Sunday, 07, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Raj Coke Industries vs State Of Assam And 4 Ors
2024 Latest Caselaw 4245 Gua

Citation : 2024 Latest Caselaw 4245 Gua
Judgement Date : 13 June, 2024

Gauhati High Court

Raj Coke Industries vs State Of Assam And 4 Ors on 13 June, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                               Page No.# 1/22

GAHC010058322019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1828/2019

         RAJ COKE INDUSTRIES,
         A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
         ACT, 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSSINESS AT 1/1A
         BIPLABI ANUKUL CHANDRA STREET, KOLKATA- 700072 AND ITS
         INDUSTRIAL UNIT SITUATED AT VILLAGE DALMAGAON, PS. PUTHIMARI,
         RANGIA, KAMRUP AND IN THE PRESENT PROCEEDINGS REPRESENTED
         BY SRI AJAY KUMAR JAIN, ONE OF THE PARTNERS OF THE PETITIONER
         FIRM.



         VERSUS

         STATE OF ASSAM AND 4 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM, DEPARTMENT OF FINANCE AND TAXATION, DISPUR, GUWAHATI-
         781006.

         2:GENERAL MANAGER

          DISTRICT INDUSTRIES AND COMMERCE CENTER
          KAMRUP (R)
          MIRZA
          D.K. COLLEGE ROAD
          MIRZA- 781025

         3:COMMISSIONER OF INDUSTRIES AND COMMERCE
         ASSAM
          UDYOG BHAWAN
          BAMUNIMAIDAM
          GUWAHATI-21.

         4:ASSISTANT COMMISSIONER OF STATE TAXES
          (EARLIER KNOWN AS ASSISTANT COMMISSIONER OF TAXES)
                                                                   Page No.# 2/22

             GUWAHATI
             UNIT-B
             KAR BHAWAN
             GUWAHATI.

            5:COMMISSIONER OF STATE TAXES
             (EARLIER KNOWN AS COMMISSIONER OF TAXES)
             KAR BHAWAN
             GUWAHATI

Advocate for the Petitioner   : DR. A SARAF

Advocate for the Respondent : SC, FINANCE AND TAXATION




             Linked Case : WP(C)/5133/2018

            SHEO SHAKTI COKE INDUSTRIES
            A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
            ACT
             1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
            ANUKUL CHANDRA STREET
             KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILLAGE-
            MARANJANA
             NEAR RANGIA IN THE DIST. OF KAMRUP
             ASSAM AND IS IN THE PRESENT PROCEEDINGS REPRESENTED BY ONE OF
            ITS PARTNERS SRI AJAY KUMAR JAIN.


             VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
            DEPTT. OF INDUSTRIES AND COMMERCE
            DISPUR
            GUWAHATI- 781006.

            2:GENERAL MANAGER
            DISTRICT INDUSTRIES AND COMMERCE CENTRE
             KAMRUP (RURAL)
             MIRZA
             D.K. COLLEGE ROAD
             MIRZA- 781025
             3:COMMISSIONER OF INDUSTRIES AND COMMERCE
                                                         Page No.# 3/22

ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-21.
------------
Advocate for : DR. A SARAF
Advocate for : SC
INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
ORS.



Linked Case : WP(C)/5937/2018

JAI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT AT DALMAGAON
 NEAR RANGIA
 DIST. KAMRUP
 GUWAHATI
 ASSAM
 AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS PARTNERS SRI
SANJAY JAIN
 AGE ABOUT-51 YEARS.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF FINANCE AND TAXATION
DISPUR
GUWAHATI - 781006.

2:GENERAL MANAGER

DISTRICT INDUSTRIES AND COMMERCE CENTRE
KAMRUP (RURAL)
MIRZA

D.K. COLLEGE ROAD

MIRZA- 781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE
                                                          Page No.# 4/22

ASSAM
UDYOG BHAWAN

BAMUNIMAIDAM
 GUWAHATI-21.
 4:ASSISTANT COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSISTANT COMMISSIONER OF TAXES

 GUWAHATI
 ZONE-B
 KAR BHAWAN
 GUWAHATI.
 5:COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS COMMISSIONER OF TAXES)
KAR BHAWAN
 GUWAHATI.
 ------------
 Advocate for : DR. ASHOK SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/1843/2019

SHEO SHAKTI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-
MARANJANA
NEAR RANGIA
DIST- KAMRUP
ASSAM
AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS PARTNERS SRI
AJAY KUMAR JAIN.


