Faridul Islam vs Karishma Khatun
2024 Latest Caselaw 3259 Gua

Gauhati High Court

Faridul Islam vs Karishma Khatun on 13 May, 2024

                                                                 Page No.# 1/2

GAHC010098172023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./184/2023

            FARIDUL ISLAM
            S/O ROMEJ UDDIN
            R/O VILL- KOKILA PART-II
            P.O. KOKILA
            P.S. ABHAYAPURI
            DIST. BONGAIGAON, ASSAM
            PIN-783392



            VERSUS

            KARISHMA KHATUN
            D/O ABDUS SAMAD
            R/O VILL- DEWKURA
            P.O. KALGACHIA
            P.S. KALGACHIA
            DIST. BARPETA, ASSAM
            PIN-781319



Advocate for the Petitioner   : MR A A DEWAN

Advocate for the Respondent : MR. M ALI
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                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                     ORDER

Date : 13.05.2024

Heard Mr. A. A. Dewan, learned counsel for the petitioner. Also heard Mr. M. Ali, learned counsel for the respondent.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant