Radha Raman Das vs Mahadev Urang
2024 Latest Caselaw 4274 Gua

Gauhati High Court

Radha Raman Das vs Mahadev Urang on 13 June, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                  Page No.# 1/2

GAHC010091692009




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : RSA/54/2009

          RADHA RAMAN DAS
          S/O- LATE JAYGASHWAR DAS, VILL and P.O. PANCHGRAM, POLICE
          STATION ALGAPUR, DIST.- HAILAKANDI, ASSAM.


          VERSUS

          MAHADEV URANG
          S/O- LATE SAMUA URANG, VILL and P.O.- PANCHGRAM, POLICE STATION
          ALGAPUR, DIST.- HAILAKANDI, ASSAM.


Advocate for the Petitioner : MR .B MALAKAR
Advocate for the Respondent :


           Linked Case : RSA/53/2009

          RADHA RAMAN DAS
          S/O- LATE JAYGASWAR DAS
          VILL. and P.O.- PANCHGRAM
          POLICE STATION ALGAPUR
          DIST.- HAILAKANDI
          ASSAM.


           VERSUS

          MAHADEV URANG
          S/O- LATE SAMUA URANG
          VILL. and P.O.- PANCHGRAM
          POLICE STATION ALGAPUR
          DIST.- HAILAKANDI
          ASSAM.
                                                                      Page No.# 2/2



          ------------
          Advocate for : MR .B MALAKAR
          Advocate for : MR.H A SARKAR appearing for MAHADEV URANG



                                BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                       ORDER

13-06-2024 Both these appeals arise out of the same impugned judgment and order passed by the First Appellate Court.

Shri T. U. Laskar, learned counsel for the appellant is present. However, a prayer for accommodation has been made on behalf of Shri S. Bhattacharya, learned counsel, who had appeared for the original respondent.

Considering that appeal is of the year 2009, a short accommodation is granted directing listing of these matters on 20.06.2024.

JUDGE

Comparing Assistant