Citation : 2024 Latest Caselaw 2963 Gua
Judgement Date : 3 May, 2024
Page No.# 1/10
GAHC010190912022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6331/2022
BINOD KARMAKAR AND ORS
S/O BIKASH KARMAKAR, VILL - P.O - KHAIRABARI, DIST- BARPETA
(ASSAM), PIN- 781315 CASTE - SC
2: DHIRAJ KUMAR
C/O TARVN KUMAR VILL- MIRZA P.O-MIRZA DIST-KAMRUP (ASSAM) PIN-
781125
3: PURABI BARUAH
D/O- RAJEN BARUAH R/O- HOUSE NO-4 VILL-KALITAPARA P.O- AZARA
DIST- KAMRUP (M) (ASSAM) PIN-781017. CASTE GENERAL
4: PRIYANKA SARKAR
C/O- LATE SUBASH SARKAR VILL- BHASKAR NAGAR P.O- BINOVA
NAGAR DIST- KAMRUP (ASSAM) PIN-781018
5: ARIFA BEGUM
C/O SARIFUDDIN AHMED VILL-KALYANPUR WARD NO-8 P.O- MORIGAON
DIST- MORIGAON (ASSAM) PIN-782105 CASTE. GENERAL (EWS)
6: NAZMUL ALOM LASKAR
S/O- LT. FAIZUR ROHMAN LASKAR VILL RAMPUR PO- KARICHERRA
BAZAR PS KATLICHERRA DIST- HAILAKANDI PIN 788165 STATE - ASSAM.
CASTE - GENERAL
7: ALI AHMED TAPADAR
S/O- JAMAL UDDIN TAPADAR VILL- MAHAMMEDPUR P.O- RONGPUR
SOUTH DIST-HAILAKANDI (ASSAM) PIN-788163
CASTE -GENERAL EWS
8: ALAM UDDIN LASKAR
S/O-JALAL UDDIN LASKAR VILL- NITYANANDAPUR PART-I P.O-
NITYANANDAPUR P.S- LALA DIST- HAILAKANDI
PIN- 788168
Page No.# 2/10
9: DIPJYOTI SHARMA
S/O- MANOJ SHARMA VILL-GOLIA P.ODIST- SANITPUR (BISWANATH) PIN-
784176
10: MRIDULA SINGHA
W/O- SUBHADRA SINHA R/O- GOKILA P.O. TINOKHAL DIST. KARIMGANJ
ASSAM-788724
11: MADHABI SINGHA
D/O- MADHAB SINGHA R/O- BAITAKHAL P.O. KATABARI DIST.
KARIMGANJ ASSAM-788726
12: ARIF UDDIN AHMED
S/O- ASIM UDDIN AHMED R/O- KALGACHIA P. O- KALGACHIA P.S-
KALGACHIA DIST - BARPETA (ASSAM). PIN 781319. CASTE-GENERAL
13: ABRAHAM MURMU
S/O-LUIS MURMU VILL-TEBITOLA P.O-TEBITOLA P.S-TAMULPUR DIST-
BAKSA. CASTEOBC
14: GITANJALI DAS
D/O. KAMINI KANTA DAS VILL. MAJORKURI P.O. RAMDIA P.S. HAJO DIST.
KAMRUP (R) PIN-781102. CASTE - SC
15: LUCIA MURMU
D/O- LATE NIRMAL MURMU R/O- CHOKRAGAON P. O- AMBAGAON P. S-
HARISINGHA DIST - UDALGURI ASSAM. CASTE OBC
16: SUBHAM GHOSH
S/O-NITAI GHOSH R/O- RANGJIA WARD NO.6 P.O AND P.S-RANGIA
DISTRICT- KAMRUP ASSAM. CASTE - OBC
17: ASHADUL ISLAM
C/O-MD ABDUL MANNAN R/O- SALMARABORI P. O- BECHAMARI P. S-
DHING DIST - NAGAON ASSAM.CASTE- GENERAL (EWS)
18: RINGKUL AHMED
/O - SUMSUDDIN AHMED
VILL - BAGALIPARA
P.O- LAHARIGHAT .
P.S- LAHARIGHAT.
DIST - MORIGAON
(ASSAM) PIN- 782127.
CASTE- GENERAL (EWS)
19: MASHUDA KHATUN
C/O- IKRAM HUSSAIN AHMED R/O- SALMARABORI P. O- BECHAMARI P.
