUMATARY D/O SRI KUNJALAL BASUMATARY R/O VILL NARYANPUR PO-PANBARI BAZAR PS- KACHUGAON DIST. KOKRAJHAR Page No.# 54/63

BTAD ASSAM

39: NIRMALA MUSHAHARY W/O SRI SACHINDRA NATH BRAHMA VILL- JOYMAGURI PO BINYAKHATA PS GOSSAIGAON SUB-DIVISION-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM

40: RWISUMI MUSHAHARY W/O SRI NABAJIT BASUMATARY VILL- GOSSAIGAON RAJAPARA PO GOSSAIGAON PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

41: ASHANGLA NAZARY W/O SRI BAPON SINN BRAHMA VILL- GOSSAIGAON RAJAPARA PO GOSSAIGAON PS-GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

42: SARMILA BASUMATARY D/O SRI SACHIN BASUMATARY VILL GEONLANGPURI PADMABIL PO GOSSAIGAON PS GOSSAIGAON DIST. KOKRAJHAR BTC ASSAM

43: KARUNA BASUMATARY W/O SRI BUDHIRAM BRAHMA R/O VILL BONGSHIGAON PO-DOTMA PS DOTMA DIST. KOKRAJHAR Page No.# 55/63

BTAD ASSAM

44: VANDANA HAJOARY RING KHANG BASUMATARY R/O VILL SALANGI PO- AMTEKA BAZAR PS- AMGURI DIST. CHIRANG BTAD ASSAM

45: KRISHNA ROY D/O SRI PARESH CH. ROY R/O VILL- SALAKATI PO SLAKATI PS- SALAKATI DIST. KOKRAJHAR BTAD ASSAM

46: SANGITA RANI BRAHMA W/O SRI NIRANJAN NARZARY R/O VILL HATIMARA PO KOILA MOILA PS AMGURI DIST. CHIRANG BTAD ASSAM

47: REBA ROY D/O SRI PABITRA KR. ROY VILL- HEKAIPARA PO- BASUGAON PS BASUGAON CIRCLE-SIDLI DIST. CHIRANG BTAD (ASSAM)

48: NIZRABATI MUSHAHARY D/O SRI BANESWAR MUSHAHARY R/O VILL BHAORAGURI PO-KARIGAON PS KOKRAJHAR DIST. KOKRAJHAR BTC ASSAM Page No.# 56/63

49: NIJWM BASUMATARY D/O SHRI MANISANGKAR BASUMATARY R/O VILL MAINAOPUR PO KARIGAON PS KOKRAJHAR CIRCLE KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM

50: SHYMALI BRAHMA W/O SRI BISWAJIT BRAHMA R/O VILL W/DANGARKUTI PO DOTMA PS DOTMA DIST. KOKRAJHAR BODOLAND ASSAM

51: JAYMATI NATH W/O SRI MANIK CH. DEY R/O VILL- MAYNAGURI PO SAKTI ASHRAM PS FAKIRAGRAM DIST. KOKRAJHAR BTAD ASSAM VERSUS

THE BODOLAND TERRITORIAL AREA DISTRICTS AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY BTC KOKRAJHAR ASSAM

2:THE JOINT SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT BTC KOKRAJHAR 3:THE DIRECTOR OF HEALTH SERVICE BTC KOKRAJHAR ASSAM 4:THE JOINT DIRECTOR OF HEALTH SERVICES BTC KOKRAJHAR DISTRICT AT KOKRAJHAR 5:THE JOINT DIRECTOR OF HEALTH SERVICES CHIRANG DISTRICT AT BONGAIGAON Page No.# 57/63

BTC ASSAM 6:THE CENTRAL SELECTION BOARD BTC REP.BY MEMBER SECRETARY KOKRAJHAR 8:ARUN KUMAR BASUMATARY MEMBER SECRETARY CENTRAL SELECTION BOARD BTC FOR SELECTION OF ANM

------------

Advocate for : MR. B B NARZARY Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL AREA DISTRICTS AND 6 ORS.

