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Gautam Deka vs The Union Of India And 7 Ors
2024 Latest Caselaw 3877 Gua

Citation : 2024 Latest Caselaw 3877 Gua
Judgement Date : 3 June, 2024

Gauhati High Court

Gautam Deka vs The Union Of India And 7 Ors on 3 June, 2024

                                                             Page No.# 1/3

GAHC010053632024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1484/2024

         GAUTAM DEKA
         SON OF BINAY CHANDRA DEKA,
         RESIDENT OF MALAY NAGAR WEST,
         NEAR HOSTEL NO. 3,
         ASSAM ENGINEERING COLLEGE,
         JALUKBARI, KAMRUP(M),
         PIN- 781014.



         VERSUS

         THE UNION OF INDIA AND 7 ORS.
         REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
         MINISTRY OF DEFENCE,
         ROOM NO. 234, SOUTH BLOCK,
         NEW DELHI- 110011.

         2:THE SAINIK SHCHOOL SOCIETY
          REPRESENTED BY THE HONORARY SECRETARY

         MINISTRY OF DEFENCE

         ROOM NO.- 108A
         SOUTH BLOCK

         NEW DELHI- 110011.

         3:THE LOCAL BOARD OF ADMINISTRATION
          REPRESENTED BY ITS CHAIRMAN

         SAINIK SCHOOL GOALPARA

         GOC
                                        Page No.# 2/3

HQ 51 SUB AREA

C/O- 99 APO

PANJABARI
 NARENGI
 GUWAHATI

ASSAM
PIN- 781037.

4:THE PRINCIPAL
 SAINIK SCHOOL GOALPARA
 P.O.- RAJAPARA
ASSAM
 PIN- 783133.

5:THE VICE PRINCIPAL
 SAINIK SCHOOL GOALPARA
 P.O.- RAJAPARA
ASSAM
 PIN- 783133.

6:THE ADMINISTRATIVE OFFICER (ADMN.)
 SAINIK SCHOOL GOALPARA
 P.O.- RAJAPARA
ASSAM
 PIN- 783133.

7:COL. Y.S. PARMAR
 SM
THE PRINCIPAL

SAINIK SCHOOL GOALPARA

P.O.- RAJAPARA
ASSAM
 PIN- 783133.

8:CDR. N.S. CHAUHAN
THE VICE PRINCIPAL

SAINIK SCHOOL GOALPARA

P.O.- RAJAPARA
ASSAM
 PIN- 783133
                                                                                       Page No.# 3/3

Advocate for the Petitioner     : MR H K DAS

Advocate for the Respondent : DY.S.G.I.




                                    BEFORE
                   HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                                   ORDER

Date : 03.06.2024

Mr. S. C. Keyal, learned counsel, assisted by Ms. A. Gayan, learned counsel appearing for the respondents; have placed on record, their written arguments.

Mr. N. K. Sarma, learned counsel for the petitioner, has also placed on record, the judgments they would rely in support of their contentions.

As prayed for, list it again on 18th of June, 2024, for delivery of orders.

JUDGE Comparing Assistant

 
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