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S- DHING DIST - NAGAON ASSAM. CASTE - GENERAL
20: MUSADDIKA AHMED
C/O- ERSHAD AHMED VILL- KALYANPUR P.O- MORIGAON DIST-
MORIGAON PIN-782105 CASTE. GENERAL (EWS)
21: NURUL AMIN
LATE AFIJUDDIN MUNSHI VILL- NO-4 BHOJMARI P.O- TEWARIPAL DIST-
BISWANATH PIN-784175. CASTE OBC
22: SAHIDUL ISLAM
S/O- JONAB ALI VILL- NO-2 KUMALIA P.O- PANIBHARAL DIST-
BISWANATH PIN-784176. CASTE-OBC
23: HIMAKSHI SAHARIA
D/O-SASHINDRA NATH SAHARIA R/O- BELKONA P.O-BIHDIA P.S-BAIHATA
CHARIALI DISTRICT-KAMRUP ASSAM
24: JYOTSNA RANI DEVI
D/O- SUBUDH CHANDRA NATH VILL- MAYENGIA GAON P.O- CHARAI
BAHI DIST- MORIGAON (ASSAM) PIN-782106. CASTE-OBC
25: SANJUKTA DAS
D/O- BIMALENDU DAS R/O- HOUSE NO.28 B.K KAKATI ROAD P. O-
ULUBARI GUWAHATI DIST - KAMRUP (METRO) ASSAM
26: NITYA KISHORE DEY
S/O- NARENDRA DEY R/O-ATANAGAR P. O- KANAI BAZAR DIST -
KARIMGANJ ASSAM. CASTE - OBC
27: BANASHREE DAS
D/O-LAKSHMI RAM DAS R/O- MIRZA P.O-MIRZA P.S -PALASHBARI
DISTRICT- KAMRUP ASSAM. CASTE-OBC
28: BISHAL LASKAR
S/O- RAKESH LASKAR VILL- KHELMA PT-I P.O- GUMRA BAZAR DIST-
CACHAR (ASSAM) PIN-788815
29: MOHESH BAISHNAB
S/O- LAKSHINDAR BAISHNAB VILL- KHELMA PT-I P.O- GUMRA BAZAR
DIST- CACHAR (ASSAM
30: ASHA LATA DEVI
S/O- SAILESH NATH VILL-BAKRIHAWAR PART I P.O- PANCHGRAM DIST-
HAILAKANDI (ASSAM) PIN-788802. CASTE-OBC
31: CHIMPA DAS
D/O-RABINDRA NATH DAS R/O- MIRZA NARAYANPUR P.O-MIRZA P.S
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-PALASHBARI DISTRICT- KAMRUP ASSAM. CASTE - OBC
32: ARPITA ROY
D/O HARI ROY R/O- NAYAPATAN P.O- BHANGA BAZAR DIST- KARIMGANJ
(ASSAM) PIN-788701
CAST - GENERAL
33: RINKI DEKA
C/O- KHAGENDRA NATH DEKA VILL- SARIKOT P.O- SARIKOT DIST-
KAMRUP (R) ASSAM PIN-781380. CASTE-GENERAL (EWS).
34: KRISHNA CHAUHAN
S/O-BASUDEO CHAUHAN VILLAGE-WATIZOR NO 2 P.O.-WATIZOR NO 2
P.S-KHERONI DIST-WEST KARBI ANGLONG PIN-782446 ASSAM . CASTE -
OBC .