VERSUS

STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF FINANCE AND TAXATION
DISPUR
GUWAHATI- 781006

2:GENERAL MANAGER
                                                     Page No.# 5/22

DISTRICT INDUSTRIES AND COMMERCE CENTRE
KAMRUP (RURAL)
MIRZA
D K COLLEGE ROAD
MIRZA- 781025
3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI- 21
4:ASSISTANT COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS
ASSTT COMMISSIONER OF TAXES) GUWAHATI
UNIT-B
KAR BHAWAN
GUWAHATI
5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)
KAR BHAWAN
GUWAHATI
------------
Advocate for : DR. A SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/2096/2019

GANESH MET COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A
 BIPLABI ANUKUL CHANDRA STREET
 5F
 ELECTRONIC CENTRE
 KOLKOTA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT AZARA
 HATKHUWAPARA
 RAMCHARNI
 DIST. KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS
 SRI HANSRAJ JAIN.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
                                                        Page No.# 6/22

DEPTT. OF FINANCE AND TAXATION
DISPUR
GUWAHATI-781006

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 KAMRUP (RURAL)
 MIRZA
 D.K.COLLEGE ROAD
 MIRZA-781025
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21
 4:ASSISTANT COMMISSIONER OF STATE TAXES (EARLIAR KNOWN AS
ASSISTANT COMMISSIONER OF TAXES)
GUWAHATI
 UNIT-B
 KAR BHAWAN
 GUWAHATI
 5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)
KAR BHAWAN
 GUWAHATI.
 ------------
Advocate for : DR. A SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/5141/2018

RAJ COKE INDUSTRIES
HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI ANUKUL
CHANDRA STREET
 KOLKATA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL.
DALMAGAON
 P.S. PUTHIMARI
 RANGIA
 KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY SRI AJAY KUMAR
JAIN
 ONE OF THE PARTNERS OF THE PETITIONER FIRM.


VERSUS
                                                        Page No.# 7/22

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF INDUSTRIES AND COMMERCE
DISPUR
GUWAHATI-781006.

2:GENERAL MANAGER

DISTRICT INDUSTRIES AND COMMERCE CENTER
KAMRUP (R)
MIRZA
D.K. COLLEGE ROAD
MIRZA-781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE

ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-21.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
ORS.



Linked Case : WP(C)/5143/2018

JAI COKE INDUSTRIES
HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI ANUKUL
CHANDRA STREET
 KOLKATA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL.
DALMAGAON
 NEAR RANGIA
 DIST- KAMRUP
 GHY
 ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY SRI SANJAY JAIN
 ONE OF THE PARTNERS OF THE PETITIONER FIRM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF INDUSTRIES AND COMMERCE
DISPUR
GUWAHATI-781006.
                                                         Page No.# 8/22


2:GENERAL MANAGER

DISTRICT INDUSTRIES AND COMMERCE CENTER
KAMRUP (R)
MIRZA
D.K. COLLEGE ROAD
MIRZA-781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE

ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-21.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
ORS.



Linked Case : WP(C)/5917/2018

SHIVA COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDA STREET
KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILLAGE-
DALMAGAON
NEAR RANGIA IN THE DISTRICT OF KAMRUP AND IN THE PRESENT
PROCEEDINGS REPRESENTED BY ONE OF ITS PARTNERS SRI NAVIN
KUMAR JAIN
AGE ABOUT 45 YEARS.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GUWAHATI- 781006.

