Page No.# 1/3 vs Sobir Ahmed Laskar And 2 Ors
2024 Latest Caselaw 3868 Gua

Gauhati High Court

Page No.# 1/3 vs Sobir Ahmed Laskar And 2 Ors on 3 June, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/3

GAHC010077272024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1612/2024
                                In MAC Appl No.        /2024

         MEHERJAN NESSA LASKAR AND 5 ORS.
         W/O LATE ABDUL BARI LASKAR,
         VILL.- SUDARSHANPUR PART-I, P.O.- SAMARIKUNA, P.S. AND DIST.-
         HAILAKANDI, ASSAM, PIN- 788155.

         2: RUSHNA BEGUM LASKAR
          D/O LATE ABDUL BARI LASKAR

         VILL.- SUDARSHANPUR PART-I
         P.O.- SAMARIKUNA
         P.S. AND DIST.- HAILAKANDI
         ASSAM
         PIN- 788155.

         3: HASINA BEGUM LASKAR
          D/O LATE ABDUL BARI LASKAR

         VILL.- SUDARSHANPUR PART-I
         P.O.- SAMARIKUNA
         P.S. AND DIST.- HAILAKANDI
         ASSAM
         PIN- 788155.

         4: HASNA BEGUM LASKAR
          D/O LATE ABDUL BARI LASKAR

         VILL.- SUDARSHANPUR PART-I
         P.O.- SAMARIKUNA
         P.S. AND DIST.- HAILAKANDI
         ASSAM
         PIN- 788155.

         5: MUJIBUR RAHMAN LASKAR
                                                                        Page No.# 2/3

             S/O LATE ABDUL BARI LASKAR

            VILL.- SUDARSHANPUR PART-I
            P.O.- SAMARIKUNA
            P.S. AND DIST.- HAILAKANDI
            ASSAM
            PIN- 788155.

            6: HAFSA BEGUM LASKAR
             D/O LATE ABDUL BARI LASKAR

            VILL.- SUDARSHANPUR PART-I
            P.O.- SAMARIKUNA
            P.S. AND DIST.- HAILAKANDI
            ASSAM
            PIN- 788155

            VERSUS

            SOBIR AHMED LASKAR AND 2 ORS.
            S/O ROKIB ALI LASKAR,
            VILL.- KUCHILA, P.O.- KUCHILA BAZAR, P.S. AND DIST.- HAILAKANDI,
            ASSAM, PIN- 788155.

            2:AKTAR HUSSAIN MAZUMDER
             S/O FAIZUR RAHMAN MAZUMDER

            VILL.- BARHAILAKANDI PART- III
            P.O.- BARHAILAKANDI
            P.S. AND DIST.- HAILAKANDI
            ASSAM
            PIN- 788155.

            3:RELIANCE GENERAL INSURANCE CO. LTD.
             REP. BY THE LEGAL MANAGER
             RELIANCE GENERAL INSURANCE CO. LTD. 5TH FLOOR
             PRAG PLAZA
            ADJACENT TO HUB MALL
             BHANGAGARH
             G.S. ROAD
             GUWAHATI- 781005

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent :
                                                                       Page No.# 3/3


                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                      ORDER

03-06-2024 Heard Shri M. Talukdar, learned counsel for the applicant, who has filed this application under the proviso to Section 173(1) of the Motor Vehicles Act, 1988 read with Section 5 of the Limitation Act 1963 for condonation of delay of 88 days in preferring the connected MAC appeal for enhancement of compensation in the judgment and order dated 15.05.2023 passed in MAC Case No. 178/2019 by the learned Member, MACT, Hailakandi. Let notice be issued, returnable by 4 (four) weeks. Let steps be taken for service of notice upon the respondents by registered post with A/D as well as by usual process. Steps within 2 (two) days.

List after 6 (six) weeks with service report.

JUDGE

Comparing Assistant