Oriental Insurance Company Ltd vs Mariyam Bibi And 5 Ors
2024 Latest Caselaw 4114 Gua

Gauhati High Court

Oriental Insurance Company Ltd vs Mariyam Bibi And 5 Ors on 10 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                              Page No.# 1/4

GAHC010124102023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             I.A.(Civil)/1715/2024

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A 25/27
         ASAF ALI ROAD
         NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI 7
         REPRESENTED BY THE REGIONAL MANAGER.


          VERSUS

         MARIYAM BIBI AND 5 ORS.
         W/O LATE OSMAN GANI VILLAGE NO. BHANDARA
         PO BHANDARA BAZAR. PS MANIKPUR
         DIST. BONGAIGAON
         ASSAM

         2:AMJAD ALI
         S/O AHER ALI
         VILLAGE NO. BHANDARA
          PO BHANDARA BAZAR. PS MANIKPUR
          DIST. BONGAIGAON
         ASSAM
          3:ASHIRUDDIN AHMED
         S/O MD. ABDUL REZZAK

         RESIDENT OF VILLAGE DOLAIGAON
         PO
         PS AND DIST BONGAIGAON
         ASSAM
         4:THE UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
         UNIT NO. 1
         COM B 1ST FLOOR
         ADAMS PLAZA
         GS ROAD
         CHRISTIAN BASTI
                                                                   Page No.# 2/4

BONGAIGAON
ASSAM
5:SHRI. NARAYAN PAL
S/O R. PAL
RESIDENT OF B/28
HARIDARSHAN SOCIETY

NAVA VASTRAL
R.T.O ROAD
VASTRAL AHMEDABAD
380027
6:SRI NARAYAN R. BAGHEL
S/O RAMSEWAK
RESIDENT OF B/28
HARIDARSHAN SOCIETY
NAVA VASTRAL
R.T.O ROAD
VASTRAL AHMEDABAD
380027
------------
Advocate for : MR. S DUTTA
Advocate for : MS. D. DEVI appearing for MARIYAM BIBI AND 5 ORS


                 in Case No. : MACApp./259/2024

ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A 25/27, ASAF ALI
ROAD, NEW DELHI 110002 AND REGIONAL OFFICE AT GUWAHATI 7,
REPRESENTED BY THE REGIONAL MANAGER.



VERSUS

MARIYAM BIBI AND 5 ORS.
W/O LATE OSMAN GANI VILLAGE NO. BHANDARA, PO BHANDARA
BAZAR. PS MANIKPUR, DIST. BONGAIGAON, ASSAM

2:AMJAD ALI
 S/O AHER ALI
VILLAGE NO. BHANDARA
 PO BHANDARA BAZAR. PS MANIKPUR
 DIST. BONGAIGAON
ASSAM

3:ASHIRUDDIN AHMED
 S/O MD. ABDUL REZZAK
                                                                Page No.# 3/4


            RESIDENT OF VILLAGE DOLAIGAON
            PO
            PS AND DIST BONGAIGAON
            ASSAM

            4:THE UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
             UNIT NO. 1
             COM B 1ST FLOOR
            ADAMS PLAZA
             GS ROAD
             CHRISTIAN BASTI
             BONGAIGAON
            ASSAM

            5:SHRI. NARAYAN PAL
             S/O R. PAL
            RESIDENT OF B/28
             HARIDARSHAN SOCIETY

            NAVA VASTRAL
            R.T.O ROAD
            VASTRAL AHMEDABAD
            380027

            6:SRI NARAYAN R. BAGHEL
             S/O RAMSEWAK
            RESIDENT OF B/28
             HARIDARSHAN SOCIETY

            NAVA VASTRAL
            R.T.O ROAD
            VASTRAL AHMEDABAD
            38002

Advocate for the Petitioner   : MR. S DUTTA

Advocate for the Respondent : MS. D. DEVI




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 10.06.2024 Page No.# 4/4

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 06.02.2023 passed by the learned Member, MACT, Bongaigaon in MAC Case No. 127/2018 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks from today.

The claimant no. 1 Mariyam Bibi shall be at liberty to withdraw the aforesaid 50% amount from the Registry of this Court without any rider.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant