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Ranjit Kumar Deka vs The State Of Assam And 6 Ors
2024 Latest Caselaw 3879 Gua

Citation : 2024 Latest Caselaw 3879 Gua
Judgement Date : 3 June, 2024

Gauhati High Court

Ranjit Kumar Deka vs The State Of Assam And 6 Ors on 3 June, 2024

Bench: Chief Justice, Suman Shyam

                                                                 Page No.# 1/2

GAHC010163952023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4242/2023

         RANJIT KUMAR DEKA
         S/O LATE PANKAJ CHANDRA DEKA, R/O SIVBARI ROAD, P.O.-BARPETA,
         P.S.-BARPETA, BARPETA, DIST-BARPETA, ASSAM, PIN-781301

         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, GUWAHATI, DIST- KAMRUP (M), PIN-781006, ASSAM

         2:THE L.R. CUM COMMISSIONER AND SECRETARY TO THE GOVERNMENT
         OF ASSAM
          JUDICIAL DEPARTMENT
          DISPUR, GUWAHATI
          DIST- KAMRUP (M), PIN-781006, ASSAM

         3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
          JUDICIAL DEPARTMENT
          DISPUR
          GUWAHATI, DIST- KAMRUP (M)
          PIN-781006, ASSAM

         4:THE DISTRICT AND SESSIONS JUDGE
          BARPETA
          OFFICE OF THE DISTRICT AND SESSIONS JUDGE
          BARPETA, DIST- BARPETA, ASSAM
          PIN-781301

         5:THE DEPUTY COMMISSIONER CUM DISTIRCT MAGISTRATE
          BARPETA
          OFFICE OF THE DEPUTY COMMISSIONER
          BARPETA, DIST- BARPETA
         ASSAM, PIN-781301
                                                                Page No.# 2/2

            6:THE REGISTRAR GENERAL
             GAUHATI HIGH COURT
             LATASHIL
             GUWAHATI
             DIST- KAMRUP (M)
            ASSAM
             PIN-781001

            7:SMTI. PRITI DAS
            ADVOCATE
             BARPETA BAR ASSOCIATION
             R/O GANDHI NAGAR
             NEAR OFFICE OF THE LABOUR COMMISSIONER
             BARPETA
             DIST- BARPETA
            ASSAM
             PIN-78130

Advocate for the Petitioner   : MR. D J KAPIL

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

03.06.2024 (Vijay Bishnoi, CJ)

Further arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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