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Cholamandalam Ms General Insurance ... vs Supra Sutradhar And 6 Ors. B
2024 Latest Caselaw 3180 Gua

Citation : 2024 Latest Caselaw 3180 Gua
Judgement Date : 10 May, 2024

Gauhati High Court

Cholamandalam Ms General Insurance ... vs Supra Sutradhar And 6 Ors. B on 10 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/3

GAHC010108162023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                               I.A.(Civil)/1227/2024

         CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
         2ND FLOOR
         NO. 2 N.S.C. BOSE ROAD
         CHENNAI- 600001 AND ITS BRANCH OFFICE AT AASTHA PLAZA
         4TH FLOOR
         OPPOSITE TO S.B. DEORAH COLLEGE
         G.S. ROAD
         GUWAHATI.


          VERSUS

         SUPRA SUTRADHAR AND 6 ORS. B
         W/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
         SUTRADHAR
         VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
         P.O.- NIT
         P.S.- SILCHAR
         DIST.- CACHAR (ASSAM)
         PIN- 788010.

         2:JOY SUTRADHAR
         S/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
         SUTRADHAR

         VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
         P.O.- NIT
         P.S.- SILCHAR
         DIST.- CACHAR (ASSAM)
         PIN- 788010.
         3:BIJOY SUTRADHAR
                                                  Page No.# 2/3

W/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
SUTRADHAR

VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
MINOR
REP. BY HIS LEGAL GUARDIAN MOTHER
RESPONDENT NO. 1.
4:JATINDRA SUTRADHAR
S/O JUDHISTHIR SUTRADHAR

VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
5:BIVA SUTRADHAR
W/O JATINDRA SUTRADHAR

VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
6:MAHABIR GOALA
S/O PALTU GOALA

VILL.- ATAL BASTI

P.O.- NEW GHUNGOOR ROAD

P.S.- SILCHAR
 DIST.- CACHAR
ASSAM
 PIN- 788014.
 7:MD ISLAM UDDIN BARBHUIYA
S/O MD MAKADAS ALI BARBHUIYA

VILL.- NARAINPUR
PT III
P.O.- NARAINPUR
P.S.- ALGAPUR
DIST.- HAILAKANDI (ASSAM)
PIN- 788152.
------------
                                                                               Page No.# 3/3

           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for SUPRA SUTRADHAR AND 6 ORS. B



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

10.05.2024 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 30.01.2023, passed by the learned Member, MACT, Cachar in MAC Case No. 190/2017 shall remain stayed, subject to deposit of 50% of the awarded amount along with interest in the Registry of this Court within next 4 (four) weeks from today till disposal of the appeal.

Further, the respondent no. 1 Smti Sipra Sutradhar shall be at liberty to withdraw the aforesaid amount from the Registry without any rider.

The IA(C) stands disposed of.

JUDGE

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