Rakhal Chandra Das vs Sunil Hazarika And 4 Ors
2024 Latest Caselaw 3091 Gua

Gauhati High Court

Rakhal Chandra Das vs Sunil Hazarika And 4 Ors on 6 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                          Page No.# 1/2

GAHC010231552022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/986/2024

           RAKHAL CHANDRA DAS
           S/O LATE KHITISH DAS RESIDENT OF VILLAGE NO.2 GARUMARA P.O-
           RANGAGORAH P.S-CHAMUGURI DIST- NAGAON ASSAM PIN-782140.

                         VERSUS

           1: SUNIL HAZARIKA AND 4 ORS
           S/O LATE BHUPEN HAZARIKA RESIDENT OF TETELICHARA
           PO TETELICHAR KAMPUR NAGAON ASSAM 782426

           2:THE ASSAM FISHERY DEVELOPMENT CORPORATION LTD BEING
           REPRESENTED BY ITS MANAGING DIRECTOR BIMALA PRASAD CHALIHA
           ROAD CHACHAL VIP ROAD GUWAHATI 781036 KAMRUP M ASSAM

           3:THE CHAIRMAN ASSAM FISHERIES DEVELOPMENT CORPORATION
           LIMITED BIMALA PRASAD CHALIHA ROAD CHACHAL VIP ROAD
           GUWAHATI 781036 KAMRUP M ASSAM

           4:THE MANAGING DIRECTOR ASSAM FISHERIES DEVELOPMENT
           CORPORATION LIMITED BIMALA PRASAD CHALIHA ROAD CHACHAL
           VIP ROAD GUWAHATI 781036 KAMRUP M ASSAM

           5:THE PROJECT MANAGER UPPER ASSAM AND MIDDLE ASSAM ZONE
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED NAGAON

For the Applicant       : Mr. B.D. Das, Senior Advocate assisted by Mrs. R. Deka,
                        Advocate.

For the respondent(s)   : Mr. P. Sharmah, Standing Counsel, AFDC.

: Mr. M.K. Choudhury, Senior Advocate assisted by Mr. D.J. Medhi, Advocate for respondent No.1.

Page No.# 2/2

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM

06.05.2024 (Vijay Bishnoi, CJ)

In view of the judgment and order passed today in WA Nos.366/2022, 348/2022, 349/2022 and WP(C) No.8169/2022, this Interlocutory Application stands closed.

                      JUDGE                    CHIEF JUSTICE




Comparing Assistant