BEFORE HON'BLE MR. JUSTICE SANJAY KUMAR MEDHI

For the Petitioners : Shri BB Narzary, Senior Advocate, Shri S Chauhan, Advocate.

For the Respondents : Shri RK Mushahary, SC, BTC.

Dates of Hearing : 14.05.2024.

Date of Judgment : 14.05.2024.

JUDGMENT & ORDER All these writ petitions being connected and related to a recruitment process for filling up of the post of Auxiliary Nurse and Midwife (ANM) in the BTC are taken up for hearing together and are being disposed of by this common judgment and order.

Page No.# 58/63

2. At the outset, this Court has been informed that so far as the WP(C)/7553/2017 and WP(C)/1294/2018 are concerned, no adjudication would be necessary as the grievance raised in those writ petitions pertaining to the minimum educational qualification has also been redressed in the meantime.

3. The facts which are projected in the writ petition and relevant to the issue involved are that on 22.11.2017, an advertisement was issued for filling up of various posts in the BTC, including 35 nos. of posts for ANM. One of the eligibility criteria was Higher Secondary passed which, however, was corrected by a corrigendum to be Class-X passed. It is the case of the petitioners that they had submitted their candidatures in terms of the said advertisement. However, they were never called in the selection process and accordingly, they were deprived of from a fair opportunity in public employment. The challenge is also based on the fact that no merit list was prepared and the selection was apparently based only on viva voce. The aspect of filling up more posts than the numbers of post advertised has also been raised.

4. I have heard Shri BB Narzary, learned Senior Counsel assisted by Shri S Chauhan, learned counsel for the petitioners. The BTC authorities are represented by Shri RK Mushahary, learned Standing Counsel.

5. It is submitted on behalf of the petitioners that the petitioners were not given any call letters and therefore, they could not participate in the selection which, otherwise also is not in accordance with law as it was consisting only of viva voce. It is also submitted that no merit list has been prepared and no list Page No.# 59/63

containing the marks obtained by the respective candidates was published. It is also submitted that the selection was held without following any Rules. Attention of this Court has been drawn to an Office Memorandum dated 16.10.2004 as per which, the BTC was supposed to make Rules for making appointments. It is, accordingly submitted that the selection and appointment are liable to be interfered with and a fresh selection be directed to be made by giving the petitioners a fair opportunity of participation.

6. In support of the submissions, the learned counsel for the petitioners has placed reliance on the following case laws:

i) State of Bihar Vs. Kaushal Kishore Singh & Ors. , (1998) 9 SCC 104;

ii) Mukul Saikia & Ors. Vs. State of Assam & Ors. , (2009) 1 SCC 386;

iii) Renu & Ors. Vs. District and Sessions Judge, Tis Hazri & Anr. , (2014) 15 SCC 731; and

iv) Dipankar Dihingia Vs. State of Assam & 6 Ors. , Order dated 19.10.2023 passed by this Court in WA/337/2018 (DB) .

7. In the case of State of Bihar (supra), it has been held that selection and appointment without preparation of a merit list is violative of Article 14 of the Constitution of India.

Page No.# 60/63

8. The case of Mukul Saikia (supra) has been cited on the aspect of filling up of more vacancies than those advertised.

9. In the case of Dipankar Dihingia (supra), a Division Bench of this Court has held that selection and appointment is not generally to be done on the basis of oral examination only.

10. Per contra, Shri Mushahary, learned Standing Counsel has questioned the locus and competency of the petitioners to raise the present issue itself. By drawing the attention of this Court to the advertisement dated 22.11.2017, the learned Standing Counsel submits that it was clearly stipulated that it would be a "walk-in-interview" wherein all details of such interview was stated. The dates

for interview were given as 7th & 8th December, 2017; time as 10-00 AM onwards and the Venue as the Central Selection Board, DLR Building, Kokrajhar.

