Page No.# 1/4 vs Page No.# 2/4
2024 Latest Caselaw 3857 Gua

Gauhati High Court

Page No.# 1/4 vs Page No.# 2/4 on 3 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/4

GAHC010099202024




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/1540/2024

         PADMAWATI SAIKIA AND 2 ORS.
         W/O PRAFULLA CHANDRA SAIKIA
         RESIDENT OF WARD NO. 2
          NAKARI
          NORTH LAKHIMPUR TOWN
          MOUZA NAKARI
          PS AND SUB DIVISION NORTH LAKHIMPUR
          DIST LAKHIMPUR
         ASSAM
          787001

         2: SRI PRAHLAD SAIKIA
         S/O PRAFULLA CHANDRA SAIKIA
         RESIDENT OF WARD NO. 2
          NAKARI
          NORTH LAKHIMPUR TOWN
          MOUZA NAKARI
          PS AND SUB DIVISION NORTH LAKHIMPUR
          DIST LAKHIMPUR
         ASSAM
          787001

         3: SMTI AMAL PRAVA SAIKIA
         W/O PRAHLAD SAIKIA
         RESIDENT OF WARD NO. 2
         NAKARI
         NORTH LAKHIMPUR TOWN
         MOUZA NAKARI
         PS AND SUB DIVISION NORTH LAKHIMPUR
         DIST LAKHIMPUR
         ASSAM
         787001
         VERSUS
                                            Page No.# 2/4

KUSUM BARUAH AND 13 ORS.
W/O LATE JITEN BARUAH
RESIDENT OF VILLAGE NO. 2
SONAPUR
PO SONAPUR
MOUZA NOWBOICHA
PS LALUK
SUB DIVISION-NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM
784160

2:BHAIRAB BARUAH
S/O LATE JITEN BARUAH

RESIDENT OF VILLAGE NO. 2
SONAPUR
PO SONAPUR
MOUZA NOWBOICHA
PS LALUK
SUB DIVISION-NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM
784160
3:MITHU BARUAH
S/O LATE JITEN BARUAH

RESIDENT OF VILLAGE NO. 2
SONAPUR
PO SONAPUR
MOUZA NOWBOICHA
PS LALUK
SUB DIVISION-NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM
784160
4:SRI NITUMONI HAZARIKA @ NOBIUL HUSSAIN
S/O BIPUL HAZARIKA @ SOFIUL HUSSAIN

RESIDENT OF MOIDOMIA GAON
MOUZA NAKARI
PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787001
5:SMTI RITA SAIKIA
W/O LATE BIPUL SAIKIA
RESIDENT OF NAKARI WARD NO. 2
MOUZA NAKARI PS NORTH LAKHIMPUR
                                    Page No.# 3/4

DIST LAKHIMPUR
787001
6:SRI ARINDOM SAIKIA
S/O LATE BIPUL SAIKIA
RESIDENT OF NAKARI WARD NO. 2
MOUZA NAKARI PS NORTH LAKHIMPUR
DIST LAKHIMPUR
787001
7:SRI ARIJIT SAIKIA
S/O LATE BIPUL SAIKIA
RESIDENT OF NAKARI WARD NO. 2
MOUZA NAKARI PS NORTH LAKHIMPUR
DIST LAKHIMPUR
787001
8:SMTI ATLANTA SAIKIA
D/O LATE BIPUL SAIKIA
RESIDENT OF NAKARI WARD NO. 2
MOUZA NAKARI PS NORTH LAKHIMPUR
DIST LAKHIMPUR
787001
9:SRI PRODEEP SAIKIA
S/O LATE PRAFULLA CHANDRA SAIKIA
RESIDENT OF NAKARI WARD NO. 2
MOUZA NAKARI PS NORTH LAKHIMPUR
DIST LAKHIMPUR
787001
10:SRI MOHENDRA MOHAN NEOG
S/O LATE JOGEN NEOG

RESIDENT OF NO. 1 KHALIHAMARI
MOUZA NOWBOICHA
PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787023
11:SRI GIRISH HAZARIKA
S/O LATE DIMBESWAR HAZARIKA

RESIDENT OF KHALIHAMARI
MOUZA NOWBOICHA
PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787023
12:SRI ACHYUT PAWE
S/O SRI DANDIRAM PAWE

RESIDENT OF UJANI POHUMARA
MOUZA NOWBOICHA
PS NORTH LAKHIMPUR
                                                                               Page No.# 4/4

             DIST LAKHIMPUR
             ASSAM 787023
             13:SMTI RUPA NEOG
             D/O LATE LILA KANTA NEOG

             RESIDENT OF KHALIHAMARI
             MOUZA NOWBOICHA
             PS NORTH LAKHIMPUR
             DIST LAKHIMPUR
             ASSAM 787023
             14:SRI HEMA PAYENG

             S/O OSRI CHANDRA PAYENG

             RESIDENT OF VILLAGE JORIGURI
             PO AND MOUZA NOWBOICHA
             PS NORTH LAKHIMPUR
             DIST LAKHIMPUR
             ASSAM 787023
             ------------
             Advocate for : MR. M K CHOUDHURY
             Advocate for : appearing for KUSUM BARUAH AND 13 ORS.



                                         :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA



                                          O R D E R

03.06.2024

Heard Mr. P. Bharadwaj, learned counsel appearing for the applicants.

Since the connected Regular First Appeal has been admitted for hearing, the judgment and decree dated 04.03.2023 passed by the learned Civil Judge, Lakhimpur, North Lakhimpur in Title Suit No.27 of 2016 shall remain stayed till disposal of the appeal.

The I.A. stands disposed of.

JUDGE Comparing Assistant