35: MAKIBUL ISLAM
S/O- ABDUR RAHMAN R/O- SUKMANAH P. O- SUKMANAH P.S- BARPETA
DIST - BARPETA ASSAM. GENERAL(EWS)
36: MRIDUPABAN SARMAH
C/O- PROFULLA SARMAH VILL-BARICHOWA BRAHMIN GAON P.O-
MUDOIGAON DIST- GOLAGHAT (ASSAM) PIN-785614
CASTE- GENERAL
37: NAZMA BEGUM
C/O- NAZIR ALI VILL-MAHIPALKUCHI P.O- BALIKUCHI DIST- KAMRUP (R)
(ASSAM) PIN-781381 CASTE- GENERAL
38: GITANJOLI HAZARIKA
C/O- RANJIT DEKA VILL-BARBARI P.O- BURHA DIST- DARRANG (ASSAM)
PIN-784148. CASTE-GENERAL(EWS)
39: SURAJIT DEY
S/O- SUBAL DEY VILL- DAKHIN GOLAGHAT BASTI P.O- HOJAI DIST-HOJAI
PIN-782435. CASTE-OBC
40: ANKUR KASHYAP
C/O- LATE PRADIP SARMAH VILL- 3 NO SANTIPUR P.O CHUNGAJAN DIST-
GOLAGHAT PIN-785601CASTE- GENERAL(EWS
41: RINIMA BARUAH
C/O BIREN BARUAH VILL- KUMARGAON P.O- DERGAON DIST-
GOLAGHAT PIN-785615 CASTE- OBC
42: GEETANJALI BORA
C/O- SHRI JOY RAM BORA R/O- NEW AMOLAPATTY M.G. ROAD DIST -
NAGAON ASSAM. CASTE-OBC
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43: JULI MUDOI
C/O- DULEN BAISHYA R/O-PHUKANKHAT P. O-SINGIA P. S- SAMAGURI
DIST - NAGAON ASSAM. CASTE--SC
44: DEEPIKA BHOWMICK
D/O DULAL BHOWMICK R/O THANA ROAD KARIMGANJ P.O. AND P.S.-
KARIMGANJ DIST-KARIMGANJ ASSAM
CASTE- GENERAL
45: R K BINDIYA SANA
D/O- BIRENDRA SANA RAJKUMAR R/O- VILL. CHANDAM LEIKAI P.O.
KAPTANPUR
DIST. CACHAR ASSAM-788119
CASTE- OBC
46: ANJANA SINGHA
C/O- KRISHNA KUMAR SINGHA CASTE-OBC VILL- KASHIPUR P.O-
BORKHOLA DIST- CACHAR (ASSAM) PIN-788110
47: BABILON BORA
D/O- LATE NAREN CH. BORA VILL-RUPAIBARI P.O- AHATGURI DIST-
MORIGAON (ASSAM) PIN-782412 CASTE OBC
48: ARUNDHATI GOSWAMI
C/O- LATE SATYENDRA GOSWAMI
VILL. P.O- GOBINDAPUR DIST- BARPETA PIN-781326. CASTE - GENERAL
(EWS)
49: RUBIA KHATUN
D/O- MD AZIZUR RAHMAN VILLAGE- UDALI KACHARI GAON P.O.- UDALI
BAZAR DIST- HOJAI (ASSAM) PIN- 782446 .
CASTE - OBC
50: BEAUTY DEVI
C/O LATE MANIK SARMA
VILL- MOLIA GAON P.O- DHEKIAL DIST- GOLAGHAT PIN-785622 .CASTE-
GENERAL (EWS
51: JEHIRUL ISLAM
S/O ALIMUDDIN
VILL. KACHARIJAN PO-KARATIPAM DIS. MORIGAON PIN-782105 ASSAM
CASTE-GENERAL (EWS).
52: PRANAMI BORA
C/O GONESH CH. BORA VILL- CHORACHOWA GAON P.O-PANICHAKUA
DIST-JORHAT PIN-785006
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53: GEETIKA SARMA
D/O- NARAYAN CH. SARMA VILL-BALIPARA P.O- BHALUKI DIST-
BARPETA (ASSAM) PIN-781371
54: JULHAS HUSSAIN
S/O- SIRAJ UDDIN VILL - DAKSHIN KACHUBARI P.O.- CHANDKHIRA P.S.-
PATHARKANDHI DIST.- KARIMGANJ ASSAM PIN- 788725. CASTE GENERAL
55: BASUDEV SARMAH
C/O- LATE MONILAL SARMAH R/O- SANTAPUR P. O- LAHOLIAL P. S-
BIHPURIA DIST - LAKHIMPUR ASSAM CASTE. GENERAL
56: RUPABATI SUTRADHARA
C/O- DHARMESWAR SUTRADHAR
VILL-CHOWKAPARA
DORAPARA
P.O- AGIA
DIST- GOALPARA
PIN-783120. CASTE-SC
57: KIRAN DUTTA
D/O- BIPUL CH. DUTTA R/O- DA- GATI P. O- AZAD P.S- PANIGAON DIST -
LAKHIMPUR ASSAM.
