Citation : 2024 Latest Caselaw 4792 Gua
Judgement Date : 28 June, 2024
Page No.# 1/4
GAHC010133702022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4947/2022
M/S ASIAN PAINTS LIMITED
A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI, GUWAHATI-
781037, ASSAM, REPRESENTED BY SRI CHANDRA SEKHAR CHATTERJEE
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, DEPARTMENT OF FINANCE AND TAXATION,
DISPUR, ASSAM, GUWAHATI-781006
2:THE COMMISSIONER OF STATE TAXES
GUWAHATI
KAR BAHWAN
GANESHGURI
GUWAHATI-781006
3:THE SUPERINTENDENT OF TAXES
CIRCLE-99
UNIT-D
GUWAHATI
ASSA
Advocate for the Petitioner : MS. M L GOPE
Advocate for the Respondent : SC, TAXATION
Linked Case : WP(C)/4948/2022
Page No.# 2/4
M/S ASIAN PAINTS LIMITED
A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI
GUWAHATI-781037
ASSAM
REPRESENTED BY SRI CHANDRA SEKAHR CHATTERJEE
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE AND TAXATION
DISPUR
ASSAM
GUWAHATI-781006
2:THE COMMISSIONER OF STATE TAXES
GUWAHATI
KAR BAHAWAN
GANESHGURI
GUWAHATI-781006
3:THE SUPERINTENDENT OF TAXES
CIRCLE-99
UNIT-D
GUWAHATI
ASSAM
------------
Advocate for : MS. M L GOPE
Advocate for : SC
TAXATION appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/6093/2022
M/S ASIAN PAINT LTD.
A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI GUWAHATI-37
ASSAM
REP. BY CHANDRA SEKHAR CHATTERJEE
VERSUS
THE STATE OF ASSAM AND ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF FINANCE AND TAXATION
Page No.# 3/4
DISPUR
ASSAM
GUWAHATI-6
2:THE COMMISSIONER OF STATE TAXES
GUWAHATI
KAR BHAWAN
GANESHGURI
GUWAHATI-06
3:THE SUPERINTENDENT OF TAXES
VCIRCLE-99
UNIT-D
GUWAHATI
ASSAM
------------
Advocate for : MS. M L GOPE
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND ORS.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
28.06.2024 Heard Ms. N. Hawelia, learned counsel for the petitioner. Also heard Mr. B. Gogoi, learned Standing Counsel, Finance and Taxation Department.
Mr. B. Gogoi, learned Standing Counsel, Finance and Taxation Department submits that he would like to file necessary affidavit in respect of the claims made by the writ petitioner.
Ms. N. Hawelia, learned counsel for the petitioner, on the other hand, submits that these matters stand covered by the Judgment and Order passed in WP(C) No.5858/2018 on 02.04.2024.
Mr. B. Gogoi, learned Standing Counsel, Finance and Taxation Department, however, disputes the submission made by the learned counsel for the petitioner.
Page No.# 4/4
Accordingly, let the matters be listed on 18.07.2024.
Since the matters are heard at some length, the matters be kept as part- heard.
JUDGE
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