Gauhati High Court
Page No.# 1/6 vs Afjal Hussain And 2 Ors on 1 May, 2024
Page No.# 1/6
GAHC010181892022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3385/2022
GULJAN BIBI AND 3 ORS.
W/O LATE NUR ISLAM HOQUE,
VILL.- BELGURI PT- I,
P.S.- AGOMONI,
DIST.- DHUBRI, ASSAM, PIN- 783335.
2: MIZANUR RAHMAN
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
3: MINARUL ISLAM
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
4: RABINA BEGUM
D/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
Page No.# 2/6
DIST.- DHUBRI
ASSAM
PIN- 783335.
5: ROSHIDUL HOQUE
(MINOR) REP. BY THE APPLICANT NO. 1
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335
VERSUS
AFJAL HUSSAIN AND 2 ORS.
S/O RAHIM SK.,
VILL.- NALIA PT-II,
P.O.- DIMAKURI,
P.S.- GOLAKGANJ,
DIST.- DHUBRI, ASSAM, PIN- 783331.
2:MOTIOR RAHMAN TALUKDAR
S/O MOKBUL HUSSAIN
VILL.- KOIMARI PT- III
P.S.- GOLAKGANJ
DIST.- DHUBRI
ASSAM
PIN-
3:ORIENTAL INSURANCE CO. LTD.
REP. BY ITS REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
ULUBARI
GUWAHATI- 7
Advocate for the Petitioner : MR. M TALUKDAR
Advocate for the Respondent : MS. R D MOZUMDAR (r-3)
Page No.# 3/6
Linked Case :
GULIJAN BIBI AND 3 ORS.
W/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
2: MIZANUR RAHMAN
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
3: MINARUL ISLAM
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
4: RABINA BEGUM
D/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
Page No.# 4/6
PIN- 783335.
5: ROSHIDUL HOQUE
S/O LATE NUR ISLAM HOQUE
VILL.- BELGURI PT- I
P.S.- AGOMONI
DIST.- DHUBRI
ASSAM
PIN- 783335.
VERSUS
AFJAL HUSSAIN AND 2 ORS.
S/O RAHIM SK.
VILL.- NALIA PT-II
P.O.- DIMAKURI
P.S.- GOLAKGANJ
DIST.- DHUBRI
ASSAM
PIN- 783331.
2:MOTIOR RAHMAN TALUKDAR
S/O MOKBUL HUSSAIN
VILL.- KOIMARI PT- III
P.S.- GOLAKGANJ
DIST.- DHUBRI
ASSAM
PIN- 783334.
3:ORIENTAL INSURANCE CO. LTD.
REP. BY ITS REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
ULUBARI
GUWAHATI- 7.
------------
Advocate for : MR. M TALUKDAR
Advocate for : appearing for AFJAL HUSSAIN AND 2 ORS.
Page No.# 5/6
BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 01.05.2024
Heard Mr. M. Talukdar, learned counsel for the applicant and
Mr. R. D. Mozumdar, learned counsel for respondent No.3/Insurance
Company.
Seen the Office note dated 23.06.2023. The service upon
respondent Nos. 1 and 2 is deemed served.
This application has been filed under proviso to Section 173 of
the Motor Vehicles Act, 1988 read with Section 5 of the Limitation
Act, 1963 for condonation of delay of 129 days in filing the appeal
against the judgment and order dated 05.02.2020 passed by the
learned Member, Motor Accident Claims Tribunal, Dhubri, Assam in
MAC Case No. 174/2016.
The delay has been explained in paragraph-3 and 4 of the
application.
This court has perused the application seeking for condonation
of delay and satisfied that the applicant has satisfactorily explained
the delay. The delay of 129 days is accordingly condoned.
The Registry is directed to register the appeal.
Page No.# 6/6
The application stands disposed.
JUDGE
Comparing Assistant