58: SUHEL AHMED
S/O LATE NOOR AHMED VILL- KANKALASH P.O- BHANGA BAZAR DIST-
KARIMGANJ (ASSAM) PIN-788701 CASTE - GENERAL (EWS)
59: DIKSHA DAS
D/O LATE DIPAK KUMAR DAS R/O SILCHAR NATIONAL HIGHWAY P.O.-
SILCHAR P.S.-SILCHAR SADAR DIST-CACHAR ASSAM. CASTE- SC
60: SAFIQUL ISLAM
S/O- ABDUL SATTAR R/O- BERAJAN P. O- MANSIRI P. S- TEZPUR
DIST - SONITPUR ASSAM. CASTE- OBC
61: MOHAMMED SALIM AHMED
S/O MOHAMMED JALAL UDDIN VILL- GULCHARA P.O- GULCHARA DIST-
KARIMGANJ (ASSAM) PIN-788720 CASTE- GENERAL
62: SAPNA YASMIN
D/O- ABDUL MALIK R/O- KARAIKANDI PART 2 P. O- RAJARTILLA P. S-
KATIGORAH DIST - CACHAR ASSAM. CASTE-GENERAL.
63: TUTUMONI SAIKIA
D/O- SUKUMAL SAIKIA R/O- AJARLOGA P. O- CHARIDUAR P. S-
CHARIDUAR DIST - SONITPUR ASSAM. CASTE- OBC
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64: ATIKUL ALOM
S/O- SAHADAT HUSSAIN R/O- KHATANIAPARA P. O- DHULA P.S- DHULA
DIST - DARRANG ASSAM. CASTE- GENERAL (EWS)
65: SOFIA KHATUN
D/O- USMAN GONI R/O- WARD NO-7 SUNARUPATTY KHARUPETIA P. O-
KHARUPETIA P.S- KHARUPETIA DIST - DARRANG ASSAM. CASTE- MOBC
66: SUSMITA BHATTACHARJEE
D/O SWAPAN KR. BHATTACHARJEE VILL-SUSMITA BHATTACHARJEE
LALA VIVEKANANDA ROAD P.O-LALA POLICE STATION DIST-
HAILAKANDI PIN-788163
67: DILWAR HUSSAIN
S/O RAFIQUL HAQUE VILL- KAZIRGRAM P.O- BHANGA BAZAR DIST-
KARIMGANJ (ASSAM) PIN-788701 CASTE- GENERAL (EWS)
68: AZHARUDDIN LASKAR
S/O MD RAHIMUDDIN LASKAR VILL-HURAULI DURGANAGAR PART V
P.O-UDHARBOND DIST-CACHAR (ASSAM) PIN-788030 CASTE - GENERAL
( EWS )
69: SUTOPA DAS
D/O LATE SURAJIT CHANDRA DAS VILL-UDHARBOND P.O- UDHARBOND
DIST-CACHAR (ASSAM) PIN-788030 CASTE- GENERAL
70: PANKAJ KUMAR PAUL
S/O LATE BIJOY PAUL VILL-BHATIGRAM DURGANAGAR PART V P.O-
UDHARBOND DIST-CACHAR (ASSAM) PIN-788030 CASTE - GENERAL
71: JAHIRUL ISLAM
S/O ABDUS SUKKUR VILL- KATALUNI P.O-KANAIBAZAR P.S-
PATHARKANDI DIST- KARIMGANJ (ASSAM) PIN-788724 CASTE - GENERAL
(EWS)
72: NAJMA PARBIN
W/O - ZAKIR HUSSAIN VILL- BARJHAR BAGICHA P.O. - BHAKATPARA
DIST - UDALGURI (ASSAM) PIN - 784190 CASTE - GENERAL(EWS)
73: AHANARA KHANAM
D/O. BANIZ KHAN VILL. HATIZANA P.O. JOSHIHATIPARA DIST. BARPETA
PIN-781316.
74: MUNJURUL ALOM AKAND
S/O- SURAT ALI AKAND R/O- KACHARI GAON P. O- KAMANDANGA P.S-
TAMARHAT DIST - DHUBRI ASSAM.
75: ABUL FARAK
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S/O- MD ABDUL GANI R/O- JANGALPARA P. O- JANGALPARA P.S-
KHARUPETIA DIST - DARRANG ASSAM.