2:GENERAL MANAGER
DISTRICT INDUSTRIAL AND COMMERCE CENTRE
 KAMRUP (RURAL)
                                                          Page No.# 9/22

MIRZA
D.K. COLLEGE ROAD
MIRZA- 781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI- 21.
4:ASSISTANT COMMISSIONER OF STATE TAXES ( EARLIER KNOWN AS
ASSISTANT COMMISSIONER OF TAXES)
GUWAHATI
UNIT-B
KAR BHAWAN
GUWAHATI.
5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)

KAR BHAWAN
GUWAHATI.
------------
Advocate for : DR. A SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/5980/2018

SHEO SHAKTI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS A 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-
MARANJANA
 NEAR RANGIA IN THE DIST. OF KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP.BY ONE OF ITS
PARTNERS SRI AJAY KUMAR JAIN.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

DEPARTMENT OF FINANCE AND TAXATION
DISPUR
GUWAHATI- 781006.
                                                        Page No.# 10/22


2:GENEAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE

KAMRUP (RURAL)
MIRZA

D.K. COLLEGE ROAD

MIRZA- 781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE

ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21.
 4:ASSISTANT COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSISTANT COMMISSIONER OF TAXES)
 GUWAHATI
 UNIT-B

KAR BHAWAN
GUWAHATI.
5:COMMISSIONER OF STATE TAXES

(EARLIER KNOWN AS COMMISSIONER OF TAXES

KAR BHAWAN
GUWAHATI.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/5931/2018

JAI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP AC
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT AT DALMAGAON
 NEAR RANGIA
 DIST. KAMRUP
 GUWAHATI
 ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI SANJAY JAIN
                                                         Page No.# 11/22

AGE ABOUT- 51 YEARS.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

DEPARTMENT OF FINANCE AND TAXATION
DISPUR
GUWAHATI- 781006.

2:GENERAL MANAGER

DISTRICT INDUSTRIES AND COMMERCE CENTRE

KAMRUP (RURAL)
MIRZA
D.K. COLLEGE ROAD

MIRZA-781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE

ASSAM
UDYOG BHAWAN

BAMUNIMAIDAM
 GUWAHATI-21.
 4:ASSISTANT COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSISTANT COMMISSIONER OF TAXES)
 GUWAHATI
 ZONE-B

KAR BHAWAN

GUWAHATI-05.
5:COMMISSIONER OF STATE TAXES

(EARLIER KNOWN AS COMMISSIONER OF TAXES)
KAR BHAWAN
 GUWAHATI -05.
 ------------
 Advocate for : DR. ASHOK SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.
                                                        Page No.# 12/22

Linked Case : WP(C)/2138/2019

SHRI BALAJI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A
 BIPLABI ANUKUL CHANDRA STREET
 5F
 ELECTRONIC CENTRE
 KOLKOTA-700072 AND ITS INDUSTRIAL UNIT ATVILL. AND P.O. AZARA
 HATKHUWAPARA
MOUZA- RAM CHARIANI
 DIST. KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS
 SRI SANJAY JAIN.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GUWAHATI-781006

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 BAMUNIMAIDAM
 GUWAHATI-781021
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21
 4:THE SUPERINTENDENT OF TAXES
CENTRAL VAT AUDIT TEAM
 KAR BHAWAN
 GUWAHATI-5
 5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)
KAR BHAWAN
 GUWAHATI-5
 ------------
Advocate for : DR. A SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.
                                                        Page No.# 13/22



Linked Case : WP(C)/5136/2018

SETHI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB
ANUKUL CHANDA STREET
5-F ELECTRONIC CENTRE
KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILLAGE-
MARANJANA
NEAR RANGIA IN THE DIST. OF KAMRUP AND IN THE PRESENT
PROCEEDINGS REPRESENTED BY ITS SRI HANSRAJ JAIN
ONE OF THE PARTNERS OF THE PETITIONER FIRM
AGE ABOUT 76 YEARS.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF INDUSTRIES AND COMMERCE
DISPUR
GUWAHATI- 781006.

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
 KAMRUP (RURAL)
 MIRZA
 D.K. COLLEGE ROAD
 MIRZA- 781025
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21.
 ------------
Advocate for : DR. A SARAF
Advocate for : SC
 INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
ORS.



