Gauhati High Court
Page No.# 1/6 vs Nayan Jyoti Sarma And 14 Ors on 3 June, 2024
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/6
GAHC010060982024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./89/2024
In WP(C) No. 1018/2020
THE STATE OF ASSAM AND ANR
THROUGH THE SECRETARY
TO THE GOVT. OF ASSAM, DEPARTMENT OF SCHOOL EDUCATION
DISPUR, GUWAHATI, 781006.
2: THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
781019
VERSUS
NAYAN JYOTI SARMA AND 14 ORS
C/O- LT. DEBENDRA NATH SARMA R/O- VILL.- MAKHIBAHA P.O.-
MAKHIBAHA DIST.- NALBARI ASSAM, PIN.- 781374.
2:GAUTAM BARMAN
S/O LT. KESHAB CH. BARMAN
R/O VILL BAMUNDI
P.O BAMUNDI
DIST KAMRUP
ASSAM
PIN 781103
3:MANGALU BORDOLOI
C/O- BIMAL BORDOLOI
VILL. - KUSHTOLI
P.O. - BARANGANI
DIST. MORIGAON
ASSAM
Page No.# 2/6
PIN- 782127
4:CHITTA RANJAN KALITA
S/O
DEBA KANTA KALITA
R/O VILL
KALJHAR
P.O
BARBALA
DIST.
BARPETA
ASSAM
PIN
781316
5:JAYANTA SAIKIA
S/O
NALIN SAIKIA
R/O- VILL
GONDAI GURI
P.O.
KATHAL GURI
DIST.
DIBRUGARH
ASSAM
PIN
785675
6:SRI SIMANTA SAIKIA
S /O
LATE KESHAB SAIKIA
R/O
VILL
PATIAPAM
P. O.
PATIAPAM
DIST.
HOJAI
ASSAM
PIN
782426.
7:HEMA KANTA BHUMIZ
Page No.# 3/6
S/O
LT. BISHAN BHUMIZ
R/O VILL
ATIGAON (KAPILI KAN)
P.O
JAMUNAMUKH
DIST
NAGAON
ASSAM
PIN
782428
8:RIJUMONI BORA
W/O
PRASANTA BORA
R/O- VILL
KAMAR GAON
P.O.
JAMUNAMUKH
DIST.
HOJAI
ASSAM
PIN
782428.
9:MANOJ TALUKDAR
C/O
PRANAB TALUKDAR
R/O VILL.
DUMURIA
P.O.
BHREKAMARI
DIST.
BARPETA
ASSAM
PIN
781325
10:BIPUL BORAH
C/O
DONDIRAM BORAH
R/O VILL.
MOHIJAN POTIA
P.O.
MOHIJAN
Page No.# 4/6
DIST
LAKHIMPUR
ASSAM
PIN
787032.
11:KAKUMONI DAS
C/O
RAMNATH DAS
R/O VILL
GHARMORA
P.O.
GHARMORA
DIST
LAKHIMPUR
ASSAM
PIN
787032.
12:APURBA DAS
C/O
SRI RAJEN CH. DAS
R/O VILL
BAHANA
P.O
MANAHKUCHI
DIST
KAMRUP
ASSAM
PIN
781104
13:IFTEKAR MONDOL
S/O
SEKANDER ALI MONDOL
R/O VILL
SADULLA BARI
P.O
KALAPANI
DIST
SOUTH SALMARA MANKACHAR
ASSAM
PIN
Page No.# 5/6
783131.
14:JYOTISH GOGOI
S/O.
SOMESWAR GOGOI
R/O- VILL
CHETIA GAON
P.O.
CHETIA GAON
DISTRICT
NORTH LAKHIMPUR
ASSAM
PIN
787001.
15:ABUL HUSSAIN SK
S/O JASMATULLAH SK
R/O- VILL. DEBOTTAR HASDAHA PT-V
P.O. KISMAT HASDAHA
DIST.DHUBRI
ASSAM
PIN-78333
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
03-06-2024
Heard Shri R Mazumdar, learned counsel for the review applicant, who by means
of this application, has sought for review of the judgment and order dated 21.12.2021
passed by this Court in WP(C)/1018/2020.
Shri Mazumdar, learned counsel by referring to the observations made by this
Court in paragraph 5 of the judgment has submitted that this Court had proceeded
with the presumption that all the petitioners were possessing TET/D.EI Ed.
Page No.# 6/6
Qualification before the advertisement dated 11.03.2018. The learned counsel has,
however, submitted that a perusal of the averments made in paragraph 9 of the writ
petition would make it clear that the D.EL.Ed qualification was obtained pursuant to
the examination held on 31.03.2019 and therefore, the writ petitioner was not having
the requisite qualification as on the date of the advertisement.
Let notice be issued, returnable by 4 weeks.
Let steps for service of notice upon the respondents be taken by registered post
with A/D within 2 days.
Accordingly, list this case after 4 weeks along with service report.
List along with Review Pet. No. 60/2024.
JUDGE
Comparing Assistant
