Page No.# 1/3 vs Kamrup District Siksha Sarathi (I) ...
2024 Latest Caselaw 3149 Gua

Gauhati High Court

Page No.# 1/3 vs Kamrup District Siksha Sarathi (I) ... on 9 May, 2024

Author: M. Zothankhuma

Bench: Michael Zothankhuma, Kalyan Rai Surana, Sanjay Kumar Medhi

                                                                  Page No.# 1/3

GAHC010205412019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Review.Pet./149/2019

            THE STATE OF ASSAM AND ANR
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
            EDUCATION (ELEMENTARY) DEPARTMENT, DISPUR, GUWAHATI- 781006.

            2: THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            VERSUS

            KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION AND ANR
            REP. BY ITS PRESIDENT AND GENERAL SECRETARY NAMELY SRI SURJYA
            KUMAR BORO, SON OF LATE PULIN CHANDRA BORO, VILL.- BATAKUCHI,
            P.O. DIGARU, DIST.- KAMRUP(M), ASSAM, PIN- 782401, PRESIDENT,
            KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION.

            2:KHIRALAL BORO
             S/O- LATE ARJUN BORO
            VILL. AND P.O. MALAYBARI
             DIST.- KAMRUP
            ASSAM
             PIN- 782403
             GENERAL SECRETARY
             KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION

Advocate for the Petitioner   : MR. D MAZUMDAR

Advocate for the Respondent : SC, ELEM. EDU
                                                             Page No.# 2/3

Linked Case : WP(C)/5002/2012

KAMRUP DISTRICT SIKSHA SARATHI I ASSOCIATION and ANR.
REP. BY ITS PRESIDENT AND THE GENERAL SECY.
NAMELY- SHRI SURJYA KUMAR BORO
S/O- LT. PULIN CHANDRA BORO
VILL.- BATAKUCHI
P.O.- DIGARU
DIST.- KAMRUP M
ASSAM
PRESIDENT
KAMRUP DIST. SIKSHA SARATHI I ASSOCIATION.

2: KHIRALAL BORO
S/O- SHRI ARJUN BORO
VILL. and P.O.- MALAYBARI
 DIST.- KAMRUP
ASSAM
 GENERAL SECY.
 KAMRUP DIST. SIKSHA SARATHI I ASSOCIATION.
VERSUS

THE STATE OF ASSAM AND ORS
REP. BY THE SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY- 6.

2:THE AXOM SARBA SIKSHA ABHIJAN MISSION
REP. BY ITS MISSION DIRECTOR
 KAHILIPARA
 GHY- 19.
 3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
 GHY- 19.
 4:THE DY. COMMISSIONER
KAMRUP M
 GUWAHATI.
 5:THE DIST. ELE. EDUCATION OFFICER CUM DIST. MISSION
COORDINATOR
KAMRUP
ASSAM.
 ------------
Advocate for : P K DAS
Advocate for : MR.N SARMA appearing for THE STATE OF ASSAM AND ORS
                                                                         Page No.# 3/3


                                        BEFORE
                      HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                        HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                       HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

Date : 09.05.2024 (M. Zothankhuma, J)

Heard Mr. D. Saikia, learned A.G., Assam, assisted by Mr. N. J. Khataniar, learned counsel for the review petitioner. Also heard Mr. K. N. Choudhury, learned Senior Counsel, assisted by Mr. N. Gautam, learned counsel for the respondents.

Hearing concluded.

Judgment reserved.

                                        JUDGE          JUDGE            JUDGE




Comparing Assistant