11. With regard to the contention that no selection list has been published, the learned Standing Counsel has submitted that the petitioners have themselves admitted that a list of 56 candidates was, indeed published. He submits that though the names and other details were not notified, the respective roll numbers were clearly notified. With regard to the submissions that the selection was held without any Rules whereby reliance has been placed upon the Office Memorandum dated 16.10.2004, it is submitted that by the said office memorandum, the BTC was held to be competent to make appointment. It is further submitted that the selection was made through a duly conducted recruitment process wherein the oral examination had three aspects with Page No.# 61/63

different marks. For General Knowledge and IQ, 10 marks each were allotted and for Personality, 5 marks and accordingly, the selection was done.

12. Shri Mushahary, learned Standing Counsel has submitted that the records would reveal that marks were allotted to each of the candidates and what is more striking is that the petitioners had actually appeared in the said interview and this fact has been totally suppressed in these proceedings. The learned Standing Counsel has also produced the attendance sheet of the said interview process. As regards the aspect of making more appointments than the vacancies notified, the learned Standing Counsel has submitted that the advertisement itself had clarified that the notified vacancies of 35 posts were likely to be increased or decreased depending upon the situation and accordingly, the selection and appointment were made. He has also submitted that the petitioners having participated in the selection process and had emerged to be unsuccessful cannot turn around and challenge the same. In this regard, the learned Standing Counsel has relied upon the cases of -

i) Union of India & Ors. Vs. S Vinodh Kumar & Ors. , (2007) 8 SCC 100; and

ii) Amlan Jyoti Borooah Vs. State of Assam & Ors. , (2009) 3 SCC

227.

13. The rival submissions of the learned counsel for the parties have been duly considered and the materials available on record have also been carefully examined.

Page No.# 62/63

14. The advertisement dated 22.11.2017 had clearly indicated that it would be a "walk-in-interview" and being conscious of such procedures, it is the admitted case that the petitioners had submitted their candidatures. As observed above, the aspect of educational qualification was already rectified by the corrigendum and therefore, there is no existing grievance on that aspect.

15. The advertisement clearly stipulated the dates, time and venue of the "walk-in-interview" which have been stated above. Though the vacancies were notified to be 35, there was a clear stipulation that the numbers of post was likely to increase or decrease. The total number of appointment made is 56 and the contention that no merit list is prepared is belied by the document annexed in these proceedings containing 56 roll numbers of the selected candidates. The learned Standing Counsel has also highlighted the aspect as to how the oral tests were held and marks were allotted on different aspect, such as General Knowledge, IQ and Personality. The marks allotted are also available in the records produced by the learned Standing Counsel. What is more intriguing is the submissions made by the learned Standing Counsel supported by the attendance sheet that the petitioners had, in fact participated in the said "walk- in-interview". There is an admission in the petitions regarding submission of their candidatures. However, the non-disclosure of the fact that the petitioners had participated in the interview amounts to suppression of material facts. In any case, the challenge which is structured on the grounds mentioned above does not appear to be substantiated by the materials available on record. The case laws cited on behalf of the petitioners would not come to their aid as this Court has noticed that a merit list was, indeed prepared based on which, the appointments have been made. The aspect of filling up of more posts than Page No.# 63/63

those of the numbers advertised was a stipulation in the advertisement itself and therefore, would not be a ground for interference. In the case of Dipankar Dihingia (supra) relied upon by the petitioner, there is a clear finding in paragraph 22 that the private respondent therein had performed poorly in the written examination and in that context, the decision was rendered. The aspect that the petitioners had, indeed participated in the selection process is a relevant and important aspect and accordingly, their locus to challenge the selection process after they are unsuccessful is itself questionable. Even if it is assumed that they had not participated, what is admitted that their candidatures being offered and there being a clear stipulation in the advertisement itself regarding the dates, time and venue of the "walk-in- interview", the contention of the petitioners that they were not given any call letter is not acceptable at all.

16. In view of the aforesaid facts and circumstances, this Court is of the considered opinion that no case for any interference with the selection and appointment initiated vide the advertisement dated 22.11.2007 is made out and accordingly, all the writ petitions are dismissed.

17. No costs.

JUDGE

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