76: CHANDRAMA BARUAH
C/O-DIPEN BARUAH. VILL-AMORABATI P.O-DUDHNOI PIN- 783124 DIST-
GOALPARA
77: UMA NATH CHETRY
C/O- LT. THARKA BAHADUR CHETRY VILL-DONGIBIL P.O-DONGIBIL P.S-
BIHPURIA DIST-LAKHIMPUR PIN-784161
78: SANGHITA DEY
D/O SWAPAN KUMAR DEY VILL DEBESHWAR BHABAN JAGAT KUTIR
DIST- SILCHAR (ASSAM) PIN-788004
79: PRANAMANGSHU BARMAN
S/O- SRI SUBHASH BARMAN R/O- VILL- TARAPUR NETAJI NAGAR P.O.
SILCHAR DIST.- CACHAR ASSAM 788003
80: PRIYANKA DEY
D/O PARESH DEY VILL-JOYPUR FALTUTULA GAON P.O-JOYPUR DIST-
DIBRUGARH (ASSAM) PIN-786614
81: ARUP BISWAS
S/O ANIL CH. BISWAS R/O AMDAKHAL P.O. AND P.S.-KARIMGANJ DIST-
KARIMGANJ ASSAM
82: EKRAMUL HUSSAIN CHOUDHURY
S/O- ABDUL KALAM CHOUDHURY VILL-MASLY P.O- BHANGA BAZAR
DIST- KARIMGANG PIN-788701
83: RUPAM DAS
S/O- SRI KIRENDRA CHANDRA DAS R/O- VILL- SUNIARPAR P.O.
GOBINDAGANJ BAZAR DIST.- KARIMGANJ ASSAM 788733
84: BIPRO BHUSAN GOSWAMI
S/O BIMAN BIHARI GOSWAMI VILL. P.O. - MIRJAPUR DIST-KARIMGANJ
(ASSAM) PIN-788701
85: PRAFULLA KONCH
S/O- MAHURAM KONCH R/O- VILL. BORPAKOCH P.O. MASKHUWA DIST.
DHEMAJI. ASSAM-787058
86: JONMANI SHIL
D/O ANIL KUMAR SHIL VILL. KHARALAL PAARA P.O. DUDHNOI DIST.
GOALPARA PIN-783124
87: GOURISHANKAR ROY
Page No.# 9/10
S/O LT. DINESH CHANDRA ROY VILL. BAGARGOOL DIST. KARIMGANJ
ASSAM
PIN-788701 CASTE S
VERSUS
THE STATE OF ASSAM AND ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION ELEMENTARY DEPTT. GUWAHATI-781006
2:THE DEPTT OF SCHOOL EDUCATION
ERSTWHILE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-781019
ASSAM
3:THE AXOM SARBA SIKSHA ABHIJAN MISSON
REPRESENTED BY THE MISSION DIRECTOR
SARBA SIKSHA ABHIJAN MISSION
ASSAM
KAHILIPARA
GUWAHATI 781019.
4:THE MISSION DIRECTOR
SARBA SIKSHA ABHIJAN MISSION
ASSAM
KAHILIPARA
GUWAHATI-781019
Advocate for the Petitioner : MR. K M MAHANTA
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
03.05.2024
Mr. K.K. Mahanta, learned Senior counsel appearing for the petitioners by referring to the directions as passed by this Court vide judgment and order dated 03.02.2021, Page No.# 10/10
passed in Writ Appeal No.24/2021, read with the order dated 12.02.2021 passed by this Court in I.A.(Civil) No.258/2021, submits that a coordinate bench of this Court in a similar matter, by noticing the judgment passed by the Division Bench in the matter, had disposed of the writ petition with certain directions, requiring the appointment against the 960 vacancies as now kept reserved in the matter.
It is contended by Mr. Mahanta, learned Senior counsel for the petitioners that the directions as passed by this Court vide the judgment and order dated 08.08.2023 in WP(C) No.7600/2022 has still not been implemented by the respondents and accordingly, the petitioners are still not been favoured with an order of appointment, although their rights for being so appointed has finally been determined by this Court.
Mr. B. Choudhury, learned standing counsel, SSA, shall on the next date, invariably bring on record instructions which would be now received in writing by him from the competent authority of the SSA, Assam, as to why the categorical direction passed by this Court in the earlier round of litigation have not been taken to its logical conclusion. In the event, the instructions as sought for are not placed on record, at 2:00 p.m. on the next date so fixed, the Mission Director, SSA shall remain present before this Court to explain and assist this Court in proceeding to dispose of the matter.
List this matter again on 28.05.2024.
Sd/- N. Unni Krishnan Nair JUDGE
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