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Ranjan Kumar Singha vs The Union Of India And 6 Ors
2024 Latest Caselaw 3878 Gua

Citation : 2024 Latest Caselaw 3878 Gua
Judgement Date : 3 June, 2024

Gauhati High Court

Ranjan Kumar Singha vs The Union Of India And 6 Ors on 3 June, 2024

Bench: Chief Justice, Suman Shyam

                                                                   Page No.# 1/2

GAHC010009952024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/22/2024

         RANJAN KUMAR SINGHA
         S/O- LT. LAKHI KANTA SINGHA, R/O- NITAYNANDAPUR, DIST.-
         HAILAKANDI, ASSAM, PIN- 788168

         VERSUS

         THE UNION OF INDIA AND 6 ORS.
         MINISTRY OF HOME AFFAIRS, NEW DELHI, PIN- 110001

         2:INSPECTOR GENERAL OF POLICE
          RAJASTHAN SECTOR
          CRPF, JAIPUR
          RAJASTHAN, PIN- 754133

         3:THE DIGP
          RANGE HQ
          CRPF
          GOLF COURSE ROAD
         AJMER, RAJASTHAN
          PIN- 305001

         4:THE DIGP
          GROUP CENTRE-I
          CRPF
         AJMER
          RAJASTHAN
          PIN- 305001

         5:THE COMMANDANT
          147 BATATLION
          CRPF
          KASHIPUR
          SILCHAR
          PIN- 788009
                                                                Page No.# 2/2


            6:THE COMMANDANT
             03 BATATLION
             CRPF, C/O- 56 A.P.O.
             INDRA NAGAR
             SRINAGAR
             JAMMU AND KASHMIR
             PIN- 190004

            7:THE ASSTT. COMMANDANT
             03 BATATLION
             CRPF, C/O- 56 A.P.O.
             INDRA NAGAR
             SRINAGAR
             JAMMU AND KASHMIR
             PIN- 19000

Advocate for the Petitioner   : MR. P K DEKA

Advocate for the Respondent : DY.S.G.I.




                                    BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

03.06.2024 (Vijay Bishnoi, CJ)

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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