Citation : 2024 Latest Caselaw 4113 Gua
Judgement Date : 10 June, 2024
Page No.# 1/8
GAHC010110212024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Crl.)/537/2024
JOHURA KHATUN
W/O LATE BADAL KHAN,
VILL.- SHAWRACHARA PATHAR, P.O.- CHIKNI, P.S.- KALGACHIA, DIST.-
BARPETA, ASSAM, PIN- 781321.
VERSUS
THE STATE OF ASSAM AND 29 ORS.
REP. BY P.P.
2:HASEN ALI
S/O AJMAT ALI
VILL.- KHATARTARI
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM.
3:GAJIBAR RAHMAN
S/O LT. SAIFUL ISLAM
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
4:ABUL KASHEM KHAN
S/O LT. ALTAF KHANI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
Page No.# 2/8
DIST.- BARPETA
ASSAM
PIN- 781321.
5:MIRAJUL KHAN
S/O ABDUL HAMID
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
6:ABDUL MAJID
S/O MUSLIMUDDIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
7:MOSLEM UDDIN
S/O LT. MOFIZ UDDIN
VILL.- SHAWRACHARA PATHAR
P.O.- CHIKNI
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
8:MOTIAR RAHMAN
S/O LT. ARHAN ALI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
9:MOBARAK HASEN
S/O HABIBAR RAHMA
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
Page No.# 3/8
PIN- 781321.
10:JULHAS UDDIN
S/O LT. MOFIZUDDIN SARKAR
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
11:JAHANARA KHANOM
D/O KHAN MOMREJ
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
12:SAHIDUL ISLAM BHUYAN
S/O NAYAN UDDIN BHUYANI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
13:ABUL KALAM AZAD BHUYAN
S/O MOINUDDIN BHUYAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
14:ABU TAHER BHUYAN
S/O NAYAN UDDIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
15:MUSTAFA BHUYAN
Page No.# 4/8
S/O MILAN BHUYAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
16:JAHANGIR ALOM
S/O ABDUL HAMID
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
17:SIMA AHMED
W/O JAHANGIR ALOM
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
18:SIRAJ KHAN
S/O LATE ALTAF KHAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
19:IBADAT KHAN
S/O LT. AMZAL KHAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
20:JAHADUL ISLAM BHUYAN
S/O ATOWAR BHUYAN
VILL.- SHAWRACHARA RESERVE
Page No.# 5/8
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
21:ABDUL HAMID
S/O LT. MATLEBUDDIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
22:TAIZUDDIN
S/O HAJARAT ALI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
23:AFAZ UDDIN
S/O FARHAD ALI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
24:ABU BAHAR ALI
S/O ABJAL HUSSAIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
25:RAMJAN ALI
S/O LT. RAHIJUDDIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
Page No.# 6/8
PIN- 781321.
26:YUSUF ALI
S/O LT. RAHIJUDDIN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
27:SOMEJ KHAN @ SAMEJUDDIN
S/O LT. BAREK KHAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
28:AKHTAR KHAN
S/O LT. KUDDUS KHAN
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
29:ALA UDDIN
S/O LT. EKEN ALI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321.
30:MUSHARAF HUSSAIN
S/O JABBAR ALI
VILL.- SHAWRACHARA RESERVE
P.S.- KALGACHIA
DIST.- BARPETA
ASSAM
PIN- 781321
Advocate for the Petitioner : G UDDIN
Page No.# 7/8
Advocate for the Respondent : PP, ASSAM
Linked Case :
JOHURA KHATUN
VERSUS
THE STATE OF ASSAM AND 29 ORS
------------
Advocate for : G UDDIN
Advocate for : appearing for THE STATE OF ASSAM AND 29 ORS
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 10.06.2024
Heard Mr. G. Uddin, learned counsel for the applicant. Also heard Mr. B. Sarma, learned Additional Public Prosecutor for the State/respondent No.1.
This is an application filed under Section 5 of the Limitation Act, 1963 for condonation of delay of 29 days in preferring the connected criminal appeal against the impugned judgment and order dated 06.02.2024 passed by the learned Additional Sessions Judge, FTC, Barpeta in Sessions Case No. 106/2016(arising out of GR Case No. 448/2011).
Issue notice.
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The applicant shall take step(s) for service of notice upon the respondents by registered post with AD as well as other usual service returnable within 4(four) weeks. The steps be taken within 7(seven) days.
List accordingly.
JUDGE
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