United India Insurance Company Limited vs Dipanjali Baruah And 6 Ors
2024 Latest Caselaw 3856 Gua

Gauhati High Court

United India Insurance Company Limited vs Dipanjali Baruah And 6 Ors on 3 June, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                               Page No.# 1/3

GAHC010108262024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1624/2024
                                        in
                             MACApp./239/2024

         UNITED INDIA INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AT 24
         WHITES ROAD
         CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
         DISPUR.


          VERSUS

         DIPANJALI BARUAH AND 6 ORS.
         W/O LATE KUSHAL BARUAH
         VILL.- MUDOI GAON
         P.S.- CHABUA
         PIN- 291423
         DIST.- DIBRUGARH
         ASSAM.

         2:ANINDITA BARUAH
         D/O LATE KUSHAL BARUAH

         VILL.- MUDOI GAON
         P.S.- CHABUA
         PIN- 291423
         DIST.- DIBRUGARH
         ASSAM.
         3:BIKASH BARUAH
         S/O LATE KUSHAL BARUAH

         VILL.- MUDOI GAON
         P.S.- CHABUA
         PIN- 291423
         DIST.- DIBRUGARH
                                                                     Page No.# 2/3

         ASSAM.
         4:SHISTRY BARUAH @ SRISTIREKHA BORUAH
         D/O LATE KUSHAL BARUAH

         VILL.- MUDOI GAON
         P.S.- CHABUA
         PIN- 291423
         DIST.- DIBRUGARH
         ASSAM.
         5:PRABHABOTI BARUAH @ PRABHA BARUAH
         M/O LATE KUSHAL BARUAH

         VILL.- MUDOI GAON
         P.S.- CHABUA
         PIN- 291423
         DIST.- DIBRUGARH
         ASSAM.
         6:SANJAY GOGOI
         S/O TILOK GOGOI

         VILL.- KHANIKAR GAON
         P.O. AND P.S.- SARUPATHAR
         PIN- 785601
         DIST.- GOLAGHAT
         ASSAM.
         7:ABDUL RAFIQUE
         S/O ABDUL MUNAF

         VILL.- CARALI RLY COLONY
         BORDUBI
         PIN- 786151
         DIST.- TINSUKIA
         ASSAM.
         ------------
         Advocate for : MR. K K BHATTA
         Advocate for : appearing for DIPANJALI BARUAH AND 6 ORS.



                               BEFORE
              HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                     ORDER

03.06.2024 This is an application for stay of the judgment and award dated 07.03.2024 passed by the learned MACT No. 1, Kamrup (M) in MAC Case No. 1951/2019.

Page No.# 3/3

Let notice be issued, returnable by 4(four) weeks.

Let steps be taken upon the respondents by usual course as well as by registered post with A/D. Steps within three days.

List after 4(four) weeks.

JUDGE

Comparing Assistant