Linked Case : WP(C)/5954/2018

SHEO SHAKTI COKE INDUSTRIES
                                                         Page No.# 14/22

A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-
MARANJAN
 NEAR RANGIA
 DIST- KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI AJAY KUMAR JAIN


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GHY-6

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 KAMRUP (R)
 MIRZA
 D.K.COLLEGE ROAD
 MIRZA- 781025
 3:COMM. OF INDUSTRIES ND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY-21
 4:ASSTT. COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSTT. COMMISSIONER OF TAXES)
 GUWAHATI
 UNIT-B
 KAR BHAWAN
 GHY
 5:COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS COMMISSIONER OF TAXES)
 KAR BHAWAN
 GHY
 ------------
 Advocate for : DR. ASHOK SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.
                                                        Page No.# 15/22

Linked Case : WP(C)/5139/2018

SHIVA COKE INDUSTRIES
A PARTNERSHIP FIRM REGD. UNDER THE INDIAN PARTNERSHIP ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL.
DALMAGAON
 NEAR RANGIA
 DIST. KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI NAVIN KUMAR JAIN.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF INDUSTRIES AND COMMERCE
DISPUR
GUWAHATI-781006.

2:GENERAL MANAGER

DISTRICT INDUSTRIES AND COMMERCE CENTER
KAMRUP (R)
MIRZA
D.K. COLLEGE ROAD
MIRZA-781025.
3:COMMISSIONER OF INDUSTRIES AND COMMERCE

ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-21.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 2
ORS.



Linked Case : WP(C)/5957/2018

RAJ COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
                                                         Page No.# 16/22

ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-
DALMAGAON
 P.S. PUTHIMARI
 RANGIA
 KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI AJAY KUMAR JAIN OF THE PETITIONER FIRM


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GHY-6

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 KAMRUP (R)
 MIRZA
 D.K.COLLEGE ROAD
 MIRZA- 781025
 3:COMM. OF INDUSTRIES ND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY-21
 4:ASSTT. COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSTT. COMMISSIONER OF TAXES)
 GUWAHATI
 UNIT-B
 KAR BHAWAN
 GHY
 5:COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS COMMISSIONER OF TAXES)
 KAR BHAWAN
 GHY
 ------------
 Advocate for : DR. ASHOK SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/2111/2019

GANESH MET COKE INDUSTRIES
                                                       Page No.# 17/22

A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A
 BIPLABI ANUKUL CHANDRA STREET
 5F
 ELECTRONIC CENTRE
 KOLKOTA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT AZARA
 HATKHUWAPARA
 RAMCHARNI
 DIST. KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS
 SRI HANSRAJ JAIN
AGED ABOUT 76 YEARS


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GUWAHATI-781006

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 KAMRUP (RURAL)
 MIRZA
 D.K.COLLEGE ROAD
 MIRZA-781025
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21
 4:THE SUPERINTENDENT OF TAXES
CENTRAL VAT AUDIT TEAM
 KAR BHAWAN
 GUWAHATI.
 5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)
KAR BHAWAN
 GUWAHATI
 ------------
Advocate for : DR. A SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.
                                                      Page No.# 18/22



Linked Case : WP(C)/6027/2018

GANESH MET COKE INDUSTRIES
A PARTNERSHIP FIRM REGD UNDER THE INDIAN PARTNERSHIP ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A
 BIPLABI ANUKUL CHANDRA STREET
 5F
 ELECTRONIC CENTRE
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT AZARA
 HATKHUWAPARA
 RAMCHARNI
 DIST- KAMRUP
ASSAM AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI HANSRAJ JAIN


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF FINANCE AND TAXATION
DISPUR
GHY- 06

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
 KAMRUP(R)
 MIRZA
 D K COLLEGE ROAD
 MIRZA- 781025
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY- 21
 4:ASSISTANT COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS
ASSISTANT COMMISSIONER OF TAXES)
GUWAHATI
 UNIT B
 KAR BHAWAN
 GUWAHATI
 5:COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS COMMISSIONER
OF TAXES)
KAR BHAWAN
 GUWAHATI
 ------------
                                                        Page No.# 19/22

Advocate for : DR. A SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/5960/2018

RAJ COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
 1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
 KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILL-
DALMAGAON
 P.S. PUTHIMARI
 RANGIA
 KAMRUP AND IN THE PRESENT PROCEEDINGS REP. BY ONE OF ITS
PARTNERS SRI AJAY KUMAR JAIN AGE- 47 YRS. OF THE PETITIONER FIRM
 R/O- 34/INBALLYGUNGE CIRCULLAR ROAD
 4TH FLOOR
 KOLKATA- 700019
 WEST BENGAL


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GHY-6

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTER
 KAMRUP (R)
 MIRZA
 D.K.COLLEGE ROAD
 MIRZA- 781025
 3:COMM. OF INDUSTRIES ND COMMERCE
ASSAM
 UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY-21
 4:ASSTT. COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS ASSTT. COMMISSIONER OF TAXES)
 GUWAHATI
 UNIT-B
                                                         Page No.# 20/22

 KAR BHAWAN
 GHY
 5:COMMISSIONER OF STATE TAXES
(EARLIER KNOWN AS COMMISSIONER OF TAXES)
 KAR BHAWAN
 GHY
 ------------
 Advocate for : DR. ASHOK SARAF
Advocate for : SC
 FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/1860/2019

SETHI COKE INDUSTRIES
A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP
ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLAB
ANUKUL CHANDRA STREET
5-F ELECTRONIC CENTRE
KOLKATA-700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILLAGE-
MORANJAN
NEAR RANGIA IN THE DISTRICT OF KAMRUP AND IN THE PRESENT
PROCEEDINGS REPRESENTED BY ITS SRI HANSRAJ JAIN
ONE OF THE PARTNERS OF THE PETITIONER FIRM.


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE AND TAXATION
DISPUR
GUWAHATI-781006.

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
 KAMRUP(RURAL)
 MIRZA
 D.K. COLLEGE ROAD
 MIRZA- 781025.
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
 BAMUNIMAIDAM
 GUWAHATI-21.
 4:ASSISTANT COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS
                                                        Page No.# 21/22

ASSTT. COMMISSIONER OF TAXES)

GUWAHATI
UNIT-B
KAR BHAWAN
GUWAHATI.
5:COMMISSIONER OF STATE TAXES ( EARLIER KNOWN AS
COMMISSIONER OF TAXES)
GUWAHATI
UNIT-B
KAR BHAWAN
GUWAHATI.
------------
Advocate for : DR. A SARAF
Advocate for : SC
FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/5932/2018

SHIVA COKE INDUSTRIES
A PARTNERSHIP FIRM REGD UNDER THE INDIAN PARTNERSHIP ACT
1932 AND HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 1/1A BIPLABI
ANUKUL CHANDRA STREET
KOLKATA- 700072 AND ITS INDUSTRIAL UNIT SITUATED AT VILLAGE
DALMAGAON
NEAR RANGIA DIST- KAMRUP
PRESENT PROCEEDINGS REP. BY ONE OF ITS PARTNERS SRI NAVIN
KUMAR JAIN


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
DEPTT OF FINANCE AND TAXATION
DISPUR
GHY- 781006

2:GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
 KAMRUP(R)
 MIRZA
 D K COLLEGE ROAD
 MIRZA- 781025
 3:COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
                                                                    Page No.# 22/22

            UDYOG BHAWAN
            BAMUNIMAIDAM
            GUWAHATI- 21

           4:ASSISTANT COMMISSIONER OF STATE TAXES (EARLIER KNOWN AS
           ASSISTANT COMMISSIONER OF TAXES) GUWAHATI
           UNIT- B
           KAR BHAWAN
           GUWAHATI
           5:COMMISSIONER OF STATE TAXES( EARLIER KNOWN AS COMMISSIONER
           OF TAXES)
           KAR BHAWAN
           GUWAHATI
           ------------
           Advocate for : DR. A SARAF
           Advocate for : SC
           FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND 4 ORS



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

13.06.2024

Heard Dr. A.K. Saraf, learned Senior Counsel assisted by Mr. N.N. Dutta, learned counsel for the petitioner. Also heard Mr. A. Kalita, learned Standing Counsel, Industries and Commerce Department and Mr. B. Chowdhury, learned Standing Counsel, Finance & Taxation Department.

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter